COURT ARCHIVE

Karnataka High Court judgments

47,957 judgments · page 597 of 2,398

High Courts05 Jan 2015Partly Allowed

Jabee Vs State of Karnataka

Karnataka High Court · (2015) 2 AKR 697 : (2015) 2 Crimes 151 : (2015) 2 KarLJ 230 : (2015) 4 KCCR 3047

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 107, 149, 307

High Courts05 Jan 2015Allowed

Maruti Vs State of Karnataka

Karnataka High Court · (2015) 01 KAR CK 0239

Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 109, 201, 302, 34

High Courts05 Jan 2015Disposed off

Jaraganahalli Gramabiruddi Sangha Vs State of Karnataka and Others

Karnataka High Court · (2015) 1 KarLJ 456 : (2015) 4 KCCR 3566

High Courts05 Jan 2015Disposed off

Arkavathi Kumudavathi Nadi Punschetana Samithi Vs State of Karnataka and Others

Karnataka High Court · (2015) 5 FLT 328 : (2015) 1 KarLJ 451 : (2015) 4 KCCR 3440

High Courts05 Jan 2015Dismissed

P.S. Guruprasad Vs The Joint Registrar of Co-Operative Societies (U/R 441) and Others

Karnataka High Court · (2015) 1 KarLJ 415 : (2015) 4 KCCR 3763

Karnataka Co-operative Societies Act, 1959 - Section 70, 71(3)

High Courts05 Jan 2015Dismissed

Gangotri and Others Vs State of Karnataka and Others

Karnataka High Court · (2015) 1 KarLJ 386 : (2015) 4 KCCR 3201

Constitution of India, 1950 - Article 371-J

High Courts05 Jan 2015

Khutubuddin Sheikh Vs The Principal Secretary (Higher Education) and Others

Karnataka High Court · (2015) 1 KarLJ 382 : (2015) 4 KCCR 3751

High Courts05 Jan 2015

Padmaraj Awasthi Vs Cholamandalam MS Gen. Insurance Company Limited and Others

Karnataka High Court · (2015) 01 KAR CK 0135

Motor Vehicles Act, 1988 - Section 166

High Courts05 Jan 2015Dismissed

State of Karnataka Vs Narasimharaju

Karnataka High Court · (2015) 01 KAR CK 0134

Penal Code, 1860 (IPC) - Section 307

High Courts05 Jan 2015Dismissed

State of Karnataka Vs Kumar and Others

Karnataka High Court · (2015) 01 KAR CK 0132

Criminal Procedure Code, 1973 (CrPC) - Section 174(c)Penal Code, 1860 (IPC) - Section 201, 302, 376(2)

High Courts02 Jan 2015Disposed off

Makabul Vs Viraktamath Chikkerur

Karnataka High Court · (2015) 4 KarLJ 410

Civil Procedure Code, 1908 (CPC) - Section 151

High Courts02 Jan 2015Allowed

K.L. Veena and Others Vs S. Anuradha

Karnataka High Court · (2015) 01 KAR CK 0571

High Courts02 Jan 2015Dismissed

B. Savitramma Vs Thippaiah and Others

Karnataka High Court · (2015) 2 KarLJ 602

High Courts02 Jan 2015Allowed

Karagappa and Others Vs State of Karnataka and Others

Karnataka High Court · (2015) 1 KarLJ 515 : (2015) 4 KCCR 3544

Karnataka Panchayat Raj Act, 1993 - Section 237, 237(3), 269

High Courts02 Jan 2015Disposed off

Veeramma and Others Vs The Panchayath Development Officer, Narikombu Grama Panchayath and Others

Karnataka High Court · (2015) 01 KAR CK 0368

Constitution of India, 1950 - Article 21Karnataka Land Reforms Act, 1961 - Section 77A, 95Karnataka Panchayat Raj Act, 1993 - Section 298, 317, 318, 64

High Courts02 Jan 2015Allowed

M.A. Inbanathan Vs The Chairman, Hindustan Aeronautics Limited and Others

Karnataka High Court · (2015) 01 KAR CK 0365

Constitution of India, 1950 - Article 14

High Courts02 Jan 2015Dismissed

Kenchaiah Vs Rudramma and Others

Karnataka High Court · (2015) 01 KAR CK 0363

High Courts02 Jan 2015

Tahira and Others Vs C.P. Sunny and Others

Karnataka High Court · (2015) 01 KAR CK 0360

Motor Vehicles Act, 1988 - Section 166

High Courts02 Jan 2015

Rajendra and Others Vs Renuka N. and Others

Karnataka High Court · (2015) 01 KAR CK 0358

Motor Vehicles Act, 1988 - Section 166

High Courts02 Jan 2015Dismissed

C.M. Raju Vs Parvathi

Karnataka High Court · (2015) 01 KAR CK 0285

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 102, Order 21 Rule 21, Order 21 Rule 99, 102, 151Karnataka Rent Act, 1999 - Section 27(2)(a)Transfer of Property Act, 1882 - Section 52