High Courts08 Sept 2016Disposed Off
Gopal Krishna Verma - Petitioner @HASH Tahir
Uttarakhand High Court · (2016) 119 ALR 220 : (2017) 1 ARC 99
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 21(1)(a)
COURT ARCHIVE
Uttarakhand High Court judgments, 2016
186 judgments · page 4 of 10
High Courts07 Sept 2016Allowed
Veer Singh and another - Applicants @HASH State of Uttarakhand and another
Uttarakhand High Court · (2016) 97 ACrC 249 : (2017) 169 AIC 382
Criminal Procedure Code, 1973 (CrPC) - Section 311
High Courts07 Sept 2016Allowed
Rakesh Sakseria - Revisionist @HASH Smt. Kumud and Others
Uttarakhand High Court · (2017) 169 AIC 938 : (2016) 119 ALR 327 : (2017) 1 ARC 411 : (2017) 1 CivCC 726 : (2017) 134 RD 87
Civil Procedure Code, 1908 (CPC) - Section 10
High Courts07 Sept 2016Dismissed
Jasmeet Kaur - Petitioner @HASH State of Uttarakhand and Others
Uttarakhand High Court · (2017) 171 AIC 393 : (2017) AIR(Uttaranchal) 1 : (2016) 119 ALR 329 : (2017) 2 RCRCivil 655 : (2017) 1 UAD 509
Right To Information Act, 2005 - Section 2(f), Section 2(h)
High Courts07 Sept 2016Dismissed
Executive Engineer Maneri Bhali and Another - Petitioners @HASH Atar Singh
Uttarakhand High Court · (2017) 152 FLR 120 : (2016) 4 LLJ 502
Uttar Pradesh Industrial Disputes Act, 1947 - Section 6(N)Uttar Pradesh Industrial Disputes Rules, 1947 - Rule 42
High Courts07 Sept 2016Disposed Off
Shyam Singh and Others - Petitioners @HASH Deputy Director, Consolidation/Additional Collector, District Haridwar and Others
Uttarakhand High Court · (2016) 133 RD 388
Constitution of India, 1950 - Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 - Section 48
High Courts07 Sept 2016Dismissed
Executive Engineer Maneri Bhali Vs Hari Singh Negi
Uttarakhand High Court · (2016) 151 FLR 792 : (2016) 4 LLJ 596
Constitution of India, 1950 - Article 226Uttar Pradesh Industrial Disputes Act, 1947 - Section 6(N)Uttar Pradesh Industrial Disputes Rules, 1947 - Rule 42
High Courts06 Sept 2016Dismissed
S.C. Mathur - Revisionist @HASH Jitin Nikhanj and another
Uttarakhand High Court · (2017) 1 ARC 122 : (2017) 1 CivCC 135 : (2016) 4 CivilLJ 541 : (2016) 133 RD 383
High Courts06 Sept 2016Dismissed
Puneet Kansal - Petitioner @HASH State of Uttarakhand and Others
Uttarakhand High Court · (2016) 119 ALR 222 : (2017) 1 UAD 496
Registration of Births and Deaths Act, 1969 - Section 13, Section 15Registration of Births and Deaths Rules, 2003 - Rule 11
High Courts05 Sept 2016Dismissed
Dinesh Chand - Petitioner @HASH State of Uttarakhand and Others
Uttarakhand High Court · (2017) 171 AIC 396 : (2016) 119 ALR 332 : (2017) 1 ARC 417
High Courts01 Sept 2016Dismissed
Rahil Ather and another - Applicants @HASH State of Uttarakhand and another
Uttarakhand High Court · (2016) 97 ACrC 182 : (2017) 169 AIC 392
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 323, Section 324, Section 34, Section 420, Section 506
High Courts01 Sept 2016Disposed Off
Kamal Gupta and Others - Applicants @HASH Smt. Asha Sharma
Uttarakhand High Court · (2016) 97 ACrC 188 : (2017) 169 AIC 390
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts23 Aug 2016Disposed Off
Arvind Kumar Chaudhary Vs New India Assurance Company Ltd.
Uttarakhand High Court · (2016) 3 CLR 1065
Constitution of India, 1950 - Article 226
High Courts23 Aug 2016Allowed
Mahendra Singh Mehta Vs State of Uttarakhand
Uttarakhand High Court · (2017) 172 AIC 456 : (2016) 119 ALR 871 : (2017) 1 ARC 275
Uttar Pradesh Public Premises (Eviction of Unauthorised Occupants) Act, 1972 - Section 4(1), Section 4(2)
High Courts16 Aug 2016Disposed Off
Saket Vs Smt. Naxchatro Devi
Uttarakhand High Court · (2017) AAC 1043 : (2016) 4 TAC 254
Motor Vehicles Act, 1988 - Section 163, Section 166, Section 178
High Courts10 Aug 2016Allowed
Alok Parmar Vs State of Uttarakhand
Uttarakhand High Court · (2016) LIC 3991
Constitution of India, 1950 — Article 14, 16, 226
High Courts09 Aug 2016Dismissed
Smt. Shanti Devi Vs Dr. Rahul Khanna
Uttarakhand High Court · (2016) AIR(Uttaranchal) 110 : (2016) 119 ALR 873 : (2017) 1 ARC 127 : (2017) 1 CivCC 60 : (2016) 4 CivilLJ 556 : (2017) 134 RD 372
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts09 Aug 2016Disposed Off
Satendra Singh Rathore - Petitioner @HASH State of Uttarakhand and Others
Uttarakhand High Court · (2016) 97 ACrC 256 : (2016) 168 AIC 862
Penal Code, 1860 (IPC) - Section 420, Section 506
High Courts09 Aug 2016Allowed
Nattha Singh Vs Oriental Insurance Company Limited
Uttarakhand High Court · (2017) AAC 346 : (2016) 4 TAC 185
Motor Vehicles Act, 1988 - Section 147, Section 163, Section 166, Section 178
High Courts09 Aug 2016Allowed
Dhurat Singh Vs State of Uttarakhand
Uttarakhand High Court · (2016) LIC 3611
Constitution of India, 1950 — Article 16