High Courts08 Jan 2015
Tanaji Vs State of Karnataka
Karnataka High Court · (2015) 01 KAR CK 0105
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 109, 143, 147, 148, 149
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 593 of 2,398
High Courts08 Jan 2015Dismissed
V. Venkat Raju Vs K. Subramanyam Naidu
Karnataka High Court · (2015) 01 KAR CK 0104
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 7, 115, 151
High Courts08 Jan 2015
Shivamma Vs M.S. Rajendra
Karnataka High Court · (2015) 01 KAR CK 0098
Motor Vehicles Act, 1988 - Section 166
High Courts07 Jan 2015Dismissed
N. Venugopal Krishna Vs State of Karnataka and Others
Karnataka High Court · (2015) 01 KAR CK 0559
Administrative Tribunals Act, 1985 - Section 14, 15, 19, 3
High Courts07 Jan 2015Allowed
Union of India and Others Vs H.L. Ramesh
Karnataka High Court · (2015) 01 KAR CK 0558
High Courts07 Jan 2015Partly Allowed
B.H. Kempaiah and Others Vs The General Manager (Personnel), B.M.T.C. and Others
Karnataka High Court · (2015) 01 KAR CK 0557
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 11A
High Courts07 Jan 2015Dismissed
State of Karnataka and Others Vs M.C. Seenaiah and Others
Karnataka High Court · (2015) 01 KAR CK 0555
Industrial Disputes Act, 1947 - Section 25(f)
High Courts07 Jan 2015
The Divisional Manager, New India Assurance Co. Ltd. Vs Hanumanthappa and Others
Karnataka High Court · (2015) 01 KAR CK 0552
Motor Vehicles Act, 1988 - Section 140, 166
High Courts07 Jan 2015
Master Nikhil Vs R. Divakar and Others
Karnataka High Court · (2015) 01 KAR CK 0551
Motor Vehicles Act, 1988 - Section 166
High Courts07 Jan 2015Dismissed
Malleshwar Sikshana Trust and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 3 KarLJ 459
High Courts07 Jan 2015Partly Allowed
Sangappa Vs Nagraj U. Kodihalli and Others
Karnataka High Court · (2015) 2 AKR 289 : (2015) ILR Kar 2359 : (2015) 3 KCCR 2611
High Courts07 Jan 2015Dismissed
Prism Enterprises Vs Standard Engineering
Karnataka High Court · (2015) 2 KarLJ 403
Civil Procedure Code, 1908 (CPC) - Order 3 Rule 1, Order 3 Rule 2, 151
High Courts07 Jan 2015Disposed off
M.S. Subbe Gowda Vs The Principal Secretary, Dept. of Social Welfare, Government of Karnataka and Others
Karnataka High Court · (2015) 01 KAR CK 0354
Administrative Tribunals Act, 1985 - Section 14, 15(1)(b)Constitution of India, 1950 - Article 141, 226, 227, 32, 323-A
High Courts07 Jan 2015Partly Allowed
State Vs Joseph John and Others
Karnataka High Court · (2015) 4 AKR 1 : (2015) 3 CCR 95 : (2015) 3 KarLJ 93
Criminal Procedure Code, 1973 (CrPC) - Section 154, 161, 162, 428Penal Code, 1860 (IPC) - Section 143, 148, 149, 302, 34
High Courts07 Jan 2015Allowed
Ghansham Vs State of Karnataka
Karnataka High Court · (2015) 01 KAR CK 0292
Criminal Procedure Code, 1973 (CrPC) - Section 154, 155, 155(2), 2(d), 457Karnataka Police Act, 1963 - Section 79, 80
High Courts07 Jan 2015Dismissed
Bommakka Vs Ramanna
Karnataka High Court · (2015) 01 KAR CK 0275
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 41 Rule 27, 54
High Courts07 Jan 2015Dismissed
Rawther Spices Private Limited Vs The Jammu and Kashmir Bank Ltd.
Karnataka High Court · (2015) 01 KAR CK 0262
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)
High Courts07 Jan 2015Allowed
Gowramma Vs Rangappa
Karnataka High Court · (2015) 1 KarLJ 698 : (2015) 4 KCCR 3041
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 14
High Courts07 Jan 2015Dismissed
Karnataka Power Corporation Ltd. Vs Prodigy Hyydro Power (P.) Ltd.
Karnataka High Court · (2015) 2 KarLJ 234
High Courts07 Jan 2015
Channaveeramma Vs Mallikarjunaiah
Karnataka High Court · (2015) 01 KAR CK 0108
Motor Vehicles Act, 1988 - Section 166