COURT ARCHIVE

Uttarakhand High Court judgments, 2016

186 judgments · page 10 of 10

High Courts07 Jan 2016Disposed off

Dinesh Gangopadhyay Vs State of Uttarakhand and Others

Uttarakhand High Court · (2016) 01 UK CK 0001

Criminal Procedure Code, 1973 (CrPC) - Section 173, Section 41Penal Code, 1860 (IPC) - Section 120-B, Section 420, Section 467, Section 468, Section 471, Section 504, Section 506

Read judgment

High Courts06 Jan 2016Dismissed

Bansidhar Joshi and Others Vs Uttarakhand Seeds and Tarai Development Corporation Ltd. and Others

Uttarakhand High Court · (2016) 2 CLR 542 : (2016) 150 FLR 532 : (2016) LIC 791

Read judgment

High Courts05 Jan 2016Dismissed

ICICI Lombard General Insurance Comp. Ltd. Vs Master Ankur and Anr.

Uttarakhand High Court · (2016) AAC 943 : (2016) 2 ACC 76 : (2016) 162 AIC 918 : (2016) 115 ALR 860 : (2016) 1 TAC 907

Motor Vehicles Act, 1988 — Section 173

Read judgment

High Courts05 Jan 2016Allowed

Amit Choudhary Vs State of Uttarakhand and another

Uttarakhand High Court · (2016) 94 ACrC 452 : (2016) 162 AIC 878 : (2016) 3 CriCC 224

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 107, 147, 149, 306

Read judgment

High Courts04 Jan 2016Allowed

Diwan Singh Vs State of Uttarakhand

Uttarakhand High Court · (2016) 93 ACrC 861 : (2016) 161 AIC 824 : (2016) CriLJ 1258 : (2016) 2 Crimes 409 : (2016) 2 DMC 611

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 304B, Section 498A

Read judgment

High Courts04 Jan 2016Allowed

Registrar, Gurukul Kangri Vishwavidyalaya and Others Vs District Election Officer/District Magistrate, Haridwar and Others

Uttarakhand High Court · (2016) AIR(Uttaranchal) 37

Representation of the People Act, 1951 - Section 159

Read judgment