High Courts24 Nov 2015Dismissed
Vivek J. Vs Vanitha K. Bhat and Others
Karnataka High Court · (2015) 11 KAR CK 0357
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 58, 96Constitution of India, 1950 - Article 227
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 398 of 2,398
High Courts24 Nov 2015Partly Allowed
Syed Mannan Ahammed Vs The HDFC General Assu. Co. Ltd. and Others
Karnataka High Court · (2015) 11 KAR CK 0339
High Courts24 Nov 2015Dismissed
Halappanavar Agro Chemicals Vs Kedarnath Jajee
Karnataka High Court · (2016) 1 AKR 383
Criminal Procedure Code, 1973 (CrPC) - Section 200Negotiable Instruments Act, 1881 (NI) - Section 138, 141, 142Partnership Act, 1932 - Section 20
High Courts24 Nov 2015Dismissed
Shanthappa Bangera and Others Vs Jaya Moolya and Others
Karnataka High Court · (2015) 11 KAR CK 0291
Karnataka Land Reforms Act, 1961 - Section 48-A
High Courts24 Nov 2015Partly Allowed
Doreswamy Vs M. Prakash Rao and Others
Karnataka High Court · (2015) 11 KAR CK 0278
High Courts24 Nov 2015Disposed Off
Ramesh and Others Vs Rekha
Karnataka High Court · (2016) 1 AKR 268
Criminal Procedure Code, 1973 (CrPC) - Section 125, 200Penal Code, 1860 (IPC) - Section 107, 494
High Courts24 Nov 2015Allowed
Rajeshwari and Others Vs B.K. Sathish and Others
Karnataka High Court · (2015) 11 KAR CK 0135
High Courts24 Nov 2015
Mahadevappa and Others Vs Uday Kumar and Others
Karnataka High Court · (2015) 11 KAR CK 0126
Civil Procedure Code, 1908 (CPC) - Section 100Transfer of Property Act, 1882 - Section 48
High Courts24 Nov 2015Allowed
RBL Bank Ltd. Vs Official Liquidator of Nucor Wires Ltd.
Karnataka High Court · (2015) 11 KAR CK 0116
High Courts24 Nov 2015Dismissed
C.S. Nagesh Vs The Commissioner, Bangalore Development Authority
Karnataka High Court · (2015) 11 KAR CK 0098
Constitution of India, 1950 - Article 226, 32Land Acquisition Act, 1894 - Section 4
High Courts24 Nov 2015Partly Allowed
B.S. Yeddyurappa Vs The Principal Secretary to His Excellency the Governor Karnataka and Others
Karnataka High Court · (2016) 1 AKR 252 : (2016) CriLJ 778
Constitution of India, 1950 - Article 163, 164(1), 174, 200, 239Criminal Procedure Code, 1973 (CrPC) - Section 197Penal Code, 1860 (IPC) - Section 405
High Courts24 Nov 2015Allowed
G. Prasad Reddy Vs A. Mala
Karnataka High Court · (2015) 11 KAR CK 0084
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 32, Order 26 Rule 9, 47
High Courts24 Nov 2015Partly Allowed
Mohaboob Pasha Vs Anthony Raj C. and Others
Karnataka High Court · (2015) 11 KAR CK 0059
Motor Vehicles Act, 1988 - Section 166
High Courts24 Nov 2015
Dyamakka and Others Vs United India Insu. Co. Ltd. and Others
Karnataka High Court · (2015) 11 KAR CK 0058
Motor Vehicles Act, 1988 - Section 166
High Courts24 Nov 2015Dismissed
N. Narasimha Murthy Vs State of Karnataka
Karnataka High Court · (2016) 1 AKR 629
Criminal Procedure Code, 1973 (CrPC) - Section 164, 164(5), 173(8), 439Penal Code, 1860 (IPC) - Section 120B, 384, 420, 506Prevention of Corruption Act, 1988 - Section 8, 9
High Courts24 Nov 2015Dismissed
The Chancellor of Universities and Others Vs H.B. Walikar and Others
Karnataka High Court · (2015) 11 KAR CK 0037
Commissions of Inquiry Act, 1952 - Section 8-B, 8-CConstitution of India, 1950 - Article 124, 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 173(2), 482
High Courts24 Nov 2015Disposed Off
Belgaum District Central Co-operative Bank Limited Vs The Commissioner of Cane Development & Director of Sugars in Karnataka and Others
Karnataka High Court · (2015) 11 KAR CK 0032
High Courts24 Nov 2015Dismissed
Bharat Die Cast Ancillary to NGEF Ltd. Vs Syed Nazir
Karnataka High Court · (2016) 2 KarLJ 429
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, 151Industrial Disputes Act, 1947 - Section 10, 33(C)(2)
High Courts24 Nov 2015Disposed Off
Mallappa Vs The Assistant Commissioner, Bagalkot Sub-Division and Others
Karnataka High Court · (2015) 11 KAR CK 0030
Constitution of India, 1950 - Article 226
High Courts24 Nov 2015Partly Allowed
Mahadeva and Others Vs Mahadevaiah and Others
Karnataka High Court · (2015) 11 KAR CK 0009