High Courts04 Jan 2016Dismissed
Bajaj Allianz General Insurance Co. Ltd. and Others Vs Pattreppa Rudrappa Hugar and Others
Karnataka High Court · (2016) 01 KAR CK 0017
Motor Vehicles Act, 1988 - Section 173 (i)
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 383 of 2,398
High Courts04 Jan 2016Dismissed
Ningawwa and Others Vs Pramila Basavaraj Muchandimath and Others
Karnataka High Court · (2016) 01 KAR CK 0016
Karnataka Land Reforms Act, 1961 - Section 77A
High Courts04 Jan 2016Disposed Off
Hemanth Sharma and Others Vs Manager, Oriental Insurance Co. Ltd. and Others
Karnataka High Court · (2016) 01 KAR CK 0015
High Courts04 Jan 2016Disposed Off
The Management of M/s. Rangadore Memorial Hospital Vs Roselind Prabhavathy
Karnataka High Court · (2016) 2 SLR 587
Constitution of India, 1950 - Article 226, 227
High Courts04 Jan 2016Disposed Off
Shivaputrappa Verrappa Itagi and others Vs Deputy Director for Public Instructions Diet Building, KCD Road, Dharwad and others
Karnataka High Court · (2016) 2 SLR 460
Constitution of India, 1950 - Article 226, 300AKarnataka Civil Services Rules, 1958 - Rule 247A(1)
High Courts04 Jan 2016Disposed Off
Sri N.K. Kazi Vs Divisional Controller, KSRTC
Karnataka High Court · (2016) 2 SLR 618
Constitution of India, 1950 - Article 226, 311
High Courts04 Jan 2016Dismissed
Savitri Mahadev Naik and Others Vs Raghurani
Karnataka High Court · (2016) 01 KAR CK 0011
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27
High Courts04 Jan 2016Disposed off
Julie (India) Marketing Pvt. Ltd. Vs Madhusudan C. Sherti
Karnataka High Court · (2016) 01 KAR CK 0010
Industrial Disputes Act, 1947 - Section 33-C(2)
High Courts04 Jan 2016Disposed Off
Vijaya Fakeerappa Chalajari and others Vs Director, Karnataka Nursing Council
Karnataka High Court · (2016) 2 SLR 599
Constitution of India, 1950 - Article 14, 226
High Courts04 Jan 2016Allowed
Technocon Builders Vs K. Sudarshana and Others
Karnataka High Court · (2016) AIRCC 921 : (2016) 1 AirKarR 605 : (2016) 2 ICC 506 : (2016) 2 KCCR 1330
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 11, Order 21 Rule 26, Order 21 Rule 54, Order 21 Rule 58, Order 21 Rule 64, Order 34 Rule 14, Order 34 Rule 15, Order 41 Rule 41, Section 151, Section 47Constitution of India, 1950 - Article 22
High Courts04 Jan 2016Dismissed
Union of India Vs Sabu Joseph
Karnataka High Court · (2016) 332 ELT 396
High Courts04 Jan 2016Dismissed
Alli Katteppa and Others Vs Abdul Sab and Others
Karnataka High Court · (2016) 01 KAR CK 0005
High Courts04 Jan 2016Dismissed
Hadimani.H.C. Vs State of Karnataka and others
Karnataka High Court · (2016) 2 SLR 456
Constitution of India, 1950 - Article 16, 226
High Courts04 Jan 2016Partly Allowed
The General Manager, NWKRTC and Others Vs Kum. Ravindra Appasab Magadum and Others
Karnataka High Court · (2016) 01 KAR CK 0003
High Courts04 Jan 2016Dismissed
Commissioner of Income Tax (LTU) and Others Vs Rittal India Pvt. Ltd. (No. 2)
Karnataka High Court · (2016) 380 ITR 428
High Courts04 Jan 2016Dismissed
Janardhan Pundalik Patil Vs Anusuya and Others
Karnataka High Court · (2016) 01 KAR CK 0001
Hindu Succession Act, 1956 - Section 22, Section 22(1)
High Courts31 Dec 2015Disposed Off
Sree Gopalakrishna Rice Mills Vs The State of Karnataka and Others
Karnataka High Court · (2015) 12 KAR CK 0146
High Courts31 Dec 2015Disposed Off
Sri Radhakrishna Rice Industries Vs The State of Karnataka and Others
Karnataka High Court · (2015) 12 KAR CK 0071
High Courts29 Dec 2015Dismissed
A. Raja Vs V. Muthulakshmi and Others
Karnataka High Court · (2015) 12 KAR CK 0150
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r), 151
High Courts18 Dec 2015Allowed
Thippegowda Vs B.D. Javarayashetty and Others
Karnataka High Court · (2015) 12 KAR CK 0201
Civil Procedure Code, 1908 (CPC) - Section 144Specific Relief Act, 1963 - Section 6