High Courts10 Dec 2015Allowed

Ishwar Vs Irappa

Karnataka High Court · (2016) 1 KarLJ 316

Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1, Order 23 Rule 3, Order 6 Rule 17, 151
High Courts09 Dec 2015Dismissed

Suresh Vs Veena and Others

Karnataka High Court · (2015) 12 KAR CK 0101

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17Transfer of Property Act, 1882 - Section 52, 54