High Courts22 Jan 2015Disposed Off
M.M. Ramaswamy and Others Vs Anjanappa and Others
Karnataka High Court · (2015) 01 KAR CK 0094
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3, Order 43 Rule 43, 96Evidence Act, 1872 - Section 73
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 577 of 2,398
High Courts22 Jan 2015Partly Allowed
S.G. Kudachimath Vs The Secretary, Government of Karnataka Dept. of Education and Others
Karnataka High Court · (2015) 01 KAR CK 0093
High Courts22 Jan 2015Partly Allowed
Yellappa Siddappa Kotur Vs The State of Karnataka
Karnataka High Court · (2015) 01 KAR CK 0065
Penal Code, 1860 (IPC) - Section 300, 302, 304, 504, 506
High Courts22 Jan 2015Allowed
Peerappa and Others Vs The Chairman, Land Tribunal and Others
Karnataka High Court · (2015) 01 KAR CK 0064
High Courts22 Jan 2015Dismissed
Employees State Insurance Corporation and Others Vs Gowramma T. and Others
Karnataka High Court · (2015) ILR (Kar) 4645
High Courts22 Jan 2015Dismissed
State by Rural Police Station Vs Udaya and Others
Karnataka High Court · (2015) 01 KAR CK 0037
Penal Code, 1860 (IPC) - Section 201, 302, 34, 364, 365
High Courts22 Jan 2015Partly Allowed
The New India Assurance Co. Ltd. Vs Girija and Others
Karnataka High Court · (2015) 01 KAR CK 0036
Motor Vehicles Act, 1988 - Section 166
High Courts22 Jan 2015Disposed Off
Ruben Vs The Principal Secretary (Higher Education), Education Department, Government of Karnataka and Others
Karnataka High Court · (2015) 01 KAR CK 0010
Constitution of India, 1950 - Article 39, 39(d)
High Courts22 Jan 2015Allowed
Pika Medical Private Limited Vs State of Karnataka Department of Health & Family Welfare and Others
Karnataka High Court · (2015) 01 KAR CK 0009
High Courts22 Jan 2015Disposed Off
Crompton Greaves Ltd. Vs N.A. Sangeetha
Karnataka High Court · (2015) 01 KAR CK 0008
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 1, Order 37 Rule 2, Order 37 Rule 3(5), Order 37 Rule 37, Order 37 Rule 5
High Courts22 Jan 2015Disposed Off
Alpana Bhartia Vs State of Karnataka
Karnataka High Court · (2015) 5 FLT 330
High Courts21 Jan 2015
We Help Vs Commissioner of Central Excise, Mangalore
Karnataka High Court · (2015) 50 GST 577
Central Excises and Salt Act, 1944 - Section 35F
High Courts21 Jan 2015Allowed
Karnataka State Financial Corporation Vs Yantra Udyog and Others
Karnataka High Court · (2015) 2 AKR 258 : (2015) 3 KCCR 2199
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 10, 24State Financial Corporations Act, 1951 - Section 31, 31(1)(aa), 32(1)
High Courts21 Jan 2015Partly Allowed
Ayesha Siddika and Others Vs Suprabha K. Chatra and Others
Karnataka High Court · (2015) 01 KAR CK 0378
Motor Vehicles Act, 1988 - Section 166
High Courts21 Jan 2015Dismissed
Neelabai and Others Vs Channabasappa and Others
Karnataka High Court · (2015) 01 KAR CK 0343
High Courts21 Jan 2015Partly Allowed
S. Yathiraj Vs Susma Taluja and Others
Karnataka High Court · (2015) 2 AKR 687
Civil Procedure Code, 1908 (CPC) - Order 43 Rule 1(a), Order 7 Rule 10, Order 7 Rule 11, Order 7 Rule 11(d), Order 7 Rule 14Karnataka Co-operative Societies Act, 1959 - Section 125
High Courts21 Jan 2015Allowed
Krishna Raja Varna Vs State of Karnataka
Karnataka High Court · (2015) 01 KAR CK 0326
Penal Code, 1860 (IPC) - Section 34, 375, 376, 420, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3, 3(1)(xii), 3(i)(x)
High Courts21 Jan 2015Allowed
Manikanta Vs State
Karnataka High Court · (2015) 01 KAR CK 0325
Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 304(B), 34, 498(A)
High Courts21 Jan 2015Disposed off
Huche Gowda and Others Vs V. Venkatesh and Others
Karnataka High Court · (2015) 01 KAR CK 0181
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3
High Courts21 Jan 2015Dismissed
Umesh and Others Vs Nagarathnamma H.K.
Karnataka High Court · (2015) 01 KAR CK 0180
Criminal Procedure Code, 1973 (CrPC) - Section 227Penal Code, 1860 (IPC) - Section 227, 306