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Uttarakhand High Court judgments, 2012

737 judgments · page 12 of 37

High Courts05 Jul 2012

Kalyan Singh and Others Vs The State

Uttarakhand High Court · (2012) 2 NCC 887

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 147, 307, 324, 34
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High Courts04 Jul 2012Allowed

Smt. Rita Rani Vs State of Uttaranchal

Uttarakhand High Court · (2012) 2 NCC 813

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 34
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High Courts29 Jun 2012

Imran Vs State of U.P.

Uttarakhand High Court · (2012) 2 NCC 440

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 308, 325, 506
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