High Courts30 Jul 2012
Chandan Singh Bisht and Others Vs Smt. Saharbano
Uttarakhand High Court · AIR 2013 Utt 13 : (2013) 1 ALJ 444
COURT ARCHIVE
Uttarakhand High Court judgments, 2012
737 judgments · page 10 of 37
High Courts27 Jul 2012
Bharat Singh Vs State of Uttarakhand
Uttarakhand High Court · (2012) 2 NCC 878
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313Penal Code, 1860 (IPC) — Section 323, 427, 436, 506, 506(2)
High Courts27 Jul 2012
Brij Raj Swaroop Gupta Vs State of Uttaranchal
Uttarakhand High Court · (2012) 2 NCC 570
Penal Code, 1860 (IPC) — Section 302
High Courts27 Jul 2012Dismissed
Anil Vs State of Uttarakhand
Uttarakhand High Court · (2012) 2 NCC 810
Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 156(3), 190(1)(b), 200, 202
High Courts27 Jul 2012Allowed
Raghvendra Sharma Vs Additional Chief Judicial Magistrate, Kashipur and Another
Uttarakhand High Court · (2012) 2 NCC 859
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202Penal Code, 1860 (IPC) — Section 405, 406
High Courts27 Jul 2012Dismissed
Arvind Vs State of Uttarakhand
Uttarakhand High Court · (2012) 2 NCC 621
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 375, 376
High Courts26 Jul 2012
Anirudh Sharma and Others Vs H.N.B. Garhwal University and Others
Uttarakhand High Court · AIR 2013 Utt 16 : (2013) 1 ALJ 446
High Courts26 Jul 2012
Prem Sagar and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2012) 2 NCC 876
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 189, 325Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x), 3(1)(x)
High Courts25 Jul 2012Dismissed
State of Uttarakhand and Others Vs Gitanjali Associates
Uttarakhand High Court · (2012) 53 VST 529
Uttarakhand Value Added Tax Act, 2005 — Section 76(6)(c)
High Courts25 Jul 2012Dismissed
State of Uttarakhand Vs Harish Sharma
Uttarakhand High Court · (2012) 2 NCC 508
Penal Code, 1860 (IPC) — Section 201, 302
High Courts25 Jul 2012Dismissed
State of Uttarakhand Vs Rajesh Singh and Others
Uttarakhand High Court · (2012) 2 NCC 498
Penal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts25 Jul 2012Dismissed
Manua @ Puran and Others Vs State of Uttaranchal
Uttarakhand High Court · (2012) 2 NCC 881
Criminal Procedure Code, 1973 (CrPC) — Section 161, 319Penal Code, 1860 (IPC) — Section 304, 34
High Courts25 Jul 2012
Prakash Chandra Khanduri Vs Garhwal Anushuchit Janjati Vikas Nigam Ltd. and Another
Uttarakhand High Court · (2013) 2 UC 1087
Constitution of India, 1950 — Article 12Industrial Disputes Act, 1947 — Section 33C(2)
High Courts25 Jul 2012Dismissed
Jatti Vs State of Uttaranchal
Uttarakhand High Court · (2012) 2 NCC 775
Arms Act, 1959 — Section 25, 4Criminal Procedure Code, 1973 (CrPC) — Section 313, 313(1)(b), 313(b)Evidence Act, 1872 — Section 10
High Courts25 Jul 2012Allowed
Rishi Sonkar Vs State of Uttarakhand
Uttarakhand High Court · (2012) 2 NCC 689
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313Penal Code, 1860 (IPC) — Section 307, 323, 326, 34, 504
High Courts24 Jul 2012Dismissed
Govind Singh and three others Vs State of Uttaranchal
Uttarakhand High Court · (2012) CriLJ 3958 : (2012) 2 NCC 599 : (2013) 2 UC 1268
Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 120B, 149, 201, 304B, 34
High Courts24 Jul 2012
Naresh Sethi Vs Rajkumari
Uttarakhand High Court · (2013) 1 RCR(Rent) 440 : (2013) 2 UC 1028
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, Order 20 Rule 4, Order 20 Rule 4(1), Order 5 Rule 5
High Courts23 Jul 2012Allowed
Harish Prasad Vs State of Uttaranchal
Uttarakhand High Court · (2012) 2 NCC 784
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 300, 302, 304, 34
High Courts23 Jul 2012
Smt. Shakuntala Devi and Another Vs J and K Bank and Another
Uttarakhand High Court · (2012) 3 UC 2349
Constitution of India, 1950 — Article 12, 226
High Courts20 Jul 2012
Rajdhani Plywood Industries (Pvt.) Ltd. Vs Director of U.P. Rajya Mandi Parishad and Another
Uttarakhand High Court · (2013) 2 UC 1044
Central Excises and Salt Act, 1944 — Section 2, 2(f)Income Tax Act, 1961 — Section 80IA