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Karnataka High Court judgments

47,957 judgments · page 591 of 2,398

High Courts09 Jan 2015Dismissed

Nataraj Vs K.T. Byrappa

Karnataka High Court · (2015) 01 KAR CK 0295

Civil Procedure Code, 1908 (CPC) - Order 16 Rule 1, Order 16 Rule 2, Order 18 Rule 17, Order 8 Rule 1A, Order 8 Rule 2
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High Courts09 Jan 2015Disposed off

Vikram Vs Sarala Siddanna

Karnataka High Court · (2015) 01 KAR CK 0277

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 101, Order 21 Rule 97, Order 21 Rule 99, Order 7 Rule 10(2), 151
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High Courts09 Jan 2015Allowed

V. Lakshminarayana Vs Sharadamma

Karnataka High Court · (2015) 01 KAR CK 0216

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 41 Rule 27(4)(b)Karnataka Court Fees and Suits Valuation Act, 1958 - Section 64
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High Courts09 Jan 2015Dismissed

Zameer Vs Mehaboob Basha

Karnataka High Court · (2016) 1 ACC 832 : (2016) ACJ 262 : (2015) 1 AKR 818 : (2015) ILR Kar 919

Motor Vehicles Act, 1988 - Section 166
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High Courts08 Jan 2015

N. Satish Kumar Vs D. Gowramma and Others

Karnataka High Court · (2015) 3 KarLJ 510 : (2015) 4 KCCR 3691

Civil Procedure Code, 1908 (CPC) - Order 20 Rule 12, Order 39 Rule 2A, Order 41 Rule 27, Order 8 Rule 9Hindu Marriage Act, 1955 - Section 16Hindu Succession Act, 1956 - Section 6
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