High Courts06 Jan 2015Dismissed
Vijendra K.B. Vs State of Karnataka
Karnataka High Court · (2015) 01 KAR CK 0203
Constitution of India, 1950 - Article 20(3)Prevention of Corruption Act, 1988 - Section 13(1)(d), 13''(2), 2(c), 7
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 595 of 2,398
High Courts06 Jan 2015Dismissed
Special Land Acquisition Officer Vs Hanumanthappa
Karnataka High Court · (2015) 01 KAR CK 0099
Land Acquisition Act, 1894 - Section 10, 18(1), 23, 4(1), 9
High Courts05 Jan 2015Partly Allowed
K.N.V.S. Murthy and Others Vs Umesh and Others
Karnataka High Court · (2015) 01 KAR CK 0570
Motor Vehicles Act, 1988 - Section 166
High Courts05 Jan 2015
Rahana Siraj Vs The Commissioner of Income Tax-I and Others
Karnataka High Court · (2015) 232 TAXMAN 327
Income Tax Act, 1961 - Section 143(1), 143(1)(a), 147, 148, 54F
High Courts05 Jan 2015Allowed
Chanabasavva Vs Chandrappa Sangappa Pilli
Karnataka High Court · (2015) 2 AKR 651 : (2015) 4 KCCR 3170
Limitation Act, 1963 - Section 5
High Courts05 Jan 2015Disposed off
Nagaraj S. Jog Vs State of Karnataka and Others
Karnataka High Court · (2015) 3 KarLJ 346
High Courts05 Jan 2015
Commissioner of Income Tax and Others Vs Quest Informatics Pvt. Ltd.
Karnataka High Court · (2015) 372 ITR 526 : (2015) 234 TAXMAN 316
High Courts05 Jan 2015
Director of Income Tax (International Taxation) and Others Vs Tesco International Sourcing Ltd.
Karnataka High Court · (2015) 373 ITR 421
Income Tax Act, 1961 - Section 133A, 143(3), 148, 9(1)(i)
High Courts05 Jan 2015Allowed
S.V. Patil Vs Commissioner and Appellate Authority of Food and Civil Supplies and Dept. of Consumer Affairs
Karnataka High Court · (2015) 2 AKR 391
High Courts05 Jan 2015Dismissed
Gangambika and Others Vs State of Karnataka and Others
Karnataka High Court · (2016) 1 AKR 220 : (2015) 2 KarLJ 446
Constitution of India, 1950 - Article 226Land Acquisition Act, 1894 - Section 11, 16, 16(2), 17(4), 4
High Courts05 Jan 2015
Commissioner of Income Tax and Others Vs Magus Customers Dialog Pvt. Ltd.
Karnataka High Court · (2015) 371 ITR 242
Income Tax Act, 1961 - Section 139(1), 2(24)(x), 36(1), 36(1)(va), 43B
High Courts05 Jan 2015Dismissed
Venkatamma Vs Prakash K. Srivastava and Others
Karnataka High Court · (2015) 1 KarLJ 493 : (2015) 4 KCCR 3070
High Courts05 Jan 2015Dismissed
Sarojamma Vs Rajamma and Others
Karnataka High Court · (2015) 01 KAR CK 0367
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 7
High Courts05 Jan 2015Allowed
Virupaksha and Others Vs Shankarappa
Karnataka High Court · (2015) 01 KAR CK 0366
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts05 Jan 2015Dismissed
Sreedhara Rao N.G. Vs Deputy Commissioner and Others
Karnataka High Court · (2015) 01 KAR CK 0364
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2Constitution of India, 1950 - Article 226
High Courts05 Jan 2015Partly Allowed
Rashid Sab Vs K. Siddamurthy and Others
Karnataka High Court · (2015) 01 KAR CK 0361
Motor Vehicles Act, 1988 - Section 166
High Courts05 Jan 2015Allowed
National Insurance Company Limited and Others Vs Gangadhar and Others
Karnataka High Court · (2015) 2 AKR 562
Motor Vehicles Act, 1988 - Section 10, 10(3), 14, 146, 147
High Courts05 Jan 2015Partly Allowed
National Insurance Co. Ltd. and Others Vs Nagarajappa and Others
Karnataka High Court · (2015) 01 KAR CK 0357
High Courts05 Jan 2015Dismissed
S.S. Emmi and Others Vs The Hubli-Dharwad Municipal Corporation and Others
Karnataka High Court · (2015) 01 KAR CK 0351
Land Acquisition Act, 1894 - Section 16, 48(1), 6(1)Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24, 4
High Courts05 Jan 2015
Royal Sundaram Alliance Insurance Co. Ltd. Vs Y. Amoga Varsha
Karnataka High Court · (2016) 1 ACC 654 : (2016) ACJ 54 : (2015) 1 AKR 776 : (2015) ILR Kar 1040
Motor Vehicles Act, 1988 - Section 166