High Courts08 Aug 2016Disposed Off
Oil and Natural Gas Corporation Ltd. - Petitioner @HASH Union of India and Others
Uttarakhand High Court · (2016) 151 FLR 785
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Uttarakhand High Court judgments, 2016
186 judgments · page 5 of 10
High Courts05 Aug 2016Disposed Off
Hasrat and another - Petitioners @HASH State of Uttarakhand and Others
Uttarakhand High Court · (2016) 97 ACrC 254 : (2016) 168 AIC 860
Penal Code, 1860 (IPC) - Section 307, Section 452, Section 504
High Courts05 Aug 2016Disposed Off
Girdhari Lal Sahu Vs State of Uttarakhand
Uttarakhand High Court · (2017) 2 CriCC 530 : (2017) CriLJ 697 : (2017) 1 Crimes 676
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 420, Section 506
High Courts05 Aug 2016Disposed off
Girdhari Lal Sahu (G.L. Sahu) Vs State of Uttarakhand
Uttarakhand High Court · (2017) 98 ACrC 451
Criminal Procedure Code, 1973 (CrPC) - Section 41Penal Code, 1860 (IPC) - Section 420, Section 506
High Courts04 Aug 2016Disposed Off
Girdhari Lal Sahu Vs State of Uttarakhand
Uttarakhand High Court · (2016) 97 ACrC 267 : (2017) 169 AIC 384 : (2016) CriLJ 4310
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 41, 41, 482Penal Code, 1860 (IPC) — Section 420, 467, 468, 471, 506
High Courts04 Aug 2016Allowed
Surendra Singh Mahar Vs Mrs. Sunita Jain
Uttarakhand High Court · (2016) 4 CivilLJ 635
Motor Vehicles Act, 1988 - Section 166
High Courts04 Aug 2016Allowed
Smt. Tara Devi Vs ICICI Lombord Motor Insurance Company
Uttarakhand High Court · (2016) 4 CivilLJ 585
Motor Vehicles Act, 1988 - Section 166, Section 168
High Courts04 Aug 2016Dismissed
Narendra Singh Rana Vs State of Uttarakhand
Uttarakhand High Court · (2017) AIR(Uttaranchal) 3
Constitution of India, 1950 - Article 243QUttar Pradesh Municipalities Act, 1916 - Section 4, Section 8AA
High Courts03 Aug 2016Dismissed
M/s Virtuaal Retail Private Limited Through its Managing Director Mr. Vikram Aggrawal, R/o 9, Astley Hall, Rajpur Road, Dehradun, Uttarakhand-248001 - Revisionist/Defendant @HASH M/s Titan Company Limited /Plaintiff
Uttarakhand High Court · (2017) 171 AIC 405 : (2016) 119 ALR 324 : (2017) 1 ARC 408 : (2017) 134 RD 83
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
High Courts03 Aug 2016Dismissed
Smt. Nidhi Singh and Others - Applicants @HASH State of Uttarakhand and another
Uttarakhand High Court · (2016) 97 ACrC 259 : (2016) 168 AIC 865
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 420, Section 467, Section 468, Section 471, Section 504, Section 506
High Courts02 Aug 2016Allowed
Smt. Leela @ Leela Bisht Vs State of Uttarakhand
Uttarakhand High Court · (2016) LIC 4702
High Courts01 Aug 2016Allowed
Sandeep Rawat - Applicant @HASH State of Uttarakhand and another
Uttarakhand High Court · (2016) 97 ACrC 250 : (2016) 168 AIC 858
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts01 Aug 2016Allowed
Mohd. Nadeem and Others - Applicants @HASH State of Uttarakhand and another
Uttarakhand High Court · (2016) 97 ACrC 252
Penal Code, 1860 (IPC) - Section 308, Section 323, Section 325, Section 504, Section 506
High Courts01 Aug 2016Dismissed
Yamuna Prasad Vs Labour Commissioner Labour Court Haldwani Nainital
Uttarakhand High Court · (2016) 3 CLR 1063
Constitution of India, 1950 - Article 226
High Courts01 Aug 2016Dismissed
M/s Hindustan Petroleum Corporation Ltd. Vs Baba Nihal Singh Bhalla
Uttarakhand High Court · (2017) 172 AIC 451 : (2016) 119 ALR 867 : (2017) 1 ARC 268
High Courts29 Jul 2016Allowed
Smt. Tarawati and Others - Appellants @HASH Hasanuddin and another
Uttarakhand High Court · (2016) AAC 2231
Motor Vehicles Act, 1988 - Section 168
High Courts28 Jul 2016Dismissed
Oriental Insurance Company Limited - Appellant @HASH Bachan Singh and another
Uttarakhand High Court · (2016) AAC 2217
Motor Vehicles Act, 1988 - Section 168
High Courts28 Jul 2016Partly Allowed
Iqbal Singh Vs State of Uttarakhand
Uttarakhand High Court · (2016) CriLJ 4072 : (2017) 1 Crimes 27
Constitution of India, 1950 — Article 226Delhi Special Police Establishment Act, 1946 — Section 3
High Courts25 Jul 2016Disposed Off
Surendra Bhagat Vs Smt. Poonam Bhagat
Uttarakhand High Court · (2016) AIR(Uttaranchal) 109 : (2017) 1 CivCC 49
Evidence Act, 1872 — Section 47
High Courts21 Jul 2016Dismissed
Amit Kumar Verma Vs Shitij Shukla
Uttarakhand High Court · (2016) 167 AIC 902 : (2016) 118 ALR 266 : (2016) 3 ARC 835
Registration Act, 1908 — Section 17(1)(d)