High Courts12 Jan 2015Allowed
Mallikarjun Vs The State of Karnataka
Karnataka High Court · (2015) 01 KAR CK 0472
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 201, 302, 34
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 589 of 2,398
High Courts12 Jan 2015Partly Allowed
Emina Pramila and Others Vs Ramesh and Others
Karnataka High Court · (2015) 01 KAR CK 0468
Motor Vehicles Act, 1988 - Section 166
High Courts12 Jan 2015
The Director of Income Tax, Exemptions and Others Vs Kuthethur Gururajachar Charities
Karnataka High Court · (2015) 01 KAR CK 0466
Income Tax Act, 1961 - Section 11, 12, 12A, 12AA, 12AA(3)
High Courts12 Jan 2015
Commissioner of Income Tax and Others Vs Shamanur Kallappa and Sons
Karnataka High Court · (2015) 373 ITR 373
Income Tax Act, 1961 - Section 288, 80HHC, 80HHC(1A), 80HHC(1B), 88
High Courts12 Jan 2015Allowed
H.V. Susheela and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 2 KarLJ 441
Karnataka Land Revenue Act, 1964 - Section 136, 136(3)
High Courts12 Jan 2015Allowed
Timanna Vs The Deputy Registrar of Co-operative Society and Others
Karnataka High Court · (2015) 2 KarLJ 436
Karnataka Co-operative Societies Act, 1959 - Section 106, 17, 29-C(8)(b)
High Courts12 Jan 2015Allowed
Ans Constructions Limited Vs Ompl Mangalore Petrochemicals Ltd. and Others
Karnataka High Court · (2015) 01 KAR CK 0355
High Courts12 Jan 2015
R. Lakshmidevamma Vs Authorized Officer Punjab National Bank
Karnataka High Court · (2015) 01 KAR CK 0294
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 17(1)
High Courts12 Jan 2015Dismissed
Ashok Vs Jyoti
Karnataka High Court · (2015) 01 KAR CK 0219
Criminal Procedure Code, 1973 (CrPC) - Section 482Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 323, 34, 498-A, 504, 506
High Courts12 Jan 2015Dismissed
K.B. Shankare Gowda Vs Sushma
Karnataka High Court · (2015) 2 AKR 665 : (2015) ILR Kar 974 : (2015) 1 KCCR 759
Constitution of India, 1950 - Article 141Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Adoptions and Maintenance Act, 1956 - Section 20(3)
High Courts12 Jan 2015Dismissed
M. Narasimha Murthy Vs The Commissioner
Karnataka High Court · (2015) 01 KAR CK 0210
High Courts12 Jan 2015Dismissed
B.G. Nadappa Vs State of Karnataka
Karnataka High Court · (2015) 01 KAR CK 0170
Arms Act, 1959 - Section 25, 27Penal Code, 1860 (IPC) - Section 114, 307, 34
High Courts12 Jan 2015Dismissed
Nanjamma and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 2 KarLJ 303
Constitution of India, 1950 - Article 226Land Acquisition Act, 1894 - Section 11, 16, 17(4), 4, 6(1)Mumbai Municipal Corporation Act, 1888 - Section 91
High Courts12 Jan 2015Dismissed
G.D. Srinivas Vs Veena Raghuraj and Others
Karnataka High Court · (2015) 01 KAR CK 0130
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Hindu Succession (Amendment) Act, 2005 - Section 6(5)Hindu Succession Act, 1956 - Section 5, 6(5)
High Courts12 Jan 2015Partly Allowed
Bangalore Newspaper Employees Union Vs The Management of The Printers (Mysore) Pvt. Ltd. and Others
Karnataka High Court · (2015) 145 FLR 529 : (2015) 1 LLN 485 : (2015) 4 SCT 43
Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955 - Section 12(1), 2, 2(f), 8, 9
High Courts12 Jan 2015Dismissed
A. Venkatesh and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 2 KarLJ 453
Constitution of India, 1950 - Article 226Land Acquisition Act, 1894 - Section 11, 16, 17(4), 4, 6(1)
High Courts09 Jan 2015Dismissed
The Managing Director, K.S.R.T.C. Vs M. Sriram Reddy and Others
Karnataka High Court · (2015) 01 KAR CK 0540
High Courts09 Jan 2015Dismissed
Nagappa and Others Vs The Land Acquisition Officer, Karwar and Others
Karnataka High Court · (2015) 01 KAR CK 0539
Land Acquisition Act, 1894 - Section 48
High Courts09 Jan 2015
Shantappa and Others Vs The State and Others
Karnataka High Court · (2015) 01 KAR CK 0536
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 323, 341, 366, 376, 376(2)(g)
High Courts09 Jan 2015Allowed
In Re: Biohit Biotech Systems (India) Private Limited
Karnataka High Court · (2015) 01 KAR CK 0535
Companies Act, 1956 - Section 391, 392, 393, 394, 394