High Courts19 Jan 2015Allowed
Chandrashekar R. Vs The State of Karnataka and Others
Karnataka High Court · (2015) 01 KAR CK 0084
Constitution of India, 1950 - Article 22(5)Criminal Procedure Code, 1973 (CrPC) - Section 110
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 582 of 2,398
High Courts19 Jan 2015Allowed
Siddappa Vs The State of Karnataka
Karnataka High Court · (2015) 01 KAR CK 0083
Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 161, 172, 91Evidence Act, 1872 - Section 145, 159
High Courts19 Jan 2015Partly Allowed
Tulasamma and Others Vs Mariyappa and Others
Karnataka High Court · (2015) 01 KAR CK 0071
Motor Vehicles Act, 1988 - Section 166
High Courts19 Jan 2015Allowed
Canara Bank Vs S.G. Nayak and Others
Karnataka High Court · (2015) 01 KAR CK 0070
High Courts19 Jan 2015Dismissed
Pillamma and Others Vs Munithayamma and Others
Karnataka High Court · (2015) 6 KarLJ 350
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17
High Courts19 Jan 2015Disposed Off
Karnataka State Legal Services Authority Vs Chief Secretary, Government of Karnataka and Others
Karnataka High Court · (2015) 01 KAR CK 0031
High Courts19 Jan 2015Allowed
Javarayappa Vs Venkataramappa and Others
Karnataka High Court · (2015) 01 KAR CK 0030
High Courts19 Jan 2015Dismissed
T.P. Pandurangaiah Vs Manjunatha and Others
Karnataka High Court · (2015) 01 KAR CK 0029
Criminal Procedure Code, 1973 (CrPC) - Section 313, 372, 397Dowry Prohibition Act, 1961 - Section 3, 4, 6Penal Code, 1860 (IPC) - Section 304B, 498A
High Courts19 Jan 2015Partly Allowed
Rajamma and Others Vs The M.D. of BMTC Central Office and Others
Karnataka High Court · (2015) 01 KAR CK 0028
Motor Vehicles Act, 1988 - Section 166
High Courts19 Jan 2015
Commissioner of Income Tax, Central Circle Vs L. Sambashiva Reddy
Karnataka High Court · (2015) 234 TAXMAN 775
Income Tax Act, 1961 - Section 132, 153A
High Courts19 Jan 2015Allowed
Dhurghambhika Swa Sahaya and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 01 KAR CK 0005
Karnataka Transparency in Public Procurements Act, 1999 - Section 12
High Courts19 Jan 2015
The Commissioner of Income Tax and Others Vs Panchajanya Chits Pvt. Ltd.
Karnataka High Court · (2015) 01 KAR CK 0004
Income Tax Act, 1961 - Section 194A, 2(28A), 201, 201(1A)
High Courts19 Jan 2015Allowed
Gadalinga and Others Vs Narasimhalu and Others
Karnataka High Court · (2015) 01 KAR CK 0003
High Courts16 Jan 2015
Commissioner of Income Tax and Others Vs Avenue Super Chits P. Ltd. and Others
Karnataka High Court · (2015) 375 ITR 76 : (2015) 232 TAXMAN 332
Income Tax Act, 1961 - Section 194A, 2(28A), 201, 201(1A)
High Courts16 Jan 2015Dismissed
The Assistant Provident Fund Commissioner Vs I.K. Matgar
Karnataka High Court · (2015) LLR 772
High Courts16 Jan 2015Partly Allowed
Rumy M. Sangama and Others Vs B. Vasanthashetty and Others
Karnataka High Court · (2015) 01 KAR CK 0549
High Courts16 Jan 2015Partly Allowed
Manager - Legal, ICICI Lombard General Insurance Co. Ltd. Vs Bhagwati Bolia and Others
Karnataka High Court · (2015) 01 KAR CK 0548
High Courts16 Jan 2015Partly Allowed
The Divisional Manager, The National Insurance Co. Ltd. Vs Srikant and Others
Karnataka High Court · (2015) 01 KAR CK 0546
Motor Vehicles Act, 1988 - Section 166
High Courts16 Jan 2015
The Commissioner of Income Tax and Others Vs Komarla Feeds and Foods Pvt. Ltd.
Karnataka High Court · (2015) 01 KAR CK 0545
Income Tax Act, 1961 - Section 11(a), 11(b), 2, 263, 3
High Courts16 Jan 2015Dismissed
State of Karnataka Vs N Chandrashekhara
Karnataka High Court · (2015) 01 KAR CK 0544
Penal Code, 1860 (IPC) - Section 366, 376