High Courts27 Nov 2015Allowed
Infosys Technologies Ltd. and Others Vs Insurance Regulatory Development Authority and Others
Karnataka High Court · (2016) 1 AKR 860
Insurance Act, 1938 - Section 64, 64U(2), 64UC
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 395 of 2,398
High Courts27 Nov 2015Dismissed
S. Ramaswamy and Others Vs B.T. Govindashetty and Others
Karnataka High Court · (2015) 11 KAR CK 0293
Karnataka Panchayat Raj Act, 1993 - Section 62
High Courts27 Nov 2015Dismissed
Chennamma and Others Vs The Oriental Insurance Company Ltd. and Others
Karnataka High Court · (2015) 11 KAR CK 0292
Motor Vehicles Act, 1988 - Section 131, 163(a), 163-A, 3
High Courts27 Nov 2015Partly Allowed
Narayana Vs The Oriental Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 11 KAR CK 0284
High Courts27 Nov 2015Dismissed
Manohar Dayaram Chatlani and Others Vs Parvathamma and Others
Karnataka High Court · (2015) 11 KAR CK 0283
Arbitration and Conciliation Act, 1996 - Section 34, 37
High Courts27 Nov 2015Dismissed
Imran Ahmed Vs State
Karnataka High Court · (2015) 11 KAR CK 0282
Arms Act, 1959 - Section 25, 3Penal Code, 1860 (IPC) - Section 120B, 121, 121A, 122, 123Unlawful Activities (Prevention) Act, 1967 - Section 10, 12, 13, 15, 16
High Courts27 Nov 2015Disposed Off
The Divisional Controller, NWKRTC Bijapur Vs Balachanda
Karnataka High Court · (2015) 11 KAR CK 0280
Industrial Disputes Act, 1947 - Section 17, 33(c)(2)
High Courts27 Nov 2015Disposed Off
Gollalappa and Others Vs The State and Others
Karnataka High Court · (2015) 11 KAR CK 0144
Constitution of India, 1950 - Article 300A
High Courts27 Nov 2015Allowed
Ramakka and Others Vs Nil
Karnataka High Court · (2015) 11 KAR CK 0141
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Succession Act, 1925 - Section 276, 372
High Courts27 Nov 2015Dismissed
Savithramma Vs Gangaraju
Karnataka High Court · (2015) 11 KAR CK 0140
Guardians and Wards Act, 1890 - Section 10
High Courts27 Nov 2015Dismissed
Bharathi Prakash and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 11 KAR CK 0139
High Courts27 Nov 2015Disposed Off
B.B. Jyothi Fisheries and Others Vs The Union of India and Others
Karnataka High Court · (2015) 11 KAR CK 0128
Constitution of India, 1950 - Article 14, 19(1)(g)
High Courts27 Nov 2015Dismissed
H.C. Vimala Vs The Commandant, Command Hospital and Others
Karnataka High Court · (2015) 11 KAR CK 0127
High Courts27 Nov 2015Disposed Off
H.R. Gururaj Rao Vs H.K. Gundachar and Others
Karnataka High Court · (2015) 11 KAR CK 0118
High Courts27 Nov 2015
Jambalmma and Others Vs T. Ramana Reddy and Others
Karnataka High Court · (2015) 11 KAR CK 0103
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 22, Order 41 Rule 33, 96Specific Relief Act, 1963 - Section 16(c), 21
High Courts27 Nov 2015
High Court of Karnataka Vs Chandrashekar N. Sirur
Karnataka High Court · (2015) 11 KAR CK 0100
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 101, 151, 47, 96Contempt of Courts Act, 1971 - Section 15, 15(1), 20Criminal Procedure Code, 1973 (CrPC) - Section 340
High Courts27 Nov 2015Allowed
R. Shankar and Others Vs L.J. Malathi and Others
Karnataka High Court · (2015) 11 KAR CK 0090
Criminal Procedure Code, 1973 (CrPC) - Section 190, 190(1)(a), 200, 202, 204Penal Code, 1860 (IPC) - Section 120B, 149, 307, 375, 376
High Courts27 Nov 2015Dismissed
B.V. Srinivasa and Others Vs Vinyasa Engineers Private Limited
Karnataka High Court · (2015) 11 KAR CK 0083
High Courts27 Nov 2015Allowed
Union of India and Others Vs B.V. Chandramma
Karnataka High Court · (2015) 11 KAR CK 0082
High Courts27 Nov 2015Allowed
Raghunath Vishwanath Deshpande and Others Vs Karnataka Lokayuktha Police and Others
Karnataka High Court · (2015) 11 KAR CK 0080
Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 197, 197(1), 200, 202Penal Code, 1860 (IPC) - Section 21, 34, 409, 417, 420