High Courts08 Jan 2015Dismissed
Yellappa Mailappa Naik and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 01 KAR CK 0470
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 592 of 2,398
High Courts08 Jan 2015Dismissed
Shivamurthi Vs State of Karnataka and Others
Karnataka High Court · (2015) 2 KarLJ 298
Constitution of India, 1950 - Article 226Land Acquisition Act, 1894 - Section 16, 18, 4, 4(1), 6
High Courts08 Jan 2015
Selco Solar Light Private Limited and Others Vs Ramesh
Karnataka High Court · (2015) 2 KarLJ 125
Consumer Protection Act, 1986 - Section 27-A(1)(a)
High Courts08 Jan 2015
Hemalata Vs Mohan
Karnataka High Court · (2015) 2 KarLJ 122
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 125(1), 482Hindu Marriage Act, 1955 - Section 24
High Courts08 Jan 2015Partly Allowed
Sridhar Dasi Mogera Vs Shekji Mohammed Tamji and Others
Karnataka High Court · (2015) 01 KAR CK 0353
Motor Vehicles Act, 1988 - Section 166
High Courts08 Jan 2015Disposed off
Rangayya Vs State
Karnataka High Court · (2015) 01 KAR CK 0352
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 324, 326, 34, 341, 504
High Courts08 Jan 2015Dismissed
S.P. Shivaraju Vs Basavaraju
Karnataka High Court · (2015) 3 AKR 551 : (2015) 3 CCR 351 : (2015) 2 KarLJ 575 : (2015) 4 KCCR 4006
Penal Code, 1860 (IPC) - Section 34, 436
High Courts08 Jan 2015Dismissed
Rathod Ramesh Vs Raju
Karnataka High Court · (2015) 01 KAR CK 0291
Criminal Procedure Code, 1973 (CrPC) - Section 177, 200, 204Negotiable Instruments Act, 1881 (NI) - Section 138, 145(2)
High Courts08 Jan 2015Allowed
Gangabai Vs Sharnappa
Karnataka High Court · (2015) 01 KAR CK 0290
Civil Procedure Code, 1908 (CPC) - Section 24Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts08 Jan 2015
Vishwa Chetana Vidya Samsthe Kullur Vs The Appellate Authority and Others
Karnataka High Court · (2015) 01 KAR CK 0229
Limitation Act, 1963 - Section 5
High Courts08 Jan 2015Dismissed
Kaleemulla Vs V. Srihari
Karnataka High Court · (2015) 01 KAR CK 0228
High Courts08 Jan 2015Allowed
M. Narayanagowda Vs Varghese
Karnataka High Court · (2015) 01 KAR CK 0223
Constitution of India, 1950 - Article 227Karnataka Court Fees and Suits Valuation Act, 1958 - Section 24(a), 24(b), 25, 26(a), 26(c)Karnataka Land Revenue Act, 1964 - Section 95
High Courts08 Jan 2015Partly Allowed
Chief Engineer Vs Tippanna
Karnataka High Court · (2015) 01 KAR CK 0222
High Courts08 Jan 2015
M. Ajay Vs Venkateshwara Hatcharies Pvt. Ltd.
Karnataka High Court · (2015) ACJ 2431 : (2015) 1 AKR 807 : (2016) 1 AnWR 14 : (2015) ILR Kar 1761
Motor Vehicles Act, 1988 - Section 166
High Courts08 Jan 2015Dismissed
S.U. Hiremath Vs The Managing Director, Karnataka Food and Civil Supplies Corporation
Karnataka High Court · (2015) 01 KAR CK 0218
Constitution of India, 1950 - Article 226
High Courts08 Jan 2015Dismissed
N. Rajshekar Reddy Vs Lease Plan Fleet Management India Private Limited
Karnataka High Court · (2015) 01 KAR CK 0204
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 1, Order 37 Rule 2, Order 37 Rule 3, Order 37 Rule 37, Order 37 Rule 37
High Courts08 Jan 2015Dismissed
Basavraj Vs Vikramsingh
Karnataka High Court · (2015) 01 KAR CK 0202
Criminal Procedure Code, 1973 (CrPC) - Section 200, 482Negotiable Instruments Act, 1881 (NI) - Section 138, 145(2)
High Courts08 Jan 2015Dismissed
Basawwa and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 2 KarLJ 132
Constitution of India, 1950 - Article 226Land Acquisition Act, 1894 - Section 16, 18
High Courts08 Jan 2015
Ningappa Durgappa Madar Vs State of Karnataka and Others
Karnataka High Court · (2015) 2 KarLJ 126
Karnataka Land Revenue Act, 1964 - Section 71