High Courts16 Dec 2015Disposed Off
Snehalata and Others Vs Suresh and Others
Karnataka High Court · (2015) 12 KAR CK 0132
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3Hindu Succession Act, 1956 - Section 8
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 386 of 2,398
High Courts16 Dec 2015Dismissed
T. Narayana Vs Kanyakumari Builders Pvt. Ltd. and Others
Karnataka High Court · (2015) 12 KAR CK 0129
High Courts16 Dec 2015Disposed Off
C.N. Kumar Vs The Bruhat Bengaluru Mahanagara Palike and Others
Karnataka High Court · (2015) 12 KAR CK 0086
Bangalore Water Supply and Sewerage Act, 1964 - Section 28, 29
High Courts16 Dec 2015Dismissed
Airport Authority Employees Union and Others Vs Union of India and Others
Karnataka High Court · (2016) 1 AKR 817
Airports Authority of India Act, 1994 - Section 40Monopolies and Restrictive Trade Practices Act, 1969 - Section 31, 32
High Courts16 Dec 2015Partly Allowed
Shakthi Kumar Vadhera Vs United India Insurance Company Ltd.
Karnataka High Court · (2015) 12 KAR CK 0066
Motor Vehicles Act, 1988 - Section 166
High Courts16 Dec 2015Dismissed
Pearson India Education Service Pvt. Ltd. Vs New Rubric Solutions LLP
Karnataka High Court · (2016) AIR (Kar) 25
Copyright Act, 1957 - Section 14, 17, 2(m), 2(o), 2(z)
High Courts16 Dec 2015Allowed
Gouse Mohaddeen and Others Vs Gadhe Hanumanthappa and Others
Karnataka High Court · (2015) 12 KAR CK 0053
Civil Procedure Code, 1908 (CPC) - Section 100, 96
High Courts16 Dec 2015Allowed
The Branch Manager, ICICI Bank Ltd. and Others Vs Shashikant Siddappa Timmapur
Karnataka High Court · (2015) 12 KAR CK 0047
High Courts16 Dec 2015Allowed
The Commissioner, Hubballi-Dharwad Municipal Corporation and Others Vs S.V. Budapanhalli
Karnataka High Court · (2015) 12 KAR CK 0024
Constitution of India, 1950 - Article 162Majority Act, 1875 - Section 3, 4
High Courts16 Dec 2015
The Pr. Commissioner of Income Tax Vs Boyance Infrastructure Private Limited and Others
Karnataka High Court · (2015) 12 KAR CK 0023
Income Tax Act, 1961 - Section 132, 132(4), 139(1), 139(4), 139(5)
High Courts16 Dec 2015Allowed
P. Rajesh and Others Vs Karnataka Power Transmission Corporation Limited and Others
Karnataka High Court · (2015) 12 KAR CK 0013
Constitution of India, 1950 - Article 14, 16, 309
High Courts15 Dec 2015
The Commissioner of Income Tax and Others Vs Hubli Electric Supply Company Ltd.
Karnataka High Court · (2016) 237 TAXMAN 7
Electricity Act, 2003 - Section 32, 39Income Tax Act, 1961 - Section 133A, 192, 194J, 201, 201(1)
High Courts15 Dec 2015Dismissed
Malan Ganpat Gurav Vs Annapurna Arun Sambrekar
Karnataka High Court · (2016) 1 KCCR 524
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts15 Dec 2015
Lahar Singh Siroya Vs The Assistant Commissioner of Income Tax
Karnataka High Court · (2015) 12 KAR CK 0194
Income Tax Act, 1961 - Section 143(1), 148, 2(29A), 2(42A), 2(47)
High Courts15 Dec 2015Dismissed
Kantharaju Vs State by Karnataka Lokayuktha Police and Others
Karnataka High Court · (2016) 2 KarLJ 457
Criminal Procedure Code, 1973 (CrPC) - Section 196, 197, 219, 220, 482Prevention of Corruption Act, 1988 - Section 12, 13(1)(d), 13(1)(e), 13(2), 17
High Courts15 Dec 2015Dismissed
Sree Jayalakshmi Textiles and Others Vs International Asset Reconstruction Company Private Limited and Others
Karnataka High Court · (2016) AIR (Kar) 40 : (2016) 1 AKR 836 : (2016) 2 KarLJ 398
Banking Regulation Act, 1949 - Section 9Constitution of India, 1950 - Article 300ARecovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 30
High Courts15 Dec 2015Partly Allowed
Mala and Others Vs The State of Karnataka
Karnataka High Court · (2015) 12 KAR CK 0166
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374, 428Penal Code, 1860 (IPC) - Section 366
High Courts15 Dec 2015
The Commissioner of Income Tax Vs Bagalkot Town Development Authority
Karnataka High Court · (2015) 12 KAR CK 0160
Income Tax Act, 1961 - Section 10(20), 11, 11(1), 11(1)(a), 11(1)(b)
High Courts15 Dec 2015Allowed
Y. Basavaraj and Others Vs The Commissioner for Cane Development & Director of Sugars in Karnataka and Others
Karnataka High Court · (2015) 12 KAR CK 0157
High Courts15 Dec 2015Allowed
Ashish Mehrotra and Others Vs Metrocorp and Others
Karnataka High Court · (2015) 12 KAR CK 0156
Arbitration and Conciliation Act, 1996 - Section 11, 11(5), 3(1)(b)