High Courts13 Jan 2015Dismissed
D.K. Hutchappa Vs K.C. Venkatesh
Karnataka High Court · (2015) 01 KAR CK 0318
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 587 of 2,398
High Courts13 Jan 2015Partly Allowed
Nagappa Vs Dandina Manchappa
Karnataka High Court · (2015) 01 KAR CK 0317
High Courts13 Jan 2015Allowed
Saraswathamma Vs Vasanthammani URS
Karnataka High Court · (2015) 01 KAR CK 0315
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 23(A), Order 43 Rule 1(u), 96
High Courts13 Jan 2015Allowed
Hemavathi Vs Naga Naika
Karnataka High Court · (2015) 01 KAR CK 0314
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 10A, Order 41 Rule 23(A), Order 41 Rule 27, Order 43 Rule 1(u), 151Evidence Act, 1872 - Section 45
High Courts13 Jan 2015Partly Allowed
Shankar Moolya Vs S. Krishnananda Chatra
Karnataka High Court · (2015) 01 KAR CK 0313
High Courts13 Jan 2015Partly Allowed
K.S. Pradeep Vs Jahir Ahmed
Karnataka High Court · (2015) 01 KAR CK 0311
Motor Vehicles Act, 1988 - Section 166, 168
High Courts13 Jan 2015Partly Allowed
Renuka Vs The Divisional Manager, National Insurance Co. Ltd.
Karnataka High Court · (2015) 01 KAR CK 0310
High Courts13 Jan 2015Allowed
Sultan Salauddin Vs Sangappa
Karnataka High Court · (2015) 01 KAR CK 0308
High Courts13 Jan 2015Dismissed
Syed Riyaz Vs The Secretary to Government Department of Urban Development and Others
Karnataka High Court · (2015) 2 KarLJ 358
Constitution of India, 1950 - Article 226Land Acquisition Act, 1894 - Section 4Mumbai Municipal Corporation Act, 1888 - Section 91
High Courts13 Jan 2015Dismissed
Hemavathi and Others Vs G.R. Srinivasa Murthy and Others
Karnataka High Court · (2015) 01 KAR CK 0237
Civil Procedure Code, 1908 (CPC) - Section 151
High Courts13 Jan 2015Dismissed
S.K. Agriculturists'' Co-operative Marketing Societies Limited Vs Canara Bank, Morgan''s Gate Branch and Others
Karnataka High Court · (2015) 01 KAR CK 0236
Karnataka Co-operative Societies Act, 1959 - Section 70
High Courts13 Jan 2015Allowed
Syed Wali Peer Khadri Vs The Chairman, Bangalore Development Authority and Others
Karnataka High Court · (2015) 01 KAR CK 0235
Karnataka Stamp Act, 1957 - Section 45-A, 45-A(5)
High Courts13 Jan 2015
Karna Hidakal and Others Vs The Chairman, Selection Committee
Karnataka High Court · (2015) 01 KAR CK 0234
High Courts13 Jan 2015Dismissed
Bruhat Bangalore Mahanagara Palike and Others Vs Senior Superintendent of Post Offices
Karnataka High Court · (2015) 01 KAR CK 0233
Constitution of India, 1950 - Article 254, 285Karnataka Municipal Corporations Act, 1976 - Section 110, 2
High Courts13 Jan 2015Allowed
Yallappa Vs State of Karnataka
Karnataka High Court · (2015) 01 KAR CK 0220
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 323, 324, 34, 504
High Courts13 Jan 2015Allowed
Raju Vs State of Karnataka
Karnataka High Court · (2015) 01 KAR CK 0207
Penal Code, 1860 (IPC) - Section 302, 34, 342, 504, 506
High Courts13 Jan 2015Disposed off
Umesh Guddad Vs State of Karnataka
Karnataka High Court · (2015) 01 KAR CK 0201
High Courts13 Jan 2015Allowed
Manjunath Vs State of Karnataka
Karnataka High Court · (2015) 01 KAR CK 0198
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 201, 302
High Courts13 Jan 2015Dismissed
Shivabai Vs Jettappa
Karnataka High Court · (2015) 01 KAR CK 0128
Civil Procedure Code, 1908 (CPC) - Section 100