High Courts16 Jan 2015Dismissed
State of Karnataka Vs Suresh and Others
Karnataka High Court · (2015) 01 KAR CK 0543
Penal Code, 1860 (IPC) - Section 304-B, 34, 498-A
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 583 of 2,398
High Courts16 Jan 2015Allowed
Hussainappa Vs The State of Karnataka
Karnataka High Court · (2015) 01 KAR CK 0542
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
High Courts16 Jan 2015Allowed
G. Shakthivelu Vs T.N. Raghuramaiah
Karnataka High Court · (2015) 01 KAR CK 0541
Civil Procedure Code, 1908 (CPC) - Section 96Evidence Act, 1872 - Section 114, 120
High Courts16 Jan 2015Disposed off
Indian Machine Tool Manufacturer''s Assn. Vs State of Karnataka and Others
Karnataka High Court · (2015) 2 AKR 270
Karnataka Tax on Luxuries Act, 1979 - Section 2(1-A), 2(1-C), 2(4-B), 2(5), 2(5-B)
High Courts16 Jan 2015
Director of Income Tax (Exemptions) and Others Vs Dhamapakasha Rajakarya Prasakta B.M. Sreentvasaiah Educational Trust
Karnataka High Court · (2015) 372 ITR 307 : (2015) 232 TAXMAN 575
Income Tax Act, 1961 - Section 10(23C)(iiiab), 11, 143(3)
High Courts16 Jan 2015Dismissed
Ganesh Prasad Vs The Secretary, Sri Biligiri Education Society (R) and Others
Karnataka High Court · (2015) 2 AKR 668 : (2015) 2 KarLJ 245 : (2015) 4 KCCR 3917
High Courts16 Jan 2015Allowed
Asghari Banu and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 2 AKR 345 : (2015) ILR Kar 1727 : (2015) 2 KCCR 1336 : (2015) 1 KCCR 954
Karnataka Land Reforms Act, 1961 - Section 133, 3, 48
High Courts16 Jan 2015Dismissed
Santhosh Kumar Vs Ganesh K. and Others
Karnataka High Court · (2015) 01 KAR CK 0335
Motor Vehicles Act, 1988 - Section 166
High Courts16 Jan 2015Dismissed
Purushotham S. Vs Oriental Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 01 KAR CK 0331
High Courts16 Jan 2015Dismissed
V.D. Rajanna Vs T.R. Rashmi
Karnataka High Court · (2015) 01 KAR CK 0330
High Courts16 Jan 2015Dismissed
State Vs T. Manjunath and Others
Karnataka High Court · (2015) 01 KAR CK 0329
Penal Code, 1860 (IPC) - Section 114, 307, 34, 341
High Courts16 Jan 2015Dismissed
Siddegowda Vs B.N. Lakshmi Kantha
Karnataka High Court · (2015) 01 KAR CK 0303
High Courts16 Jan 2015Dismissed
G.T. Manjunatha Vs Chunchegowda
Karnataka High Court · (2015) 01 KAR CK 0302
High Courts16 Jan 2015Dismissed
Nagaraja Vs Jayalakshmamma
Karnataka High Court · (2015) 01 KAR CK 0212
Civil Procedure Code, 1908 (CPC) - Order 10 Rule 10, Order 23 Rule 1(a), Order 7 Rule 11, Order 7 Rule 11(1), Order 7 Rule 11(d)Registration Act, 1908 - Section 17
High Courts16 Jan 2015Disposed off
J. Ishwara Bhat Vs The Mangalore University and Others
Karnataka High Court · (2015) 01 KAR CK 0174
Karnataka State Universities Act, 2000 - Section 73, 74
High Courts16 Jan 2015Dismissed
B. Ravindra Vs Shivakumar
Karnataka High Court · (2015) 01 KAR CK 0173
High Courts16 Jan 2015
Indian Machine Tool Manufacturer''s Assn. Vs State of Karnataka
Karnataka High Court · (2015) 81 VST 197
Karnataka Tax on Luxuries Act, 1979 - Section 2(1-A), 2(1-C), 2(4-B), 2(5), 2(5-B)
High Courts16 Jan 2015Disposed off
Shiv Raj Singh Vs The Additional Chief Secretary Forest, Ecology and Environment Department
Karnataka High Court · (2015) 01 KAR CK 0168
Administrative Tribunals Act, 1985 - Section 14(1)(b)Constitution of India, 1950 - Article 141, 226, 227, 32, 323-A
High Courts16 Jan 2015Partly Allowed
Mohan Vs The Oriental Insurance Co. Ltd.
Karnataka High Court · (2015) 2 ACC 488
Penal Code, 1860 (IPC) - Section 134, 279, 337, 338
High Courts16 Jan 2015
Branch Manager, Oriental Insurance Company Ltd. and Others Vs Lalitamma and Others
Karnataka High Court · (2015) 01 KAR CK 0124