COURT ARCHIVE

Karnataka High Court judgments

47,957 judgments · page 390 of 2,398

High Courts09 Dec 2015Dismissed

K. Ramesh Vs The State of Karnataka

Karnataka High Court · (2015) 12 KAR CK 0005

Criminal Procedure Code, 1973 (CrPC) - Section 439Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 304B, 306, 34, 498

High Courts08 Dec 2015Allowed

Vasudeva Asranna and Others Vs Deputy Commissioner for Hindu Religious Institutions and Charitable Endowments and Others

Karnataka High Court · (2015) 12 KAR CK 0134

Hindu Marriage Act, 1955 - Section 4

High Courts08 Dec 2015Dismissed

Lakshmamma and Others Vs Gangappa and Others

Karnataka High Court · (2015) 12 KAR CK 0131

Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9, 100

High Courts08 Dec 2015Allowed

Union of India and Others Vs S. Hemanth Raju

Karnataka High Court · (2015) 12 KAR CK 0116

High Courts08 Dec 2015Allowed

Siddappa and Others Vs The State of Karnataka

Karnataka High Court · (2015) 12 KAR CK 0115

High Courts08 Dec 2015Disposed Off

Santosh and Others Vs The State of Karnataka

Karnataka High Court · (2015) 12 KAR CK 0114

Criminal Procedure Code, 1973 (CrPC) - Section 397, 401, 428Penal Code, 1860 (IPC) - Section 34, 380, 454, 457

High Courts08 Dec 2015Disposed Off

Anand Biradar Vs The State of Karnataka and Others

Karnataka High Court · (2015) 12 KAR CK 0113

High Courts08 Dec 2015Partly Allowed

G.S. Bhagya Vs The New India Assurance Co. Ltd. and Others

Karnataka High Court · (2015) 12 KAR CK 0111

Motor Vehicles Act, 1988 - Section 166

High Courts08 Dec 2015

Sunil and Others Vs K. Vijay Mohan Reddy and Others

Karnataka High Court · (2015) 12 KAR CK 0100

Motor Vehicles Act, 1988 - Section 166

High Courts08 Dec 2015Disposed Off

Sanjay Kumar Mishra Vs Shriram Transport Finance Company Limited

Karnataka High Court · (2015) 12 KAR CK 0093

Arbitration and Conciliation Act, 1996 - Section 34

High Courts08 Dec 2015Allowed

Shwetha and Others Vs Narasimhaiah and Others

Karnataka High Court · (2015) 12 KAR CK 0078

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 1, Order 7 Rule 11(a), 151

High Courts08 Dec 2015Allowed

EMTA Coal Limited and Others Vs Karnataka Power Corporation Limited and Others

Karnataka High Court · (2015) 12 KAR CK 0059

Coal Mines (Nationalisation) Act, 1973 - Section 3(3), 3(3)(a)(iii)Coal Mines (Special Provisions) Act, 2015 - Section 10, 11, 16, 4, 5Constitution of India, 1950 - Article 12

High Courts08 Dec 2015Dismissed

Reliance General Insurance Co. Ltd. Vs Mahabubi and Others

Karnataka High Court · (2015) 12 KAR CK 0056

Motor Vehicles Act, 1988 - Section 163-A, 166

High Courts08 Dec 2015Dismissed

C.K. Somashekar Vs D.R. Mamatha

Karnataka High Court · (2015) 12 KAR CK 0042

Hindu Marriage Act, 1955 - Section 13(1)(i)(a), 13(1)(ia), 13(1)(i-a), 28

High Courts08 Dec 2015Dismissed

H.M. Shantha Vs State of Karnataka

Karnataka High Court · (2015) 12 KAR CK 0027

Criminal Procedure Code, 1973 (CrPC) - Section 397, 397(1), 401Penal Code, 1860 (IPC) - Section 420, 482

High Courts08 Dec 2015Dismissed

T. Ramanna and Others Vs Lakshmidevamma and Others

Karnataka High Court · (2016) 2 KarLJ 305

Civil Procedure Code, 1908 (CPC) - Order 5 Rule 20, Order 8 Rule 8, Order 9 Rule 13, 151

High Courts08 Dec 2015Partly Allowed

Ramesh Chandra Dutt Vs Basappa and Others

Karnataka High Court · (2015) 12 KAR CK 0009

High Courts07 Dec 2015

Syed Peer Valli Vs Pavithra

Karnataka High Court · (2015) 12 KAR CK 0167

High Courts07 Dec 2015Dismissed

Zainuddin and Others Vs Arjun Kumar Goel and Others

Karnataka High Court · (2015) 12 KAR CK 0161

Criminal Procedure Code, 1973 (CrPC) - Section 161

High Courts07 Dec 2015

State by Rural Police and Others Vs Rangappa and Others

Karnataka High Court · (2015) 12 KAR CK 0127

Penal Code, 1860 (IPC) - Section 143, 144, 147, 148, 149