High Courts27 Nov 2015Partly Allowed
Srinivas Vs R. Babu and Others
Karnataka High Court · (2015) 11 KAR CK 0053
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 396 of 2,398
High Courts27 Nov 2015Dismissed
The Divisional Controller, NWKRTC, Belgaum Division Vs Deepak
Karnataka High Court · (2015) 11 KAR CK 0042
High Courts27 Nov 2015Dismissed
N. Radhakrishna Vs The Commandant, Air Force Technical College and Others
Karnataka High Court · (2015) 11 KAR CK 0014
Constitution of India, 1950 - Article 14, 39(d)
High Courts27 Nov 2015
K. Manjunath and Others Vs G. Avalappa and Others
Karnataka High Court · (2015) 11 KAR CK 0013
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 35, 100, 144, 151, 96
High Courts27 Nov 2015Dismissed
Parusharam Vs The State
Karnataka High Court · (2015) 11 KAR CK 0012
Criminal Procedure Code, 1973 (CrPC) - Section 438, 439Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 302
High Courts26 Nov 2015Partly Allowed
The Manager Authorised Signatory Vs Shivanand Shankar and Others
Karnataka High Court · (2015) 11 KAR CK 0353
Motor Vehicles Act, 1988 - Section 128, 163A, 163-A
High Courts26 Nov 2015Disposed Off
Tarakanth Vs The State of Karnataka and Others
Karnataka High Court · (2015) 11 KAR CK 0349
High Courts26 Nov 2015Allowed
M. Pitchaiah and Others Vs K.S. Periyaswamy
Karnataka High Court · (2015) 11 KAR CK 0304
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 197, 482Negotiable Instruments Act, 1881 (NI) - Section 141
High Courts26 Nov 2015Partly Allowed
Ramesh Vs The State of Karnataka
Karnataka High Court · (2015) 11 KAR CK 0303
Penal Code, 1860 (IPC) - Section 323, 324, 34, 354, 355
High Courts26 Nov 2015Allowed
The Divisional Controller BMTC Volvo Division Vs Rajesab Talachoor
Karnataka High Court · (2015) 11 KAR CK 0294
Industrial Disputes Act, 1947 - Section 33(2)(b)
High Courts26 Nov 2015
Laxmawwa and Others Vs Sunil and Others
Karnataka High Court · (2015) 11 KAR CK 0290
High Courts26 Nov 2015Dismissed
Shankaregowda Vs A. Thimmegowda
Karnataka High Court · (2015) 11 KAR CK 0287
Criminal Procedure Code, 1973 (CrPC) - Section 378(4)Negotiable Instruments Act, 1881 (NI) - Section 118, 118(a), 138, 139
High Courts26 Nov 2015Dismissed
Prema and Others Vs Kariyamma and Others
Karnataka High Court · (2015) 11 KAR CK 0218
High Courts26 Nov 2015Dismissed
M.C. Chandra Vs S.V. Ravindra Kumar and Others
Karnataka High Court · (2015) 11 KAR CK 0217
High Courts26 Nov 2015Dismissed
Khaleel Vs R. Nigar Sultana
Karnataka High Court · (2015) 11 KAR CK 0148
Karnataka Small Cause Courts Act, 1964 - Section 18Transfer of Property Act, 1882 - Section 106
High Courts26 Nov 2015Partly Allowed
Vedharaj Vs Nilakanta and Others
Karnataka High Court · (2015) 11 KAR CK 0134
High Courts26 Nov 2015Allowed
K. Dayananda Vs The Land Acquisition Officer and Assistant Commissioner, Mangalore Sub Division and Others
Karnataka High Court · (2015) 11 KAR CK 0133
Land Acquisition Act, 1894 - Section 10, 18(1), 23, 4(1), 6(1)
High Courts26 Nov 2015Dismissed
A. Sudhir Prasad Shetty Vs Gangadhar Rai and Others
Karnataka High Court · (2015) 11 KAR CK 0124
High Courts26 Nov 2015Dismissed
M.U. Ponnanna Vs Vishma M.P.
Karnataka High Court · (2015) 11 KAR CK 0121
Hindu Marriage Act, 1955 - Section 13B, 13-B, 26
High Courts26 Nov 2015Dismissed
Ishwarappa Vs The Managing Director, Regional Oil Seeds Growers, Co-Operative Societies Union Ltd. and Others
Karnataka High Court · (2015) 11 KAR CK 0117
Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7