High Courts03 Sept 2012Dismissed
M/s. Dabur India Ltd. Vs Presiding Officer, Kashipur and Another
Uttarakhand High Court · (2013) 136 FLR 979 : (2012) 3 UC 1955
Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K
COURT ARCHIVE
Uttarakhand High Court judgments, 2012
737 judgments · page 8 of 37
High Courts31 Aug 2012
Naresh Kumar and Another Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) 2 UC 1206
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 117, 157B, 157BB, 161
High Courts30 Aug 2012Dismissed
Smt. Renu Vs Rakesh Kannojia
Uttarakhand High Court · AIR 2013 Utt 1 : (2013) 1 ALJ 432 : (2013) 1 DMC 782 : (2013) 2 UC 1192
Hindu Marriage Act, 1955 — Section 13, 13(1)(ia), 14, 27Penal Code, 1860 (IPC) — Section 307, 34, 498A
High Courts30 Aug 2012
Hashim Khan and Another Vs Salim and Others
Uttarakhand High Court · (2013) 2 UC 1211
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 20 Rule 1, Order 20 Rule 5, Order 41 Rule 31Specific Relief Act, 1963 — Section 34
High Courts30 Aug 2012Dismissed
State of Uttarakhand Vs Gurvinder Singh @ Dalvinder Singh and Others Sada Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2012) 2 NCC 835 : (2013) 2 UC 1257
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 34
High Courts29 Aug 2012
B.K. Industries Vs State of Uttarakhand and Others
Uttarakhand High Court · (2012) 3 UC 1755
High Courts28 Aug 2012
Bansal Industries Vs Commissioner, Commercial Tax, Uttarakhand, Dehradun
Uttarakhand High Court · (2012) 55 VST 432
Central Sales Tax Act, 1956 — Section 14, 15(a), 15(c), 8, 8(1)
High Courts24 Aug 2012
M/s. Uttaranchal Associates Vs State of Uttarakhand and Others
Uttarakhand High Court · (2012) 3 UC 1724
High Courts23 Aug 2012
Smt. Salma Khatoon and another Vs State of Uttarakhand and others
Uttarakhand High Court · (2012) 08 UK CK 0021
High Courts17 Aug 2012Dismissed
Smt. Chandra Kala Sharma Vs State of Uttarakhand and Others
Uttarakhand High Court · (2012) 3 UC 1730
High Courts17 Aug 2012Allowed
Smt. Kishore Devi Uniyal and Another Vs The Committee of Management and Another
Uttarakhand High Court · (2012) 3 UC 1734
Constitution of India, 1950 — Article 12, 21A, 226
High Courts16 Aug 2012
Nirmal Jeet Kaur Vs State of Uttarkhand and Others
Uttarakhand High Court · (2013) 2 Crimes 65 : (2013) 1 Crimes 352
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 7Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 482Protection of Women From Domestic Violence Act, 2005 — Section 12, 18, 19, 20, 21
High Courts16 Aug 2012Dismissed
Sunil Singh Vs State of Uttarakhand
Uttarakhand High Court · (2012) 2 NCC 874
High Courts16 Aug 2012Dismissed
Yonus and Others Vs State of Uttaranchal
Uttarakhand High Court · (2012) 2 NCC 870
Penal Code, 1860 (IPC) — Section 147, 149, 304, 308, 323
High Courts16 Aug 2012Allowed
Balkaran Alias Balla and Others Vs State of Uttaranchal
Uttarakhand High Court · (2012) 2 NCC 892
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts16 Aug 2012Dismissed
Gulati Packaging Pvt. Ltd. Vs Assistant Provident Fund Commissioner
Uttarakhand High Court · (2012) 135 FLR 917 : (2012) LLR 1248
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A, 7B
High Courts14 Aug 2012
Shri Kripal Singh Vs M/s. Trilok Farms Pvt. Ltd. and seven Others
Uttarakhand High Court · (2012) 3 UC 1768
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, 115
High Courts14 Aug 2012Allowed
Soban Singh and Others Vs State of Uttarakhand
Uttarakhand High Court · (2012) 2 NCC 862 : (2013) 2 UC 1479
Penal Code, 1860 (IPC) — Section 396, 412
High Courts14 Aug 2012Allowed
Sab Singh Mehra Vs State of Uttarakhand and Others
Uttarakhand High Court · AIR 2013 Utt 61 : (2013) 2 UC 1491
Constitution of India, 1950 — Article 102, 102(1)(a), 14, 191, 243O(b)
High Courts13 Aug 2012Allowed
Dashrath Pant and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2012) 2 NCC 902 : (2013) 2 UC 1539
Criminal Procedure Code, 1973 (CrPC) — Section 193, 195, 195(1)(b)(i), 196, 199Penal Code, 1860 (IPC) — Section 211, 323, 354, 452, 504