High Courts20 May 2016Dismissed
Chairman, Uttarnachal (Uttarakhand) Power Corporation Ltd. Vs Janam Singh
Uttarakhand High Court · (2016) 166 AIC 837 : (2016) 117 ALR 517 : (2016) 132 RD 778
COURT ARCHIVE
Uttarakhand High Court judgments, 2016
186 judgments · page 7 of 10
High Courts19 May 2016Dismissed
M/s B.J. Services Company Middle East Limited Vs Assistant Commissioner of Income Tax, (O.S.D.) Range-1, Dehradun
Uttarakhand High Court · (2016) 288 CurTR 214 : (2016) 380 ITR 138 : (2015) 81 RCRCivil 248
Income Tax Act, 1961 — Section 44BB
High Courts18 May 2016Disposed Off
Nidhi Seeds Corporation Vs Tribunal, Commercial Tax
Uttarakhand High Court · (2016) 93 UPTC 373
High Courts17 May 2016Disposed Off
Smt. Krishna Thapliyal Vs Achla Nand Chandola
Uttarakhand High Court · (2016) 117 ALR 308 : (2016) 3 ARC 829 : (2016) 132 RD 570
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts17 May 2016Disposed Off
Abhishek Singh Vs Mamta Panwar
Uttarakhand High Court · (2016) 164 AIC 925 : (2016) 117 ALR 310 : (2016) 132 RD 573
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts17 May 2016Dismissed
Leeladhar Pant Vs State of Uttarakhand
Uttarakhand High Court · (2016) 150 FLR 763 : (2016) LIC 4199
Constitution of India, 1950 - Article 226
High Courts16 May 2016Disposed Off
Oriental Insurance Company Limited - Appellant @HASH Smt. Phoolmala and Others
Uttarakhand High Court · (2016) 119 ALR 105 : (2017) 1 TAC 171
Motor Vehicles Act, 1988 - Section 166, Section 2(14), Section 2(47)
High Courts11 May 2016Allowed
Oriental Insurance Company Ltd. Vs Bachan Singh Khati
Uttarakhand High Court · (2016) AAC 1836 : (2016) 4 ACC 387 : (2017) 1 TAC 479
Motor Vehicles Act, 1988 — Section 166
High Courts10 May 2016Disposed Off
Gopal Singh Rawat and another Vs State of Uttarakhand - Complainant
Uttarakhand High Court · (2016) 95 ACrC 396 : (2016) 164 AIC 790
Criminal Procedure Code, 1973 (CrPC) - Section 320(5)Penal Code, 1860 (IPC) - Section 325, 34
High Courts10 May 2016Dismissed
Nagar Palika Parishad, Jaspur Vs Sunder
Uttarakhand High Court · (2016) 132 RD 286
High Courts09 May 2016Allowed
Ramesh Lal Verma Vs State of Uttarakhand & Anr.
Uttarakhand High Court · (2016) ACD 688 : (2016) 95 ACrC 329 : (2016) 3 DCR 173 : (2016) 2 NIJ 657 : (2016) 5 RCRCriminal 833
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts09 May 2016Disposed Off
Rohitash Singh Vs Uttarakhand Forest Development Corporation
Uttarakhand High Court · (2017) 1 LLN 540
Industrial Disputes Act, 1947 - Section 25FLimitation Act, 1963 - Section 14, Section 5
High Courts06 May 2016Dismissed
Ish Kumar Vs Rekha Sharma
Uttarakhand High Court · (2016) 166 AIC 850 : (2016) 117 ALR 512 : (2016) 3 ARC 228
High Courts05 May 2016Dismissed
Dr. Nebedita Priyadarshani & others Vs State of Uttarakhand & others
Uttarakhand High Court · (2016) LIC 2545
Constitution of India, 1950 - Article 16
High Courts04 May 2016Allowed
ICICI Lombard General Insurance Co. Ltd. Vs Bala Devi
Uttarakhand High Court · (2017) AAC 228
Motor Vehicles Act, 1988 - Section 147, Section 166
High Courts04 May 2016Dismissed
State of Uttarakhand Vs M/s Hill Ways Engineering Company
Uttarakhand High Court · (2016) AIR(Uttaranchal) 81 : (2017) 1 RAJ 396
High Courts02 May 2016Disposed Off
Sumit Kumar & others Vs Naresh Kumar and Others
Uttarakhand High Court · (2016) 164 AIC 927 : (2016) AIR(Uttaranchal) 72 : (2016) 117 ALR 313 : (2016) 3 ARC 841 : (2016) 4 CivCC 361 : (2016) 132 RD 575
Civil Procedure Code, 1908 (CPC) - Section 100Registration Act, 1908 - Section 49Specific Relief Act, 1963 - Section 31
High Courts02 May 2016Dismissed
Ajay Singh Maurya Vs State of Uttarakhand and others
Uttarakhand High Court · (2016) 117 ALR 301 : (2016) 150 FLR 920 : (2016) 4 LLJ 174
High Courts29 Apr 2016Allowed
Dr. Jagdish Chandra Ghildiyal Vs State of Uttarakhand
Uttarakhand High Court · (2016) 95 ACrC 728 : (2016) 166 AIC 841
High Courts27 Apr 2016Disposed Off
Maa Chandi Devi Temple Trust & another Vs Rohit Giri & others
Uttarakhand High Court · (2016) 117 ALR 284 : (2016) 3 ARC 851 : (2016) 3 CivilLJ 252 : (2016) 132 RD 551
Court Fees Act, 1870 - Section 7, 9