High Courts18 Dec 2015Allowed
The Divisional Controller, K.S.R.T.C. Vs Jyotirlingappa
Karnataka High Court · (2015) 12 KAR CK 0014
Industrial Disputes Act, 1947 - Section 10(1)(d), 11-A
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 385 of 2,398
High Courts17 Dec 2015Allowed
Naresh and Others Vs Amritlal
Karnataka High Court · (2015) 12 KAR CK 0205
Criminal Procedure Code, 1973 (CrPC) - Section 200, 482Penal Code, 1860 (IPC) - Section 403, 405, 415, 420, 423
High Courts17 Dec 2015Dismissed
Sharada M. Vs The Housing Commissioner, Karnataka Housing Board and Others
Karnataka High Court · (2016) 1 KCCR 587
Karnataka Housing Board Act, 1962 - Section 76
High Courts17 Dec 2015
Kondlahalli Thippeswamy and Others Vs Station House Officer
Karnataka High Court · (2015) 12 KAR CK 0152
Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 302, 304, 34
High Courts17 Dec 2015Dismissed
M. Srinivas and Others Vs Ashok Babu
Karnataka High Court · (2015) 12 KAR CK 0138
Dowry Prohibition Act, 1961 - Section 3, 4Guardians and Wards Act, 1890 - Section 24Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts17 Dec 2015
Surekha Vs R. Girish Aradhya
Karnataka High Court · (2015) 12 KAR CK 0135
Hindu Marriage Act, 1955 - Section 24
High Courts17 Dec 2015Partly Allowed
G.C. Shashikala and Others Vs Gowramma and Others
Karnataka High Court · (2015) 12 KAR CK 0091
Motor Vehicles Act, 1988 - Section 166
High Courts17 Dec 2015Disposed Off
P. Supriya and Others Vs The Managing Director, Bangalore Metropolitan Transport Corporation and Others
Karnataka High Court · (2015) 12 KAR CK 0087
Motor Vehicles Act, 1988 - Section 166
High Courts17 Dec 2015
M. Malini and Others Vs ICICI Lombard Motor Insurance and Others
Karnataka High Court · (2015) 12 KAR CK 0085
Motor Vehicles Act, 1988 - Section 163A, 163-A, 166
High Courts17 Dec 2015Allowed
N. Chandrashekar Reddy Vs Chikkalakkappa and Others
Karnataka High Court · (2015) 12 KAR CK 0070
High Courts17 Dec 2015Dismissed
Lubna Vs Ganesh and Others
Karnataka High Court · (2015) 12 KAR CK 0067
Criminal Procedure Code, 1973 (CrPC) - Section 439(2)
High Courts17 Dec 2015Partly Allowed
Shivakumar Vs Poornima N.S. and Others
Karnataka High Court · (2015) 12 KAR CK 0063
Motor Vehicles Act, 1988 - Section 166
High Courts17 Dec 2015Dismissed
Union of India and Others Vs N. Satheesan
Karnataka High Court · (2015) 12 KAR CK 0050
Constitution of India, 1950 - Article 226, 227
High Courts16 Dec 2015Partly Allowed
The Oriental Insurance Company Limited and Others Vs Aravinda Sha and Others
Karnataka High Court · (2015) 12 KAR CK 0204
Motor Vehicles Act, 1988 - Section 163-A, 166
High Courts16 Dec 2015Partly Allowed
The New India Assurance Company Limited and Others Vs Pavithra and Others
Karnataka High Court · (2015) 12 KAR CK 0202
Motor Vehicles Act, 1988 - Section 166
High Courts16 Dec 2015
Nandi Infrastructure Corridor Enterprise Limited and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 12 KAR CK 0193
Karnataka Sales Tax Act, 1957 - Section 17[6], 5, 5B, 5-B, 6BKarnataka Value Added Tax Act, 2003 - Section 5(1), 5(2), 5[1], 5[2]
High Courts16 Dec 2015Dismissed
Satish Krishna Sail and Others Vs The Central Bureau of Investigation and Others
Karnataka High Court · (2015) 12 KAR CK 0176
Criminal Procedure Code, 1973 (CrPC) - Section 173, 482Penal Code, 1860 (IPC) - Section 406
High Courts16 Dec 2015Partly Allowed
G.T. Govindaraju Vs The New India Assurance Co. Ltd. and Others
Karnataka High Court · (2015) 12 KAR CK 0154
High Courts16 Dec 2015Dismissed
Annappa Shivappa Halijole Vs The State of Karnataka
Karnataka High Court · (2015) 12 KAR CK 0153
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 143, 147, 149, 323, 448Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(X)
High Courts16 Dec 2015Allowed
Madhu and Others Vs State of Karnataka
Karnataka High Court · (2015) 12 KAR CK 0141
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 149, 201, 302, 323, 324