High Courts15 Dec 2015Allowed
N. Chandrashekar Reddy Vs Gorlappa and Others
Karnataka High Court · (2015) 12 KAR CK 0155
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 387 of 2,398
High Courts15 Dec 2015Dismissed
Ravi Vs Laxmavva and Others
Karnataka High Court · (2015) 12 KAR CK 0140
Civil Procedure Code, 1908 (CPC) - Order 16 Rule 1
High Courts15 Dec 2015Partly Allowed
Jabeen Taj and Others Vs Madhusudhan C. and Others
Karnataka High Court · (2015) 12 KAR CK 0139
Motor Vehicles Act, 1988 - Section 166
High Courts15 Dec 2015
The Bajaj Allianz General Insurance Company Limited Vs Venkatachala Shastri and Others
Karnataka High Court · (2015) 12 KAR CK 0084
High Courts15 Dec 2015Disposed Off
Sanjeevkumar and Others Vs Gulbarga Electricity Supply Company Limited and Others
Karnataka High Court · (2015) 12 KAR CK 0079
Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 2(oo)(bb)
High Courts15 Dec 2015Dismissed
The State Vs Mohan Sathu Malagi
Karnataka High Court · (2015) 12 KAR CK 0075
Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7
High Courts15 Dec 2015Partly Allowed
H.P. Rajakumar and Others Vs Madaraje Ars and Others
Karnataka High Court · (2015) 12 KAR CK 0074
Motor Vehicles Act, 1988 - Section 166
High Courts15 Dec 2015Allowed
Karnataka State Board of Wakf and Others Vs The Deputy Commissioner, Bangalore Rural District and Others
Karnataka High Court · (2015) 12 KAR CK 0065
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Waqf Act, 1995 - Section 3(r)
High Courts15 Dec 2015Allowed
Arup Dutta and Others Vs Metrocorp and Others
Karnataka High Court · (2015) 12 KAR CK 0064
Arbitration and Conciliation Act, 1996 - Section 11, 11(5), 3(1)(b)
High Courts15 Dec 2015Partly Allowed
Mahadevamma and Others Vs N. Vishwanatha and Others
Karnataka High Court · (2015) 12 KAR CK 0045
High Courts15 Dec 2015
The Manager, National Insurance Company Ltd. and Others Vs Shruthi V.A. and Others
Karnataka High Court · (2015) 12 KAR CK 0037
High Courts15 Dec 2015Partly Allowed
Kamalabai and Others Vs Maqbool Ahammed and Others
Karnataka High Court · (2015) 12 KAR CK 0012
Motor Vehicles Act, 1988 - Section 166
High Courts15 Dec 2015Partly Allowed
K.A. Ramakrishna and Others Vs V.R. Ananda and Others
Karnataka High Court · (2015) 12 KAR CK 0011
Motor Vehicles Act, 1988 - Section 166
High Courts14 Dec 2015Partly Allowed
K. Nagaraj and Others Vs Jahangir Basha and Others
Karnataka High Court · (2015) 12 KAR CK 0203
Motor Vehicles Act, 1988 - Section 166
High Courts14 Dec 2015Allowed
The Union of India and Others Vs Basanagouda and Others
Karnataka High Court · (2015) 12 KAR CK 0174
High Courts14 Dec 2015
The Commissioner of Income Tax and Others Vs Karnataka Vikas Grameen Bank
Karnataka High Court · (2016) 282 CTR 517
Income Tax Act, 1961 - Section 14A, 36(1)(viia), 36(1)(viii), 41(1)
High Courts14 Dec 2015Allowed
S. Sathishkumar and Others Vs G.V. Chandra Shekar and Others
Karnataka High Court · (2015) 12 KAR CK 0149
Motor Vehicles Act, 1988 - Section 166
High Courts14 Dec 2015Dismissed
The Legal Manager, IFFCO Tokio General Insurance Company Limited and Others Vs Muniraju and Others
Karnataka High Court · (2015) 12 KAR CK 0143
Motor Vehicles Act, 1988 - Section 163A
High Courts14 Dec 2015Dismissed
Y. Chennamma Vs T. Laxman Rao
Karnataka High Court · (2015) 12 KAR CK 0080