High Courts07 Jan 2015Dismissed
N.G. Subbaraya Setty Vs Canara Bank
Karnataka High Court · (2015) 01 KAR CK 0107
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13, Order 9 Rule 7
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 594 of 2,398
High Courts07 Jan 2015Allowed
Satish G. Vs State of Karnataka
Karnataka High Court · (2015) 01 KAR CK 0106
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 302
High Courts07 Jan 2015Allowed
Sidram Vs Alstom Projects India Limited
Karnataka High Court · (2015) 146 FLR 567 : (2015) 3 KarLJ 521
Industrial Disputes Act, 1947 - Section 2(oo)(bb), 25F, 33A
High Courts06 Jan 2015Dismissed
Chikkagangaiah and Others Vs The Thasildar, Bangalore North Taluk and Others
Karnataka High Court · (2015) 01 KAR CK 0556
Karnataka Land Revenue Act, 1964 - Section 128
High Courts06 Jan 2015
Dhiraj Vs Naina
Karnataka High Court · (2015) 2 KarLJ 423 : (2015) 4 KCCR 3936
Hindu Marriage Act, 1955 - Section 13(1)(i-a), 13(1)(i-b), 24
High Courts06 Jan 2015Allowed
Rekha and Others Vs N.T. Ganesh and Others
Karnataka High Court · (2015) 4 AKR 736 : (2015) 2 KarLJ 522
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2)
High Courts06 Jan 2015
Mahadevaiah and Others Vs T.B. Nagaraju and Others
Karnataka High Court · (2015) 01 KAR CK 0350
Evidence Act, 1872 - Section 68Succession Act, 1925 - Section 63
High Courts06 Jan 2015Partly Allowed
Tiffin''s Barytes, Asbestos and Paints Limited Vs JSW Steels Limited and Others
Karnataka High Court · (2015) 01 KAR CK 0349
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 38 Rule 5Contract Act, 1872 - Section 27, 70
High Courts06 Jan 2015Dismissed
Rachappa and Others Vs State of Karnataka
Karnataka High Court · (2015) 01 KAR CK 0348
Arms Act, 1959 - Section 30Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 302
High Courts06 Jan 2015
M.R. Pasalker Vs The Deputy Commissioner of Excise
Karnataka High Court · (2015) 01 KAR CK 0293
High Courts06 Jan 2015Dismissed
National Insurance Co. Ltd. Vs Sadananda
Karnataka High Court · (2015) 01 KAR CK 0287
High Courts06 Jan 2015Disposed off
Chandra Bai Vs Channaram
Karnataka High Court · (2015) 01 KAR CK 0286
High Courts06 Jan 2015Allowed
P.N. Hanumantha Reddy Vs Sowmya R.
Karnataka High Court · (2015) 01 KAR CK 0281
Evidence Act, 1872 - Section 17Motor Vehicles Act, 1988 - Section 166
High Courts06 Jan 2015Dismissed
Agnel Pavalu Alawaris Vs Manohar
Karnataka High Court · (2015) 01 KAR CK 0276
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 151Constitution of India, 1950 - Article 226, 227
High Courts06 Jan 2015Partly Allowed
M. Basavarajappa Vs Siddappa
Karnataka High Court · (2015) 01 KAR CK 0261
Motor Vehicles Act, 1988 - Section 166
High Courts06 Jan 2015
Managing Director, Gulbarga Electricity Supply Company Limited and Others Vs Mallappa
Karnataka High Court · (2015) 145 FLR 340 : (2015) 2 KarLJ 63 : (2015) 4 KCCR 4015
Industrial Disputes Act, 1947 - Section 17-B, 2, 2(oo), 2(s)