High Courts16 Jan 2015Dismissed
S. Vivekananda Vs Jalaja
Karnataka High Court · (2015) 01 KAR CK 0122
Civil Procedure Code, 1908 (CPC) - Order 13 Rule 4, Order 13 Rule 8, 151Karnataka Stamp Act, 1957 - Section 33, 34, 35, 41, 58
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 584 of 2,398
High Courts16 Jan 2015Dismissed
U.S. Ramananda Shet Vs Anasuya Shet
Karnataka High Court · (2015) 01 KAR CK 0121
Karnataka Municipal Corporations Act, 1976 - Section 187
High Courts16 Jan 2015Allowed
Gangadhara Vs State of Karnataka
Karnataka High Court · (2015) 01 KAR CK 0120
Criminal Procedure Code, 1973 (CrPC) - Section 397, 401Penal Code, 1860 (IPC) - Section 34, 363, 376, 503, 506
High Courts16 Jan 2015Allowed
In Re: Biesse Manufacturing Co. Pvt. Ltd. and Ors.
Karnataka High Court · (2015) 01 KAR CK 0072
High Courts14 Jan 2015Allowed
Dundappa Ramappa and Others Vs The Land Tribunal, Gokak and Others
Karnataka High Court · (2015) 01 KAR CK 0568
Karnataka Land Reforms Act, 1961 - Section 2(34), 21, 21(1), 4, 45
High Courts14 Jan 2015Disposed off
B.K. Rajendra and Others Vs The Principal Secretary to Government Cooperation Department and Others
Karnataka High Court · (2015) 01 KAR CK 0567
Constitution of India, 1950 - Article 14, 243ZMKarnataka Co-operative Societies Act, 1959 - Section 30(1), 63, 63(3), 69
High Courts14 Jan 2015Dismissed
Srinivas Vs The Under Secretary, Ministry of Home Affairs and Others
Karnataka High Court · (2015) 01 KAR CK 0566
Criminal Procedure Code, 1973 (CrPC) - Section 110Karnataka Excise Act, 1965 - Section 3, 32, 34Penal Code, 1860 (IPC) - Section 273, 284
High Courts14 Jan 2015Dismissed
Amanullakhan and Others Vs Abdulgani and Others
Karnataka High Court · (2015) 01 KAR CK 0565
Karnataka Land Revenue Act, 1964 - Section 61
High Courts14 Jan 2015Dismissed
Krishna Holla and Others Vs Seetarama Holla and Others
Karnataka High Court · (2015) 01 KAR CK 0564
High Courts14 Jan 2015Allowed
K.N. Ramachandran and Others Vs Malts Spirits India Private Limited
Karnataka High Court · (2015) 01 KAR CK 0563
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2Companies Act, 1956 - Section 433(e), 439
High Courts14 Jan 2015Dismissed
The United India Insurance Co. Ltd. and Others Vs Arasappa and Others
Karnataka High Court · (2015) 01 KAR CK 0562
Motor Vehicles Act, 1988 - Section 163A
High Courts14 Jan 2015Partly Allowed
M. Arun Kumar and Others Vs Srinivas and Others
Karnataka High Court · (2015) 01 KAR CK 0561
High Courts14 Jan 2015Partly Allowed
Nareppa and Others Vs B.C. Sudha and Others
Karnataka High Court · (2015) 01 KAR CK 0560
High Courts14 Jan 2015Partly Allowed
National Insurance Company Ltd. Vs Sadik and Others
Karnataka High Court · (2015) 01 KAR CK 0518
High Courts14 Jan 2015Partly Allowed
Sheshappa and Others Vs K.S. Nagaraj and Others
Karnataka High Court · (2015) 01 KAR CK 0517
High Courts14 Jan 2015
United India Insurance Co. Ltd. Vs Shivakumar and Others
Karnataka High Court · (2015) 01 KAR CK 0516
Motor Vehicles Act, 1988 - Section 147, 147(1)
High Courts14 Jan 2015Dismissed
Hoysala Projects Private Limited Vs Yeragatupalli Radhakumar Reddy and Others
Karnataka High Court · (2015) 01 KAR CK 0515
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11(1), Order 7 Rule 11(14)(2), Order 7 Rule 11(a), Order 7 Rule 11(d), Order 7 Rule 14
High Courts14 Jan 2015Dismissed
M. Lingappa and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 3 KarLJ 199 : (2015) 4 KCCR 3508
Constitution of India, 1950 - Article 226, 32Evidence Act, 1872 - Section 74Karnataka Land Reforms Act, 1961 - Section 66
High Courts14 Jan 2015Dismissed
Shahanaz Begum Vs State of Karnataka and Others
Karnataka High Court · (2015) 2 KarLJ 432
Constitution of India, 1950 - Article 14Karnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer of Certain Lands) Act, 1978 - Section 4, 4(2), 5
High Courts14 Jan 2015
Dhanraj Jain Vs The Deputy Commissioner and Others
Karnataka High Court · (2015) 2 KarLJ 420