High Courts20 Jan 2015Allowed
Channegowda and Others Vs Siddamma
Karnataka High Court · (2015) 3 KarLJ 174 : (2015) 4 KCCR 3915
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 579 of 2,398
High Courts20 Jan 2015
Commissioner of Income Tax, Exemptions Vs C.M.R. Jnanadhara Trust
Karnataka High Court · (2015) 230 TAXMAN 238
Income Tax Act, 1961 - Section 11, 12A, 13(1)(c)
High Courts20 Jan 2015
Commissioner of Income Tax and Others Vs Venkata Rajendran
Karnataka High Court · (2015) 373 ITR 424 : (2015) 232 TAXMAN 660
Income Tax Act, 1961 - Section 48
High Courts20 Jan 2015Dismissed
Ganesh Vilas and Others Vs Samuel Baburao Dhawale and Others
Karnataka High Court · (2015) 2 KarLJ 425
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 29, Order 21 Rule 97, 151
High Courts20 Jan 2015
S.J. Dharma Vs The Branch Manager, ICICI Lombard General Insurance Company Limited and Others
Karnataka High Court · (2015) 2 KarLJ 506
Motor Vehicles Act, 1988 - Section 166
High Courts20 Jan 2015
Mahantesh Goudappa Wali Vs Laxmi
Karnataka High Court · (2015) 2 AKR 686 : (2015) 2 KarLJ 355 : (2015) 4 KCCR 3215
Penal Code, 1860 (IPC) - Section 406, 448, 498
High Courts20 Jan 2015
Divisional Manager National Insurance Company Ltd. Vs Jitendra and Others
Karnataka High Court · (2015) 01 KAR CK 0345
Motor Vehicles Act, 1988 - Section 187Penal Code, 1860 (IPC) - Section 279, 338
High Courts20 Jan 2015
L. Krishnamurthy Vs Sannaeramma and Others
Karnataka High Court · (2015) 01 KAR CK 0338
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 151
High Courts20 Jan 2015
General Manager Vs Manjula and Others
Karnataka High Court · (2015) 01 KAR CK 0336
High Courts20 Jan 2015Allowed
Avinash Lal Chandani Vs P.A. Niranjan
Karnataka High Court · (2015) 2 AKR 417 : (2015) ILR Kar 3443 : (2015) 2 KarLJ 473 : (2015) 1 RCR(Rent) 312
Civil Procedure Code, 1908 (CPC) - Section 107(2), 11, 115, 151, 96Constitution of India, 1950 - Article 141Evidence Act, 1872 - Section 114(g)
High Courts20 Jan 2015Allowed
University of Mysore and Others Vs K.S. Gopinath and Others
Karnataka High Court · (2015) 01 KAR CK 0183
High Courts20 Jan 2015Disposed off
G.M. Amusement Leisure Park Ltd. and Others Vs Francis Lobo
Karnataka High Court · (2015) 01 KAR CK 0179
Negotiable Instruments Act, 1881 (NI) - Section 138, 147
High Courts20 Jan 2015Dismissed
Pritam Dialani Vs Bharathi Pritam Dialani
Karnataka High Court · (2015) 01 KAR CK 0178
High Courts20 Jan 2015Allowed
P.V. Krishnappa Vs M. Ramaswamy Reddy
Karnataka High Court · (2015) 2 AKR 393 : (2015) 3 KCCR 2544
Registration Act, 1908 - Section 49
High Courts20 Jan 2015Dismissed
Ambanna Vs State of Karnataka
Karnataka High Court · (2015) 01 KAR CK 0165
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 200Penal Code, 1860 (IPC) - Section 109, 143, 147, 149, 156(3)
High Courts20 Jan 2015Allowed
Baba Corporate Vs V. Narayana Murthy
Karnataka High Court · (2015) 01 KAR CK 0164
Civil Procedure Code, 1908 (CPC) - Order 10 Rule 4, Order 11 Rule 1, Order 18 Rule 19, Order 18 Rule 4, Order 26 Rule 26Criminal Procedure Code, 1973 (CrPC) - Section 200Evidence Act, 1872 - Section 45, 73
High Courts20 Jan 2015Partly Allowed
V.N. Muralidhar Vs Manjula
Karnataka High Court · (2015) 01 KAR CK 0161
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts20 Jan 2015Dismissed
M. Sundar Vs M.T. Nagaraju
Karnataka High Court · (2015) 01 KAR CK 0160
High Courts20 Jan 2015Partly Allowed
Mars Recording Private Limited Vs Saregama India Limited
Karnataka High Court · (2015) 01 KAR CK 0158
Copyright Act, 1957 - Section 13, 14, 14(e), 16, 19