High Courts13 Jan 2015Allowed
J.N. Shanmukappa Gowda Vs Assistant Commissioner and Others
Karnataka High Court · (2015) 01 KAR CK 0127
Constitution of India, 1950 - Article 200Land Acquisition Act, 1894 - Section 10, 18, 23, 4(1), 6(1)
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 588 of 2,398
High Courts13 Jan 2015Dismissed
Nanjamma Vs Manjunath and Others
Karnataka High Court · (2015) 01 KAR CK 0126
High Courts13 Jan 2015Allowed
Shivakumara Vs State of Karnataka
Karnataka High Court · (2015) 01 KAR CK 0123
Criminal Procedure Code, 1973 (CrPC) - Section 439
High Courts13 Jan 2015Dismissed
Pharmacy Council of India Vs K. Srinivasulu
Karnataka High Court · (2015) 01 KAR CK 0116
High Courts13 Jan 2015Dismissed
R. Muniraju Vs M. Nagaraj
Karnataka High Court · (2015) 01 KAR CK 0115
High Courts13 Jan 2015Dismissed
Muttamma and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 2 KarLJ 129 : (2015) 4 KCCR 3954
Karnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer of Certain Lands) Act, 1978 - Section 4, 5-A
High Courts13 Jan 2015Allowed
The State of Karnataka Vs Chaitanya Properties Pvt. Ltd.
Karnataka High Court · (2015) 01 KAR CK 0073
Karnataka Value Added Tax Act, 2003 - Section 39(1), 4(1)(c), 41(2), 47, 49(1)(c)
High Courts13 Jan 2015
Commissioner of Income Tax, Bangalore Vs ICICI Venture Funds Management Co. Ltd.
Karnataka High Court · (2015) 234 TAXMAN 569
Income Tax Act, 1961 - Section 115JA, 115JA(2), 143(1), 147, 148
High Courts12 Jan 2015
The Commissioner of Income Tax and Others Vs Shamanur Kallappa and Sons
Karnataka High Court · (2015) 01 KAR CK 0538
Income Tax Act, 1961 - Section 288, 80HHC, 80HHC(1A), 88
High Courts12 Jan 2015Allowed
Timanna Vs The Deputy Registrar of Co-Operative Society, Uttarkannada and Others
Karnataka High Court · (2015) 01 KAR CK 0533
Karnataka Co-operative Societies Act, 1959 - Section 106, 17, 29-C(8)(b)
High Courts12 Jan 2015Dismissed
A. Venkatesh and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 01 KAR CK 0532
Constitution of India, 1950 - Article 226Land Acquisition Act, 1894 - Section 11, 16, 17(4), 4, 6(1)
High Courts12 Jan 2015Disposed off
Surendra R. and Others Vs V. Srinivasa Prasad and Others
Karnataka High Court · (2015) 01 KAR CK 0531
Karnataka Souharda Sahakari Act, 1997 - Section 10, 21, 39
High Courts12 Jan 2015Partly Allowed
Bettaiah and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 3 KarLJ 615
High Courts12 Jan 2015
Director of Income Tax, Exemptions Vs Sri Kuthethur Gururajachar Charities
Karnataka High Court · (2015) 231 TAXMAN 848
Income Tax Act, 1961 - Section 11, 12, 12A, 12AA, 12AA(3)
High Courts12 Jan 2015Allowed
H.N. Krishnamurthachar Vs H.S. Ramanayaka and Others
Karnataka High Court · (2015) 01 KAR CK 0481
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 23(a), Order 41 Rule 27, Order 41 Rule 28
High Courts12 Jan 2015
Commissioner of Income Tax and Others Vs Span Design and Development (P.) Ltd.
Karnataka High Court · (2015) 372 ITR 432 : (2015) 232 TAXMAN 633
Income Tax Act, 1961 - Section 127, 132, 133A, 143(1), 143(2)
High Courts12 Jan 2015
The Director of Income Tax, Exemption and Others Vs Kodava Samaja
Karnataka High Court · (2015) 01 KAR CK 0477
Income Tax Act, 1961 - Section 11, 12, 12A, 12AA, 12AA(3)
High Courts12 Jan 2015
The Director of Income Tax and Others Vs Karnataka Badminton Assn.
Karnataka High Court · (2015) 378 ITR 700
Income Tax Act, 1961 - Section 11, 12, 12A, 12AA, 12AA(3)
High Courts12 Jan 2015
Director of Income Tax, Exemption Vs Kodava Samaja
Karnataka High Court · (2015) 231 TAXMAN 708
Income Tax Act, 1961 - Section 11, 12, 12A, 12AA, 12AA(3)
High Courts12 Jan 2015Allowed
Kamalamma and Others Vs H.R. Manjunath and Others
Karnataka High Court · (2015) 01 KAR CK 0473