High Courts28 Jan 2015Allowed
Hanumanthappa and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 01 KAR CK 0057
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 575 of 2,398
High Courts28 Jan 2015Dismissed
Mahantesh Shivappa Abbai and Others Vs Dundawwa and Others
Karnataka High Court · (2015) 01 KAR CK 0042
High Courts27 Jan 2015Allowed
Subramanya Construction and Development Company Limited Vs State of Karnataka and Others
Karnataka High Court · (2015) 3 KarLJ 233 : (2015) 4 KCCR 3350
Constitution of India, 1950 - Article 19, 19(1)(g), 19(6)Karnataka Urban Development Authorities Act, 1987 - Section 17Land Acquisition Act, 1894 - Section 4
High Courts27 Jan 2015Allowed
Advamma Vs State of Karnataka and Others
Karnataka High Court · (2015) 2 AKR 666 : (2015) 4 KCCR 3249
Land Acquisition Act, 1894 - Section 18, 23(1A), 23(2), 28, 54(1)
High Courts27 Jan 2015Dismissed
Nataraja and Others Vs Padma and Others
Karnataka High Court · (2015) 2 KarLJ 526 : (2015) 4 KCCR 3920
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 6 Rule 17, Order 8 Rule 6A
High Courts27 Jan 2015Dismissed
Chandrappa Vs Garudachala Associates Private Limited and Others
Karnataka High Court · (2015) 2 KarLJ 483 : (2015) 4 KCCR 3932
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2)Karnataka Municipal Corporations Act, 1976 - Section 321
High Courts27 Jan 2015Dismissed
Srinivas Setty B.L. and Others Vs The Secretary, Urban Development Department and Others
Karnataka High Court · (2015) 01 KAR CK 0414
Land Acquisition Act, 1894 - Section 23, 4
High Courts27 Jan 2015Disposed off
Chandrakanth Vs North East Karnataka Road Transport Corporation and Others
Karnataka High Court · (2015) 01 KAR CK 0413
High Courts27 Jan 2015Dismissed
Oriental Insurance Company Limited Vs P. Rathnappa and Others
Karnataka High Court · (2015) 01 KAR CK 0410
Employees Compensation Act, 1923 - Section 4A
High Courts27 Jan 2015Partly Allowed
Rudramurthy Vs The Managing Director, K.S.R.T.C.
Karnataka High Court · (2015) 01 KAR CK 0406
High Courts27 Jan 2015
K.T. Pattabhiraman and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 01 KAR CK 0387
High Courts27 Jan 2015Allowed
Rudragouda Vs The Govt. of Karnataka and Others
Karnataka High Court · (2015) 01 KAR CK 0384
Constitution of India, 1950 - Article 226, 227Penal Code, 1860 (IPC) - Section 323, 353, 379, 420, 504
High Courts27 Jan 2015Allowed
Sadanand and Others Vs State
Karnataka High Court · (2015) 01 KAR CK 0377
Criminal Procedure Code, 1973 (CrPC) - Section 313Karnataka Excise Act, 1965 - Section 13, 32, 34Penal Code, 1860 (IPC) - Section 328
High Courts27 Jan 2015Allowed
Mahesh Patil Vs The Joint Registrar of Co-operative Society Gulbarga and Others
Karnataka High Court · (2015) 01 KAR CK 0344
Karnataka Co-operative Societies Act, 1959 - Section 106, 29C, 29C(1)(l), 29C(7), 29C(b)(c)
High Courts27 Jan 2015Dismissed
Khemchand Vs Babulal Jain
Karnataka High Court · (2015) 01 KAR CK 0144
Civil Procedure Code, 1908 (CPC) - Section 115Evidence Act, 1872 - Section 101, 102, 65Transfer of Property Act, 1882 - Section 106
High Courts27 Jan 2015Allowed
Mallappa Vs Sripati and Others
Karnataka High Court · (2015) 01 KAR CK 0062
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 41 Rule 27(1), Order 41 Rule 27(1)(aa), Order 41 Rule 27(aa), 151
High Courts27 Jan 2015Dismissed
Megharaj and Others Vs Sakarbai and Others
Karnataka High Court · (2015) 01 KAR CK 0061
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 2
High Courts27 Jan 2015Dismissed
K.S. Bhavani Shankar and Others Vs Gange Gowda and Others
Karnataka High Court · (2015) 01 KAR CK 0041
Civil Procedure Code, 1908 (CPC) - Section 100A
High Courts27 Jan 2015Dismissed
Union of India Vs SDM Trust''s Ayurvedic Medical College Padma Ayurvedic Hospital & Research Centre and Others
Karnataka High Court · (2015) 01 KAR CK 0040
Indian Medicine Central Council Act, 1970 - Section 13(A), 13(A)(2)
High Courts27 Jan 2015Dismissed
Akbarsab and Others Vs The Secretary, Revenue Department and Others
Karnataka High Court · (2015) 01 KAR CK 0011
Constitution of India, 1950 - Article 226Land Acquisition Act, 1894 - Section 16, 18, 4, 4(1), 6