High Courts13 Aug 2012
Kalyan Singh Goswami Vs The State of Uttaranchal and Another
Uttarakhand High Court · (2013) 2 UC 1198
Constitution of India, 1950 — Article 233, 309
COURT ARCHIVE
Uttarakhand High Court judgments, 2012
737 judgments · page 9 of 37
High Courts09 Aug 2012Allowed
Krishna Ballabh Vs State of Uttarakhand and Others
Uttarakhand High Court · AIR 2013 Utt 39
High Courts09 Aug 2012
Bhajan Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) 2 UC 1187
Uttar Pradesh Water Supply and Sewerage Act, 1975 — Section 4(2A), 96
High Courts09 Aug 2012
Shankar Mandal Vs State of Uttarakhand
Uttarakhand High Court · (2012) CriLJ 4535 : (2012) 2 NCC 855
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts08 Aug 2012Allowed
Shamshad and Another Vs State of Uttaranchal
Uttarakhand High Court · (2012) 2 NCC 847
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 34, 364
High Courts08 Aug 2012
M/s. Khatema Fibres Limited Vs Chairman, Cess Appellate Committee and Another
Uttarakhand High Court · (2012) 3 UC 1732
Water (Prevention and Control of Pollution) Cess Act, 1977 — Section 3, 5, 6
High Courts08 Aug 2012
Idris Vs State of Uttaranchal
Uttarakhand High Court · (2012) 2 NCC 704 : (2012) 3 UC 1743
Criminal Procedure Code, 1973 (CrPC) — Section 293, 313Penal Code, 1860 (IPC) — Section 302, 394, 411
High Courts07 Aug 2012
Bharat Heavy Electricals Ltd. Vs Shri Sanjay Paliwal
Uttarakhand High Court · (2013) 2 UC 1137
Civil Procedure Code, 1908 (CPC) — Section 100Partnership Act, 1932 — Section 69Specific Relief Act, 1963 — Section 38, 41, 41(h)
High Courts06 Aug 2012Dismissed
Gajendra Singh Jangpangi alias Gangu Vs Bishan Singh Chupal and Others
Uttarakhand High Court · AIR 2013 Utt 11 : (2013) 1 ALJ 442
Criminal Procedure Code, 1973 (CrPC) — Section 386Penal Code, 1860 (IPC) — Section 325, 332, 34, 427, 506Representation of the People Act, 1951 — Section 8, 8(1), 8(3)
High Courts06 Aug 2012Allowed
Committee of Management Raja Mahendra Pratap Prem Vidhyalaya (RMPVV) Inter College Vs Ashok Kumar
Uttarakhand High Court · (2013) 2 SCT 447 : (2013) 2 UC 1303
Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 2(s), 25F, 25F, 25F(a)
High Courts06 Aug 2012
Kashmir Singh and Another Vs State of Uttarakhand
Uttarakhand High Court · (2012) 2 NCC 693
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 302
High Courts04 Aug 2012Dismissed
Shrichand Vs District Judge and Others
Uttarakhand High Court · (2012) 3 UC 1725
Limitation Act, 1963 — Section 5
High Courts03 Aug 2012Dismissed
Kishan Vs State of Uttarakhand
Uttarakhand High Court · (2012) 2 NCC 593
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts03 Aug 2012
Mohan Singh Bisht Vs State of Uttarakhand and Others
Uttarakhand High Court · (2012) 3 UC 1750
High Courts01 Aug 2012
Abhi Ram and Another Vs Mahendra Singh and Another
Uttarakhand High Court · (2012) 3 UC 1727
Uttar Pradesh Land Revenue Act, 1901 — Section 201, 34, 35
High Courts01 Aug 2012Dismissed
Uttarakhand Public Service Commission Vs Tanvir Ahmed
Uttarakhand High Court · AIR 2013 Utt 57 : (2013) 2 UC 1113
Right to Information Act, 2005 — Section 8(1)(e)
High Courts31 Jul 2012Dismissed
State of Uttaranchal and Others Vs Yogendra Sharma and Another
Uttarakhand High Court · (2013) 1 SCT 562 : (2013) 2 SLJ 168
Police Act, 1861 — Section 34
High Courts31 Jul 2012
Vivek Verma (Minor) Vs State of Uttarakhand and Others
Uttarakhand High Court · (2012) 3 UC 1601
High Courts31 Jul 2012
Ravindra Kumar Sharma Vs Regional Sericultural Research Station Central Silk Board
Uttarakhand High Court · (2013) 2 UC 1115
Industrial Disputes Act, 1947 — Section 33, 33C(1), 33C(2)Uttar Pradesh Industrial Disputes Act, 1947 — Section 6H(1), 6H(2)
High Courts30 Jul 2012
Director of Income Tax (International Taxation) Vs Sedco Forex International Drilling Inc. and Others
Uttarakhand High Court · (2012) 210 TAXMAN 25
Companies Act, 1956 — Section 200Income Tax Act, 1961 — Section 10(10CC), 17, 17(2)