COURT ARCHIVE

Karnataka High Court judgments

47,957 judgments · page 586 of 2,398

High Courts14 Jan 2015Allowed

Laxuman Vs Laxuman

Karnataka High Court · (2015) 01 KAR CK 0137

Karnataka Land Revenue Act, 1964 - Section 136(2), 25Karnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer of Certain Lands) Act, 1978 - Section 4, 5

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High Courts14 Jan 2015Allowed

Shabbir Ahammed Vs State of Karnataka

Karnataka High Court · (2015) 01 KAR CK 0136

Land Acquisition Act, 1894 - Section 11, 11A, 18, 4(1), 5A

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High Courts14 Jan 2015Partly Allowed

Ramachandra and Others Vs Annappa and Others

Karnataka High Court · (2015) 01 KAR CK 0125

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High Courts14 Jan 2015Partly Allowed

S.P. Malikarjuna Vs The Deputy Commissioner KSRTC

Karnataka High Court · (2015) 01 KAR CK 0113

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High Courts13 Jan 2015Disposed off

Sanganagouda Vs Mukta

Karnataka High Court · (2015) 01 KAR CK 0530

Hindu Marriage Act, 1955 - Section 24

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High Courts13 Jan 2015Dismissed

The Manager, The Oriental Insurance Company Limited and Others Vs Thimanna and Others

Karnataka High Court · (2015) 01 KAR CK 0529

Motor Vehicles Act, 1988 - Section 166, 168

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High Courts13 Jan 2015Allowed

Madundappa and Others Vs The Special Land Acquisition Officer, Upper Krishna Project

Karnataka High Court · (2015) 01 KAR CK 0528

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High Courts13 Jan 2015Dismissed

Bajaj Allianz General Insurance Co. Ltd. Vs Ramesh Kumar and Others

Karnataka High Court · (2015) 01 KAR CK 0527

Motor Vehicles Act, 1988 - Section 146, 147, 149, 2(21)

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High Courts13 Jan 2015Dismissed

Basaveshwar Vs The State of Karnataka and Others

Karnataka High Court · (2015) 01 KAR CK 0525

Land Acquisition Act, 1894 - Section 4, 4(1), 6, 6(1)

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High Courts13 Jan 2015Partly Allowed

Ramesh G. and Others Vs Prakash V. Sanghvi

Karnataka High Court · (2016) 236 TAXMAN 176

Civil Procedure Code, 1908 (CPC) - Order 11 Rule 11Income Tax Act, 1961 - Section 131, 131(1), 131(1A), 132, 132(1)

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High Courts13 Jan 2015Dismissed

J.B. Gangadharappa and Others Vs K.K. Azez and Others

Karnataka High Court · (2015) 01 KAR CK 0522

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High Courts13 Jan 2015Dismissed

Devamma and Others Vs K.B. Balakrishna and Others

Karnataka High Court · (2015) 01 KAR CK 0519

Motor Vehicles Act, 1988 - Section 166

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High Courts13 Jan 2015

The Oriental Insurance Company Limited Vs R. Shivakumar and Others

Karnataka High Court · (2015) 2 ACC 475 : (2015) 3 AKR 391 : (2015) 2 KarLJ 579

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High Courts13 Jan 2015Dismissed

K. Ramachandra Hebbar and Others Vs State of Karnataka and Others

Karnataka High Court · (2015) 5 FLT 443 : (2015) 2 KarLJ 371

Land Acquisition Act, 1894 - Section 18Wild Life (Protection) Act, 1972 - Section 25(1)(d)

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High Courts13 Jan 2015Dismissed

Jumma Masjid Vs Karnataka State Board of Wakf and Others

Karnataka High Court · (2015) 2 KarLJ 239

Waqf Act, 1995 - Section 32(2)(o)

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High Courts13 Jan 2015Dismissed

Lucky Artificial Sand Industries Vs State of Karnataka and Others

Karnataka High Court · (2015) 2 AKR 646 : (2015) 2 KarLJ 193 : (2015) 4 KCCR 3227

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High Courts13 Jan 2015Allowed

Ashwin Almeida Vs Devarao Belle

Karnataka High Court · (2015) 01 KAR CK 0376

Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1, Order 23 Rule 2

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High Courts13 Jan 2015Dismissed

Lakshmamma and Others Vs T.K. Deepak and Others

Karnataka High Court · (2015) 01 KAR CK 0375

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2)Partition Act, 1893 - Section 4

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High Courts13 Jan 2015Dismissed

Sridhar Vs D. Prabhakar

Karnataka High Court · (2015) 01 KAR CK 0320

Hindu Succession Act, 1956 - Section 14, 14(1), 14(2)

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High Courts13 Jan 2015Dismissed

Mohasin Faizur Rahaman Saheb Vs Zamilabi

Karnataka High Court · (2015) 01 KAR CK 0319

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