High Courts29 Jan 2015Allowed
Suresh Vs The State of Karnataka
Karnataka High Court · (2015) 01 KAR CK 0044
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 201, 302
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 574 of 2,398
High Courts29 Jan 2015Partly Allowed
Suresh and Others Vs Umesh and Others
Karnataka High Court · (2015) 01 KAR CK 0043
High Courts29 Jan 2015
M. Madaiah Vs The Branch Manager, Reliance General Insurance Company Limited and Others
Karnataka High Court · (2015) 01 KAR CK 0012
Motor Vehicles Act, 1988 - Section 166
High Courts28 Jan 2015
Commissioner of Central Excise Vs Araco Automotive India Pvt. Ltd.
Karnataka High Court · (2015) 321 ELT 229
Central Excises and Salt Act, 1944 - Section 11AA
High Courts28 Jan 2015
Commissioner of Central Excise Vs Alsthom Instrument Transformers
Karnataka High Court · (2015) 322 ELT 297
High Courts28 Jan 2015Dismissed
Kumara Nayak Vs H. Nagaraju and Others
Karnataka High Court · (2015) ILR Kar 4074
Motor Vehicles Act, 1988 - Section 166
High Courts28 Jan 2015Dismissed
A. Sudhakar Reddy Vs BEML (HQRS and MKTG), SC/ST Employees Welfare Association and Others
Karnataka High Court · (2015) 2 KarLJ 553
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 24Constitution of India, 1950 - Article 227
High Courts28 Jan 2015Dismissed
Chikkathayamma Vs Jayamma and Others
Karnataka High Court · (2015) 01 KAR CK 0422
High Courts28 Jan 2015Allowed
Shivaputrappa and Others Vs State of Karnataka
Karnataka High Court · (2015) 01 KAR CK 0418
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(2)(v)
High Courts28 Jan 2015
G. Puttanna and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 01 KAR CK 0415
Constitution of India, 1950 - Article 226Karnataka Land Revenue Act, 1964 - Section 136(2), 49
High Courts28 Jan 2015Dismissed
Dandaiah and Others Vs Danda Nayaka
Karnataka High Court · (2015) 01 KAR CK 0412
High Courts28 Jan 2015
H.R. Maralusiddaiah and Others Vs The Executive Engineer Transmission Division, K.P.T.C.L. and Others
Karnataka High Court · (2015) 01 KAR CK 0411
High Courts28 Jan 2015Dismissed
Chief Officer Town Panchayath Vs Gunasundarammanni and Others
Karnataka High Court · AIR 2015 Kar 61 : (2015) 2 AKR 493 : (2015) ILR Kar 2006
Constitution of India, 1950 - Article 14
High Courts28 Jan 2015Allowed
Indium Developments Pvt. Ltd. Vs Chennamma and Others
Karnataka High Court · (2015) 01 KAR CK 0391
High Courts28 Jan 2015Disposed off
Y. Nagaraj and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 01 KAR CK 0306
High Courts28 Jan 2015
Commissioner of Central Excise and Service Tax Vs Adarsh Alloys
Karnataka High Court · (2015) 322 ELT 719
Central Excises and Salt Act, 1944 - Section 37C
High Courts28 Jan 2015
Vipin Nandan Varrier Vs State of Karnataka
Karnataka High Court · (2015) 2 AKR 287 : (2015) ILR Kar 1656
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 437, 438, 438(1)Penal Code, 1860 (IPC) - Section 149, 34, 494, 498A, 506
High Courts28 Jan 2015Disposed Off
K.G. Nataraj Partner and Others Vs Bhagyalakshmi and Others
Karnataka High Court · (2015) 01 KAR CK 0091
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 151Evidence Act, 1872 - Section 68Succession Act, 1925 - Section 63
High Courts28 Jan 2015
The State of Karnataka and Others Vs Shankar and Others
Karnataka High Court · (2015) 01 KAR CK 0060
Penal Code, 1860 (IPC) - Section 143, 145, 147, 148, 149
High Courts28 Jan 2015
Bharamappa Vs The Special Land Acquisition Officer M.P. and Others
Karnataka High Court · (2015) 01 KAR CK 0059