COURT ARCHIVE

Karnataka High Court judgments

47,957 judgments · page 391 of 2,398

High Courts07 Dec 2015Allowed

The Divisional Manager, National Insurance Co. Ltd. Vs Mangala and Others

Karnataka High Court · (2015) 12 KAR CK 0119

Motor Vehicles Act, 1988 - Section 147Penal Code, 1860 (IPC) - Section 306, 309Workmens Compensation Act, 1923 - Section 3

High Courts07 Dec 2015Partly Allowed

K.S. Nagendra Prasad Vs K. Aboobacker

Karnataka High Court · (2015) 12 KAR CK 0106

High Courts07 Dec 2015Partly Allowed

Beeramma and Others Vs Nagaraju and Others

Karnataka High Court · (2015) 12 KAR CK 0089

Motor Vehicles Act, 1988 - Section 166

High Courts07 Dec 2015Partly Allowed

Prasad Financiers Vs K. Aboobacker

Karnataka High Court · (2015) 12 KAR CK 0076

High Courts07 Dec 2015Allowed

Swati Pai Vs The State of Karnataka and Others

Karnataka High Court · (2015) 12 KAR CK 0033

Criminal Procedure Code, 1973 (CrPC) - Section 161, 482Penal Code, 1860 (IPC) - Section 107, 306, 309Succession Act, 1925 - Section 372

High Courts07 Dec 2015Disposed Off

Mateen Ahmed Vs Director of Municipal Administration

Karnataka High Court · (2015) 12 KAR CK 0032

High Courts07 Dec 2015Dismissed

Coastal Marine Construction and Engineering Limited Vs Mangalore Refinery and Petrochemicals Limited and Others

Karnataka High Court · (2015) 12 KAR CK 0028

High Courts07 Dec 2015Partly Allowed

Shama and Others Vs Mahantappa and Others

Karnataka High Court · (2015) 12 KAR CK 0022

Motor Vehicles Act, 1988 - Section 163-A

High Courts04 Dec 2015Disposed Off

Jitendra Prasad Vs Dalbir Singh Kataria and Others

Karnataka High Court · (2015) 12 KAR CK 0184

Air Force Act, 1950 - Section 121, 124, 125, 125(2)Criminal Procedure Code, 1973 (CrPC) - Section 475Penal Code, 1860 (IPC) - Section 324, 341, 504, 506

High Courts04 Dec 2015Dismissed

Doddappa Hullappa Waded Vs Shivalingappa and Others

Karnataka High Court · (2015) 12 KAR CK 0182

Civil Procedure Code, 1908 (CPC) - Section 100, 11, 12Constitution of India, 1950 - Article 226Limitation Act, 1963 - Section 12, 14, 5

High Courts04 Dec 2015Partly Allowed

Hulagappa Vs The State of Karnataka

Karnataka High Court · (2015) 12 KAR CK 0171

Criminal Procedure Code, 1973 (CrPC) - Section 221, 313Evidence Act, 1872 - Section 32(1)Penal Code, 1860 (IPC) - Section 302, 306, 323, 34, 498A

High Courts04 Dec 2015Dismissed

Basavarajayya Swamy Vs The State of Karnataka and Others

Karnataka High Court · (2015) 12 KAR CK 0162

Constitution of India, 1950 - Article 14, 21, 22(5)Karnataka Prevention of Dangerous Activities of Bootleggers, Drug-Offenders, Gamblers, Goondas, Immoral Traffic Offenders and Slum-Grabbers Act, 1985 - Section 13, 2, 3, 3(1)

High Courts04 Dec 2015

United India Insurance Co. Ltd. and Others Vs Kashappa and Others

Karnataka High Court · (2015) 12 KAR CK 0136

High Courts04 Dec 2015Dismissed

M. Krishnaveni Vs The State of Karnataka and Others

Karnataka High Court · (2015) 12 KAR CK 0118

Constitution of India, 1950 - Article 227

High Courts04 Dec 2015Partly Allowed

Anjinappa Vs M.K. Yuvaraj and Others

Karnataka High Court · (2015) 12 KAR CK 0099

Motor Vehicles Act, 1988 - Section 166

High Courts04 Dec 2015Dismissed

Noorjahan Abdul Shukur Shaik Vs The President, Nida-E-Tauheed Trust (Regd.) and Others

Karnataka High Court · (2015) 12 KAR CK 0094

Karnataka Education Act, 1983 - Section 92, 92(1), 94

High Courts04 Dec 2015Allowed

Divisional Controller KSRTC Vs A.R. Somegowda

Karnataka High Court · (2015) 12 KAR CK 0082

Penal Code, 1860 (IPC) - Section 143, 147, 353

High Courts04 Dec 2015

Peddappaiah Vs The State of Karnataka and Others

Karnataka High Court · (2015) 12 KAR CK 0008

High Courts04 Dec 2015Dismissed

Karnataka Drugs and Pharmaceuticals Manufacturers Association Vs Central Drugs Standard Control Organisation, Directorate General of Health Services, Ministry of Health and Family Welfare and Others

Karnataka High Court · (2015) 12 KAR CK 0004

High Courts03 Dec 2015Allowed

Aadamali Nadaf Vs The State of Karnataka and Others

Karnataka High Court · (2015) 12 KAR CK 0192