High Courts23 Jan 2015Allowed
K. Balaraj Vs S. Kannan
Karnataka High Court · (2015) 2 AKR 290 : (2015) ILR Kar 1112 : (2015) 3 KCCR 2592
Evidence Act, 1872 - Section 68Karnataka Rent Act, 1999 - Section 27(2)(q)Succession Act, 1925 - Section 63
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 576 of 2,398
High Courts23 Jan 2015Allowed
Saibanna Vs State of Karnataka and Others
Karnataka High Court · (2015) 01 KAR CK 0386
Criminal Procedure Code, 1973 (CrPC) - Section 313, 482Penal Code, 1860 (IPC) - Section 109, 120(B), 143, 147, 148
High Courts23 Jan 2015Dismissed
Savitha T. Hegde Vs State of Karnataka and Others
Karnataka High Court · (2015) 01 KAR CK 0380
High Courts23 Jan 2015Dismissed
R. Srinivasan Vs The Additional Registrar Enquiries-3 and Others
Karnataka High Court · (2015) 01 KAR CK 0379
Bangalore Water Supply and Sewerage Act, 1964 - Section 125Constitution of India, 1950 - Article 14, 19, 21, 226Karnataka Lokayukta Act, 1984 - Section 7
High Courts23 Jan 2015
P.L. Thammanna Vs D.G. Rohit
Karnataka High Court · (2015) 01 KAR CK 0328
Criminal Procedure Code, 1973 (CrPC) - Section 200, 255(1), 313, 357(3)Evidence Act, 1872 - Section 114General Clauses Act, 1897 - Section 27
High Courts23 Jan 2015Disposed off
K. Somasekhar Vs The Central Bureau of Investigation Anti-Corruption Branch
Karnataka High Court · (2015) 01 KAR CK 0184
Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts23 Jan 2015Allowed
Santhu and Others Vs State
Karnataka High Court · (2015) 01 KAR CK 0177
Penal Code, 1860 (IPC) - Section 120(B), 302, 34, 341, 506
High Courts23 Jan 2015Allowed
Shyam Vs State of Karnataka
Karnataka High Court · (2015) 01 KAR CK 0155
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2)Penal Code, 1860 (IPC) - Section 343, 363, 366(A), 366A, 376
High Courts23 Jan 2015Allowed
Shankar Vs The Deputy Commissioner Karwar and Others
Karnataka High Court · (2015) 01 KAR CK 0092
Karnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer of Certain Lands) Act, 1978 - Section 3, 3(1)(b), 3(b)
High Courts23 Jan 2015
The Commissioner of Income Tax and Others Vs Peter Kennedy
Karnataka High Court · (2015) 01 KAR CK 0063
Income Tax Act, 1961 - Section 192, 192(1A), 200, 201, 201(1)
High Courts23 Jan 2015Dismissed
Doddammaiah and Others Vs Wajid and Others
Karnataka High Court · (2015) 01 KAR CK 0039
High Courts23 Jan 2015Partly Allowed
Vidhya Shree Vs S. Umesh Nayak and Others
Karnataka High Court · (2015) 01 KAR CK 0038
Motor Vehicles Act, 1988 - Section 166
High Courts22 Jan 2015Allowed
Alpana Bhartia and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 5 FLT 330
Criminal Procedure Code, 1973 (CrPC) - Section 321
High Courts22 Jan 2015Allowed
Madhavi Kuttiyamma Vs The Dhanalakshmi Bank Limited and Others
Karnataka High Court · (2015) 2 BC 328 : (2015) 2 KarLJ 241
High Courts22 Jan 2015Partly Allowed
IBP Company Ltd. and Others Vs T.A. Jayaprabhu and Others
Karnataka High Court · (2015) 01 KAR CK 0388
High Courts22 Jan 2015Allowed
B.P. Vijay and Others Vs Umesh
Karnataka High Court · (2015) 01 KAR CK 0385
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 197, 482Penal Code, 1860 (IPC) - Section 149, 191, 192, 195, 420
High Courts22 Jan 2015Dismissed
Nanda B.Y. and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 2 Crimes 650 : (2015) ILR Kar 2873 : (2015) 2 KarLJ 465
Food Safety And Standards Act, 2006 - Section 30, 36
High Courts22 Jan 2015Dismissed
M. Shivashankar Vs R.S. Chandrashekar
Karnataka High Court · (2015) 01 KAR CK 0346
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(a), 151
High Courts22 Jan 2015Dismissed
Maruti Vs Laxmibai and Others
Karnataka High Court · (2015) 01 KAR CK 0342
Penal Code, 1860 (IPC) - Section 109, 494
High Courts22 Jan 2015Dismissed
Secretary Gramapanchayath Herur Vs The Deputy Commissioner Chikmagalur District and Others
Karnataka High Court · (2015) 01 KAR CK 0182
Karnataka Land Revenue Act, 1964 - Section 49