High Courts19 Jan 2015
Maheshwari Foundation Vs Director of Income Tax (Exemptions)
Karnataka High Court · (2015) 231 TAXMAN 1
Income Tax Act, 1961 - Section 10(23), 10(23C), 12A, 2(15), 80G
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 581 of 2,398
High Courts19 Jan 2015Dismissed
Dilip Kumar Vs Union of India and Others
Karnataka High Court · (2015) 322 ELT 674 : (2015) ILR Kar 999 : (2015) 2 KCCR 1506
Advocates Act, 1961 - Section 30, 33Central Excises and Salt Act, 1944 - Section 35(q)(2)(d), 35QCompany Secretaries Act, 1980 - Section 6
High Courts19 Jan 2015
Commissioner of Income Tax and Others Vs Janani Tours and Resorts (P.) Ltd.
Karnataka High Court · (2015) 372 ITR 437
Income Tax Act, 1961 - Section 194C, 40(a)(ia), 44AB
High Courts19 Jan 2015Allowed
Fathima Shaheen and Others Vs The Government of Karnataka and Others
Karnataka High Court · (2015) 2 KarLJ 414
High Courts19 Jan 2015Dismissed
Mohammed Hussain Vs Ramakrishna and Others
Karnataka High Court · (2015) 2 KarLJ 498
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9
High Courts19 Jan 2015Allowed
Bank of Baroda Vs V.V. Kamath
Karnataka High Court · (2015) 01 KAR CK 0340
High Courts19 Jan 2015Dismissed
Chaluvegowda Vs Chaluvegowda and Others
Karnataka High Court · (2015) 01 KAR CK 0339
High Courts19 Jan 2015
Karibasamma and Others Vs The Reliance General Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 01 KAR CK 0337
High Courts19 Jan 2015Partly Allowed
S.M. Praveen Kumar Vs U.R. Urudaya Kumar and Others
Karnataka High Court · (2015) 01 KAR CK 0334
High Courts19 Jan 2015
Kumara Vs Kalasappa and Others
Karnataka High Court · (2015) 01 KAR CK 0333
Motor Vehicles Act, 1988 - Section 166, 168
High Courts19 Jan 2015Partly Allowed
R. Maigananda Devan Vs Rama Murthy and Others
Karnataka High Court · (2015) 01 KAR CK 0332
High Courts19 Jan 2015Dismissed
Allipeera Sab Vs Khadar Bee
Karnataka High Court · (2015) 01 KAR CK 0224
Criminal Procedure Code, 1973 (CrPC) - Section 125, 125(3), 482
High Courts19 Jan 2015Allowed
Ramesh Vs State by Kunigal Police and Others
Karnataka High Court · (2015) 2 KarLJ 584
Penal Code, 1860 (IPC) - Section 307, 320, 324, 326
High Courts19 Jan 2015Disposed off
Tulip Data Centre Services Private Limited and Others Vs IDFC Ltd. and Others
Karnataka High Court · (2015) 01 KAR CK 0175
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(4), 14
High Courts19 Jan 2015Disposed off
M.B. Patil Construction Ltd. Vs The Executive Engineer PWP and IWT Department
Karnataka High Court · (2015) 01 KAR CK 0163
Arbitration and Conciliation Act, 1996 - Section 11, 11(6), 34
High Courts19 Jan 2015Disposed off
Gimpex Limited Vs State of Karnataka
Karnataka High Court · (2015) 3 CCR 25 : (2015) 2 KarLJ 590
Criminal Procedure Code, 1973 (CrPC) - Section 102, 452Mines and Minerals (Development and Regulation) Act, 1957 - Section 21, 23, 4(1), 4(1)(A)Penal Code, 1860 (IPC) - Section 120B, 379, 420
High Courts19 Jan 2015Allowed
K. Venkatesh Vs Union of India
Karnataka High Court · (2015) 01 KAR CK 0119
High Courts19 Jan 2015Disposed off
K. Anbazhagan Vs State of Karnataka
Karnataka High Court · (2015) 01 KAR CK 0118
Criminal Procedure Code, 1973 (CrPC) - Section 24(1), 24(8)
High Courts19 Jan 2015Allowed
Abhaya Enterprises Vs Corporation Bank
Karnataka High Court · (2015) 01 KAR CK 0117
Legal Services Authorities Act, 1987 - Section 22-A, 22-A(b), 22-C(1)
High Courts19 Jan 2015Partly Allowed
B.R. Poornima and Others Vs Y.N. Mahantesh and Others
Karnataka High Court · (2015) 01 KAR CK 0085
Motor Vehicles Act, 1988 - Section 166