High Courts30 Nov 2015Dismissed
Lakshmamma and Others Vs Roopesh B. and Others
Karnataka High Court · (2015) 11 KAR CK 0341
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 394 of 2,398
High Courts30 Nov 2015Dismissed
The Central Board of Trustees Vs Manjunath Rao T.
Karnataka High Court · (2015) 11 KAR CK 0289
High Courts30 Nov 2015Disposed Off
Ashwini L.S. Vs New Extension Police Station (NEPS) and Others
Karnataka High Court · (2015) 11 KAR CK 0129
Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 323, 498-A, 504, 506
High Courts30 Nov 2015Dismissed
Nagu and Others Vs Gurupad and Others
Karnataka High Court · (2015) 11 KAR CK 0125
High Courts30 Nov 2015Partly Allowed
Dharmaraj Vs Rravichandra and Others
Karnataka High Court · (2015) 11 KAR CK 0120
Motor Vehicles Act, 1988 - Section 166
High Courts30 Nov 2015Partly Allowed
Indiraj Vs Chandrashekara Setty and Others
Karnataka High Court · (2015) 11 KAR CK 0119
High Courts30 Nov 2015Allowed
Mohamed Ilyas Vs P. Prakash and Others
Karnataka High Court · (2015) 11 KAR CK 0097
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts30 Nov 2015Disposed Off
Mallavva and Others Vs Commissioner, Karnataka Election Commission and Others
Karnataka High Court · (2015) 11 KAR CK 0096
High Courts30 Nov 2015Partly Allowed
B.M. Revanna and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 11 KAR CK 0085
High Courts30 Nov 2015Partly Allowed
Shankar Shetty Vs Uma Ravi and Others
Karnataka High Court · (2015) 11 KAR CK 0054
Motor Vehicles Act, 1988 - Section 166
High Courts30 Nov 2015Partly Allowed
S.M. Mahesha Vs Cholamangalam General Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 11 KAR CK 0005
Motor Vehicles Act, 1988 - Section 166
High Courts27 Nov 2015Disposed Off
K.M. Shivakumar Vs The Vice Chairman Mandya Institute of Medical Sciences Mandya and Principal Secretary Department of Health and Family Welfare Services (Medical Education) and Others
Karnataka High Court · (2015) 11 KAR CK 0359
Constitution of India, 1950 - Article 226
High Courts27 Nov 2015Disposed Off
Kamala and Others Vs Shivakumar
Karnataka High Court · (2015) 11 KAR CK 0358
Criminal Procedure Code, 1973 (CrPC) - Section 125, 482Evidence Act, 1872 - Section 112, 114, 114(h), 45Family Courts Act, 1984 - Section 10
High Courts27 Nov 2015Partly Allowed
Sujatha Vs N. Byre Gowda and Others
Karnataka High Court · (2015) 11 KAR CK 0355
Motor Vehicles Act, 1988 - Section 166
High Courts27 Nov 2015Allowed
Praveen and Others Vs Principal Chief Conservator of Forests and Others
Karnataka High Court · (2015) 11 KAR CK 0354
Constitution of India, 1950 - Article 14, 19(1)(g)
High Courts27 Nov 2015Allowed
Ezaz Vs The State
Karnataka High Court · (2016) 1 KarLJ 595
Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 15, 64Penal Code, 1860 (IPC) - Section 302
High Courts27 Nov 2015Dismissed
Hanumantharayappa and Others Vs Manjunath S. and Others
Karnataka High Court · (2015) 11 KAR CK 0344
Motor Vehicles Act, 1988 - Section 166
High Courts27 Nov 2015Allowed
R. Srinivasan and Others Vs State
Karnataka High Court · (2015) 11 KAR CK 0340
Constitution of India, 1950 - Article 20, 20(3)Criminal Procedure Code, 1973 (CrPC) - Section 161(2), 313, 374Evidence Act, 1872 - Section 101, 102, 114(g), 132
High Courts27 Nov 2015Allowed
Sharanabasappa Vs Umesh
Karnataka High Court · (2015) 11 KAR CK 0310
Karnataka Court Fees and Suits Valuation Act, 1958 - Section 64(1)Karnataka Stamp Act, 1957 - Section 33, 34, 36
High Courts27 Nov 2015Dismissed
Pramila M. and Others Vs State of Karnataka and Others
Karnataka High Court · (2016) 2 KarLJ 3
Constitution of India, 1950 - Article 10, 14, 243(w), 243-C, 243-C(4)Karnataka Municipal Corporations Act, 1976 - Section 10, 2, 2(7), 7, 7(1)