High Courts23 Nov 2015Partly Allowed
Rekha and Others Vs N.B. Shivakumar and Others
Karnataka High Court · (2015) 11 KAR CK 0001
Motor Vehicles Act, 1988 - Section 166
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 400 of 2,398
High Courts20 Nov 2015Dismissed
Amit Roy Vs H.H. Jyothendra Sinhji Vikramsinhji
Karnataka High Court · (2015) 11 KAR CK 0356
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 7 Rule 11(d), 151
High Courts20 Nov 2015
Ranganatha Vs The State of Karnataka
Karnataka High Court · (2015) 11 KAR CK 0311
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 174, 313, 357, 357A, 357-ADowry Prohibition Act, 1961 - Section 2, 3, 4
High Courts20 Nov 2015Disposed Off
C.B. Monnappa (Tagoo) and Others Vs V.P. Ravindran and Others
Karnataka High Court · (2015) 11 KAR CK 0308
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 34, 379, 427, 447, 502
High Courts20 Nov 2015Dismissed
Mahaboobsab Vs Nabisab and Others
Karnataka High Court · (2015) 11 KAR CK 0279
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts20 Nov 2015Dismissed
Kishnan Chandrakanth Belagaunkar Vs The State of Karnataka
Karnataka High Court · (2015) 11 KAR CK 0267
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 279, 304, 304A, 396
High Courts20 Nov 2015Disposed Off
Laxmanna Vs State of Karnataka and Others
Karnataka High Court · (2015) 11 KAR CK 0262
High Courts20 Nov 2015Partly Allowed
P. Vinodkumar Vs The Oriental Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 11 KAR CK 0261
Motor Vehicles Act, 1988 - Section 166
High Courts20 Nov 2015Allowed
Sayed Imamsab Badami and Others Vs The State of Karnataka
Karnataka High Court · (2015) 11 KAR CK 0254
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 153APrevention of Damage to Public Property Act, 1984 - Section 3(2)
High Courts20 Nov 2015Allowed
Saurabh Dutta Vs Snigdha Bose
Karnataka High Court · (2015) 11 KAR CK 0168
Special Marriage Act, 1954 - Section 25, 25(i)(iii), 39
High Courts20 Nov 2015Partly Allowed
Gangaiah Vs Syed Afroz and Others
Karnataka High Court · (2015) 11 KAR CK 0163
Motor Vehicles Act, 1988 - Section 166
High Courts20 Nov 2015
R.K.S. Educational Society and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 11 KAR CK 0162
Karnataka Societies Registration Act, 1960 - Section 25
High Courts20 Nov 2015Allowed
Davoodulhakeem S.H. and Others Vs The Registrar Evaluation Visvesvaraya Technological University and Others
Karnataka High Court · (2015) 11 KAR CK 0143
High Courts20 Nov 2015Disposed Off
Thanseer Ahmed Vs The State and Others
Karnataka High Court · (2015) 11 KAR CK 0106
Arms Act, 1959 - Section 30Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 279
High Courts20 Nov 2015
The Commissioner of Income Tax and Others Vs Karnataka State Industrial & Infrastructure Development Corpn. Ltd.
Karnataka High Court · (2016) 237 TAXMAN 240
Income Tax Act, 1961 - Section 115JB, 143(3), 147, 14A, 154
High Courts20 Nov 2015Allowed
In Re: Indian Aero Infrastructure Private Limited and Ors.
Karnataka High Court · (2015) 11 KAR CK 0050
High Courts19 Nov 2015Allowed
J.K. Tyre & Industries Ltd. Vs The State of Karnataka
Karnataka High Court · (2015) 11 KAR CK 0351
Karnataka Sales Tax Act, 1957 - Section 19-CKarnataka Tax on Entry of Goods Act, 1979 - Section 11-A, 17, 17(1), 22
High Courts19 Nov 2015Dismissed
Ravi Agarwal Vs Govind Raj Shetty and Others
Karnataka High Court · (2015) 11 KAR CK 0348
High Courts19 Nov 2015Dismissed
Nanjundappa and Others Vs Rudra and Others
Karnataka High Court · (2015) 11 KAR CK 0346
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 22Hindu Succession Act, 1956 - Section 6Karnataka Court Fees and Suits Valuation Act, 1958 - Section 11, 35, 35(1), 35(2), 38
High Courts19 Nov 2015Dismissed
Siddappa and Others Vs Rasulsab T. Chapparband and Others
Karnataka High Court · (2015) 11 KAR CK 0342
Motor Vehicles Act, 1988 - Section 147, 147(1)(b), 147(b)(i)