High Courts20 Jan 2015Disposed off
Principal Sir M. Vishveshwaraiah Pvt. ITI Vs State of Karnataka
Karnataka High Court · (2015) 01 KAR CK 0140
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 580 of 2,398
High Courts20 Jan 2015Allowed
Prakash M.K. and Others Vs The Union of India and Others
Karnataka High Court · (2015) 01 KAR CK 0082
Army Act, 1950 - Section 24(1)
High Courts20 Jan 2015Allowed
The Chief Executive Officer, Zilla Panchayath Vs Southern Marketing Agencies (Regd.)
Karnataka High Court · (2015) 01 KAR CK 0081
Karnataka Panchayat Raj Act, 1993 - Section 295
High Courts20 Jan 2015Dismissed
K.S. Balasundar Vs Ramappa
Karnataka High Court · (2015) 01 KAR CK 0080
Karnataka Land Revenue Act, 1964 - Section 136(2)
High Courts20 Jan 2015Partly Allowed
Madesh Vs Santhosh and Others
Karnataka High Court · (2015) 01 KAR CK 0079
High Courts20 Jan 2015Partly Allowed
Ershad Pasha Vs The Managing Director, K.S.R.T.C.
Karnataka High Court · (2015) 01 KAR CK 0078
Motor Vehicles Act, 1988 - Section 166
High Courts20 Jan 2015Disposed Off
Hanamant and Others Vs The Special Land Acquisition Officer, Upper Krishna Project, Bilagi
Karnataka High Court · (2015) 01 KAR CK 0077
High Courts20 Jan 2015Dismissed
The State of Karnataka Vs B. Munikrishnappa and Others
Karnataka High Court · (2015) 01 KAR CK 0069
Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 306
High Courts20 Jan 2015Dismissed
Hanumantappa Vs Nilappa and Others
Karnataka High Court · (2015) 01 KAR CK 0032
Criminal Procedure Code, 1973 (CrPC) - Section 439, 482Penal Code, 1860 (IPC) - Section 143, 147, 149, 307, 324Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 2(v), 3(1)(10)
High Courts20 Jan 2015Disposed Off
Baskarsab Rajesab Thattimani Vs The Special Land Acquisition Officer and Assistant Commissioner and Others
Karnataka High Court · (2015) 01 KAR CK 0024
High Courts20 Jan 2015Disposed Off
The Bajaj Allianz General Insurance Company Limited and Others Vs S.K. Renuka and Others
Karnataka High Court · (2015) 01 KAR CK 0023
High Courts20 Jan 2015Allowed
Gangaiah and Others Vs H. Shivanna
Karnataka High Court · (2015) 01 KAR CK 0022
High Courts20 Jan 2015
B.G. Nagaraj Vs N.H. Channaveerappa
Karnataka High Court · (2015) 01 KAR CK 0021
High Courts20 Jan 2015Dismissed
Mahavir Parishappa Khemalapure Vs Gurasiddappa Mallappa Kilili and Others
Karnataka High Court · (2015) 01 KAR CK 0020
High Courts20 Jan 2015Dismissed
Mary Monthero and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 01 KAR CK 0007
High Courts20 Jan 2015
The India Sugars and Refineries Limited Vs The State of Karnataka and Others
Karnataka High Court · (2015) 01 KAR CK 0006
Essential Commodities Act, 1955 - Section 3, 3(iii)(c)
High Courts20 Jan 2015
The Commissioner of Income Tax and Others Vs CMR Jnanadhara Trust
Karnataka High Court · (2015) 01 KAR CK 0002
Income Tax Act, 1922 - Section 4(3)(i)Income Tax Act, 1961 - Section 10(22), 11, 11(5), 12A, 12A(b)
High Courts19 Jan 2015
Commissioner of Income Tax Vs Panchajanya Chits (P.) Ltd.
Karnataka High Court · (2015) 232 TAXMAN 592
Income Tax Act, 1961 - Section 194A, 2(28A), 201, 201(1A)
High Courts19 Jan 2015
Mallige Medical Centre P. Ltd. Vs Joint Commissioner of Income Tax
Karnataka High Court · (2015) 375 ITR 522 : (2015) 234 TAXMAN 253
High Courts19 Jan 2015
Commissioner of Income Tax, Bangalore Vs Saint Gobain Crystals and Detectors India (P.) Ltd.
Karnataka High Court · (2016) 380 ITR 226 : (2015) 231 TAXMAN 573
Income Tax Act, 1961 - Section 10B, 10B(1), 80(ia)