High Courts14 Dec 2015Partly Allowed
Poonacha P.D. and Others Vs Jahangir Basha and Others
Karnataka High Court · (2015) 12 KAR CK 0017
Motor Vehicles Act, 1988 - Section 166
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 388 of 2,398
High Courts14 Dec 2015Allowed
Ghudusab @ Gousemohiddin Aminsab Burdi Vs Ghudusab Imamsab Burdi (since Deceased by LRs)
Karnataka High Court · (2016) 3 KCCR 2325
High Courts11 Dec 2015Allowed
Akbar and Others Vs State by Udayagiri Police
Karnataka High Court · (2015) 12 KAR CK 0168
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(2)(c), 41, 41(2), 42, 42(1)
High Courts11 Dec 2015Disposed Off
Nabisab and Others Vs Shivappa and Others
Karnataka High Court · (2016) 1 AKR 825
Civil Procedure Code, 1908 (CPC) - Order 16 Rule 6, Order 8 Rule 1, 151Penal Code, 1860 (IPC) - Section 149, 304(A)
High Courts11 Dec 2015Partly Allowed
Divisional Manager, The National Insurance Co. Ltd. Vs Laxmi Bai and Others
Karnataka High Court · (2015) 12 KAR CK 0158
Motor Vehicles Act, 1988 - Section 134(c)Penal Code, 1860 (IPC) - Section 279, 304(a)
High Courts11 Dec 2015Partly Allowed
B.K. Borappa Vs The TATA AIG Gen. Ins. Co. Ltd. and Others
Karnataka High Court · (2015) 12 KAR CK 0147
Motor Vehicles Act, 1988 - Section 166
High Courts11 Dec 2015Dismissed
The Mysore and Chamarajnagar District Central Co-Operative Bank Ltd. Vs The Deputy Labour Commissioner Cum Recovery Authority and Others
Karnataka High Court · (2015) 12 KAR CK 0144
Industrial Disputes Act, 1947 - Section 33(c)(1)
High Courts11 Dec 2015Partly Allowed
A.M. Shivanna and Others Vs The Managing Director B.M.T.C. and Others
Karnataka High Court · (2015) 12 KAR CK 0133
Motor Vehicles Act, 1988 - Section 166
High Courts11 Dec 2015Disposed Off
Ramachndra Shankar Badiger Vs The State of Karnataka and Others
Karnataka High Court · (2015) 12 KAR CK 0125
High Courts11 Dec 2015Disposed Off
The Raichur Officers and Citizens Recreation Centre Vs The Deputy Commissioner, Raichur and Others
Karnataka High Court · (2016) 1 AKR 466
Karnataka Societies Registration Act, 1960 - Section 21, 25
High Courts11 Dec 2015Partly Allowed
Mahadeva Deshi and Others Vs Cholamandala M.S. General Insu. Co. Ltd. and Others
Karnataka High Court · (2016) 1 AKR 553
Motor Vehicles Act, 1988 - Section 166
High Courts11 Dec 2015Partly Allowed
Oriental Insurance Company Limited Vs Jayalakshmi and Others
Karnataka High Court · (2015) 12 KAR CK 0121
Motor Vehicles Act, 1988 - Section 166
High Courts11 Dec 2015Partly Allowed
B.H. Jagadish and Others Vs B.E. Suresh and Others
Karnataka High Court · (2015) 12 KAR CK 0098
Motor Vehicles Act, 1988 - Section 166
High Courts11 Dec 2015Partly Allowed
Jyothirmoy and Others Vs The Managing Director, B.M.T.C. Central Office and Others
Karnataka High Court · (2016) 1 AKR 480
Motor Vehicles Act, 1988 - Section 166
High Courts11 Dec 2015Disposed Off
Raghavendra Swamy Mutt and Others Vs Uttaradi Mutt and Others
Karnataka High Court · (2015) 12 KAR CK 0096
Civil Procedure Code, 1908 (CPC) - Section 151
High Courts11 Dec 2015Dismissed
M.R. Somashekara Vs The State of Karnataka
Karnataka High Court · (2015) 12 KAR CK 0046
Penal Code, 1860 (IPC) - Section 302, 304, 34, 341
High Courts11 Dec 2015Partly Allowed
Kondamma and Others Vs The Proprietor, Bajwa Road Lines and Others
Karnataka High Court · (2015) 12 KAR CK 0043
Motor Vehicles Act, 1988 - Section 166
High Courts11 Dec 2015Dismissed
Ramegowda Vs State of Karnataka and Others
Karnataka High Court · (2015) 12 KAR CK 0040
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 114, 119, 120B, 167, 218Prevention of Corruption Act, 1988 - Section 13(1)(b)(d), 13(2), 9
High Courts11 Dec 2015
Mallappa and Others Vs Union of India
Karnataka High Court · (2015) 12 KAR CK 0039
Criminal Procedure Code, 1973 (CrPC) - Section 161(3)Railways Act, 1989 - Section 123(c), 123(c)(2), 124-A, 2(29)
High Courts11 Dec 2015Allowed
R. Manthra Murthy Vs The State of Karnataka
Karnataka High Court · (2015) 12 KAR CK 0038
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2)Evidence Act, 1872 - Section 101, 102, 114(g)Prevention of Corruption Act, 1988 - Section 11, 12, 13, 13(1)(d), 13(2)