High Courts20 Jul 2016Allowed
Oriental Insurance Company Vs Ganga Jaisi
Uttarakhand High Court · (2016) 4 ACC 157 : (2017) ACJ 1063 : (2016) 3 TAC 645
Motor Vehicles Act, 1988 — Section 146, 147, 166
COURT ARCHIVE
Uttarakhand High Court judgments, 2016
186 judgments · page 6 of 10
High Courts18 Jul 2016Dismissed
Bhan Dev Vs Alka Rai
Uttarakhand High Court · (2017) AAC 319 : (2016) 4 ACC 180 : (2016) 3 TAC 554
Motor Vehicles Act, 1988 — Section 149
High Courts15 Jul 2016Disposed Off
Khemraj Semwal Vs State of Uttarakhand
Uttarakhand High Court · (2016) LIC 3981
Constitution of India, 1950 — Article 226Right of Children to Free and Compulsory Education Act, 2009 — Section 23Uttarakhand Subordinate Education (Trained Graduate Cadre) Rules, 2014 — Rule 8(2)
High Courts14 Jul 2016Dismissed
Ratan Kumar Vs State of Uttarakhand
Uttarakhand High Court · (2016) ACD 881
Negotiable Instruments Act, 1881 (NI) — Section 138, 147
High Courts14 Jul 2016Dismissed
M/s Durga Oil and Steel Works Vs Employees State Insurance Corporation
Uttarakhand High Court · (2016) 3 CLR 486 : (2016) 151 FLR 545 : (2016) 3 LLJ 434
High Courts12 Jul 2016Disposed Off
Dr. Vinod Kumar Chauhan Vs Dr. Ved Prakash Tyagi
Uttarakhand High Court · (2016) AIR(Uttaranchal) 117
Uttrakhand High Court Rules — Rule 5
High Courts12 Jul 2016Disposed Off
Bajaj Allianz General Insurance Co. Ltd. Vs Sant Ram
Uttarakhand High Court · (2017) AAC 645
Motor Vehicles Act, 1988 - Section 149, Section 166
High Courts05 Jul 2016Dismissed
Dr. Yashwant Barthwal Vs State of Uttarakhand
Uttarakhand High Court · (2016) LIC 3401
Constitution of India, 1950 — Article 16
High Courts05 Jul 2016Allowed
National Insurance Co. Ltd. Vs Smt. Dubbi Devi
Uttarakhand High Court · (2016) AAC 2080
Motor Vehicles Act, 1988 — Section 168, 66
High Courts01 Jul 2016Dismissed
Ram Pal Singh Vs Union of India
Uttarakhand High Court · (2016) LIC 3646
Indo-Tibetan Border Police Force Act, 1992 — Section 11, 51(d)
High Courts28 Jun 2016Disposed off
Ashwin Chaudhary Vs Smt. Kiran Chaudhary
Uttarakhand High Court · (2017) 120 ALR 816
Constitution of India, 1950 - Article 226Hindu Marriage Act, 1955 - Section 26
High Courts27 Jun 2016Disposed Off
Akhilesh Kumar Singhal Vs Naveen Porwal
Uttarakhand High Court · (2016) 167 AIC 907 : (2016) 118 ALR 260 : (2016) 3 ARC 496
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts23 Jun 2016Allowed
Shri Amarnath Ahuja Vs Shri Praveen Ahuja
Uttarakhand High Court · (2017) 120 ALR 812 : (2017) 2 ARC 149 : (2017) 135 RD 97
Civil Procedure Code, 1908 (CPC) - Order 13 Rule 1, Order 7 Rule 14, Order 7 Rule 14, Order 7 Rule 14, Section 151Constitution of India, 1950 - Article 226
High Courts20 Jun 2016Disposed Off
Shri Ashwin Chaudhry Vs Smt. Kiran Chaudhry
Uttarakhand High Court · (2016) AIR(Uttaranchal) 73 : (2017) 1 CivilLJ 196 : (2016) 3 DMC 612
High Courts18 Jun 2016Dismissed
State of Uttarakhand Vs Graphic Era Educational Society
Uttarakhand High Court · (2016) AIR(Uttaranchal) 91 : (2017) 120 ALR 386 : (2016) 132 RD 749
Stamp Act, 1899 — Section 47A, 75Uttar Pradesh Stamp (Valuation of Property) Rules, 1997 — Rule 34, 5Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 154
High Courts17 Jun 2016Allowed
Anand Singh Tomar Vs State of Uttarakhand
Uttarakhand High Court · (2016) ACD 789
Negotiable Instruments Act, 1881 (NI) — Section 138, 147
High Courts16 Jun 2016Dismissed
Oriental Insurance Co. Ltd. Vs Suresh Chand @ Guddu
Uttarakhand High Court · (2016) AAC 1883 : (2016) 4 ACC 353 : (2017) ACJ 1202 : (2017) 172 AIC 447 : (2016) 3 TAC 365
Motor Vehicles Act, 1988 — Section 149(2), 3
High Courts16 Jun 2016Disposed Off
Commissioner of Income Tax, Dehradun Vs M/s Aanchal Hotels Pvt. Ltd.
Uttarakhand High Court · (2016) 287 CurTR 233
Income Tax Act, 1961 - Section 80IC
High Courts03 Jun 2016Dismissed
Joginder Kumar Vs State of Uttarakhand and others
Uttarakhand High Court · (2016) ACD 641
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 421, 431Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts02 Jun 2016Disposed Off
M/s Vishwanath Paper and Boards Ltd. Vs State of Uttarakhand
Uttarakhand High Court · (2016) AIR(Uttaranchal) 87