COURT ARCHIVE

Karnataka High Court judgments

47,957 judgments · page 392 of 2,398

High Courts03 Dec 2015Dismissed

V. Damothiran Vs Karnataka Medical Council (KMC) and Others

Karnataka High Court · (2016) 1 AKR 189

Advocates Act, 1961 - Section 16, 29, 31, 32, 33Civil Procedure Code, 1908 (CPC) - Order 3 Rule 2, Order 3 Rule 3Criminal Procedure Code, 1973 (CrPC) - Section 2(q)

High Courts03 Dec 2015Dismissed

Rathnakar Shetty Vs State and Others

Karnataka High Court · (2015) 12 KAR CK 0177

Criminal Procedure Code, 1973 (CrPC) - Section 154, 154(1), 482Penal Code, 1860 (IPC) - Section 120, 120BPrevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7

High Courts03 Dec 2015Allowed

G.S. Puttaswamy Vs State of Karnataka and Others

Karnataka High Court · (2015) 12 KAR CK 0120

High Courts03 Dec 2015Dismissed

Ramesh Vs Maya

Karnataka High Court · (2015) 12 KAR CK 0105

Hindu Marriage Act, 1955 - Section 13(i-a), 13(i-a) &(ib), 13(ib), 9

High Courts03 Dec 2015Partly Allowed

Kallappa Vs Abdul Shoaib Shaikh and Others

Karnataka High Court · (2015) 12 KAR CK 0102

High Courts03 Dec 2015Dismissed

Sentilnathan Vs The Fortune Group Propstar L.L.P.

Karnataka High Court · (2015) 12 KAR CK 0062

Criminal Procedure Code, 1973 (CrPC) - Section 300, 309, 313, 482Evidence Act, 1872 - Section 40, 41, 42, 43Negotiable Instruments Act, 1881 (NI) - Section 138, 139, 142

High Courts03 Dec 2015

Mahesh Vs The State of Karnataka

Karnataka High Court · (2015) 12 KAR CK 0060

Constitution of India, 1950 - Article 20(3)Criminal Procedure Code, 1973 (CrPC) - Section 161(2), 482, 53, 53-A, 54Evidence Act, 1872 - Section 27

High Courts03 Dec 2015Dismissed

The Divisional Controller NWKRTC Vs Ramappa

Karnataka High Court · (2015) 12 KAR CK 0048

Constitution of India, 1950 - Article 21Industrial Disputes Act, 1947 - Section 10(4-A), 33, 33(1), 33(2)(b), 33(3)

High Courts03 Dec 2015Disposed Off

M. Kalidas Vs State Bank of India and Others

Karnataka High Court · (2015) 12 KAR CK 0036

High Courts03 Dec 2015Disposed Off

Jayashree and Others Vs The Election Commissioner and Others

Karnataka High Court · (2015) 12 KAR CK 0034

Constitution of India, 1950 - Article 226Karnataka Panchayat Raj Act, 1993 - Section 45(2)

High Courts02 Dec 2015Partly Allowed

Mallikarjungouda and Others Vs Basavaraj Malakarjappa Kuri and Others

Karnataka High Court · (2015) 12 KAR CK 0185

High Courts02 Dec 2015Allowed

P.K. Ramesh Vs K.E. Poornesh and Others

Karnataka High Court · (2015) 12 KAR CK 0183

Criminal Procedure Code, 1973 (CrPC) - Section 155(1), 161, 420, 482Penal Code, 1860 (IPC) - Section 34, 415, 420

High Courts02 Dec 2015Disposed Off

Hyderabad Karnataka Education Society and Others Vs Malhari

Karnataka High Court · (2015) 12 KAR CK 0180

Industrial Disputes Act, 1947 - Section 33(C-2)

High Courts02 Dec 2015

The Divisional Controller, Karnataka State Road, Transport Corporation Vs Shivashankara Kwaradi

Karnataka High Court · (2015) 12 KAR CK 0165

Industrial Disputes Act, 1947 - Section 10(1)(d), 11-A

High Courts02 Dec 2015Dismissed

The Management of NWKRTC Vs Ramachandra

Karnataka High Court · (2015) 12 KAR CK 0145

Industrial Disputes Act, 1947 - Section 10(4-A), 32(2)(b), 33(2), 33(2)(b), 33(c)(2)

High Courts02 Dec 2015Partly Allowed

R.N. Shivakumar Vs K.C. Rajesh and Others

Karnataka High Court · (2015) 12 KAR CK 0117

High Courts02 Dec 2015Dismissed

North West Karnataka Road Transport Corporation Vs Shrikant Lakshamappa Illigar and Others

Karnataka High Court · (2015) 12 KAR CK 0055

Industrial Disputes Act, 1947 - Section 10(1(C), 10(1)(C)

High Courts02 Dec 2015Dismissed

Patreppa Vs Balappa and Others

Karnataka High Court · (2015) 12 KAR CK 0041

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17

High Courts02 Dec 2015

Commissioner of Income Tax TDS and Others Vs Bharat Hotels Limited

Karnataka High Court · (2015) 12 KAR CK 0035

Income Tax Act, 1961 - Section 143(3), 147, 148, 153, 153(1)

High Courts02 Dec 2015Partly Allowed

Govindamma Vs Shiva Neshan and Others

Karnataka High Court · (2015) 12 KAR CK 0030

Motor Vehicles Act, 1988 - Section 166