High Courts09 Jan 2015
State Bank of Mysore Vs Assistant Commissioner of Income Tax, Circle-12(2)
Karnataka High Court · (2015) 231 TAXMAN 319
Income Tax Act, 1961 - Section 36, 36(1)(viia), 36(1)(viiia), 36(a), 36(viia)
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 590 of 2,398
High Courts09 Jan 2015Disposed off
Adishakti Mahapeetha, A Religious, Educational and Charitable Trust and Others Vs Vidwan Sri Krishnanand Bharati Swami
Karnataka High Court · (2015) 3 KarLJ 165 : (2015) 4 KCCR 3443
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 39 Rule 4
High Courts09 Jan 2015
Nagappa Gouda and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 2 KarLJ 604
High Courts09 Jan 2015Dismissed
Ganesh Vs Govinda and Others
Karnataka High Court · (2015) 01 KAR CK 0483
High Courts09 Jan 2015Dismissed
Babita Vs Neelavva and Others
Karnataka High Court · (2015) 01 KAR CK 0482
Hindu Succession Act, 1956 - Section 23
High Courts09 Jan 2015
Commissioner of Income Tax Vs Shriram Chits (Karnataka) (P.) Ltd.
Karnataka High Court · (2015) 375 ITR 289 : (2015) 231 TAXMAN 780
High Courts09 Jan 2015Partly Allowed
Kavitha and Others Vs M. Mahesh and Others
Karnataka High Court · (2015) 01 KAR CK 0469
Motor Vehicles Act, 1988 - Section 166
High Courts09 Jan 2015
The Commissioner of Income Tax and Others Vs Shriram Chits (Karnataka) Pvt. Ltd.
Karnataka High Court · (2015) 01 KAR CK 0467
High Courts09 Jan 2015Dismissed
A.L. Yellappa Vs Hutchamma and Others
Karnataka High Court · (2015) 01 KAR CK 0374
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11(d), 151
High Courts09 Jan 2015Dismissed
L and T Gen. Ins. Co. Ltd. Vs Laxmibai and Others
Karnataka High Court · (2015) 01 KAR CK 0373
High Courts09 Jan 2015Allowed
D.S. Udaya and Others Vs Chokira Bopanna and Others
Karnataka High Court · (2015) 01 KAR CK 0372
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27
High Courts09 Jan 2015Allowed
G.V. Dukkeshappa Vs State of Karnataka and Others
Karnataka High Court · (2015) 01 KAR CK 0371
Criminal Procedure Code, 1973 (CrPC) - Section 397, 401Electricity Act, 2003 - Section 135Penal Code, 1860 (IPC) - Section 304, 304(ii), 34
High Courts09 Jan 2015Dismissed
State of Karnataka Vs Venkatesh
Karnataka High Court · (2015) 01 KAR CK 0370
Penal Code, 1860 (IPC) - Section 343, 376
High Courts09 Jan 2015Allowed
State Vs Siddeshappa
Karnataka High Court · (2015) 01 KAR CK 0369
Penal Code, 1860 (IPC) - Section 302, 498A
High Courts09 Jan 2015Dismissed
R.P. Sharma Vs Ashok Kumar and Others
Karnataka High Court · (2015) 01 KAR CK 0356
Advocates Act, 1961 - Section 49Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2), Order 27 Rule 5A, Order 7 Rule 11, 80Limitation Act, 1963 - Section 21
High Courts09 Jan 2015Dismissed
Rajarao S. Vs MRC Constructions
Karnataka High Court · (2015) 01 KAR CK 0305
Motor Vehicles Act, 1988 - Section 166
High Courts09 Jan 2015Dismissed
Y. Rudrappa Vs Ravikumar
Karnataka High Court · (2015) 01 KAR CK 0304
Motor Vehicles Act, 1988 - Section 166
High Courts09 Jan 2015
D.G. Ganapathisa Vs Fancis D''Silva
Karnataka High Court · (2015) 01 KAR CK 0300
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
High Courts09 Jan 2015Allowed
K. Umesh Vs M. Manjunatha
Karnataka High Court · (2015) 01 KAR CK 0299
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 39, Order 41 Rule 41, Order 41 Rule 9, Order 9 Rule 13
High Courts09 Jan 2015
V. Abdul Khader Vs The Royal Sundaram Alliance Insurance Co. Ltd.
Karnataka High Court · (2015) 01 KAR CK 0298
Motor Vehicles Act, 1988 - Section 147, 166