High Courts19 Nov 2015Dismissed
Nandi Constructions Vs The State of Karnataka
Karnataka High Court · (2015) 11 KAR CK 0301
Karnataka Value Added Tax Act, 2003 - Section 35(4)
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 401 of 2,398
High Courts19 Nov 2015Allowed
Manohar Bhimroa Bamane Vs Laxman Omani Bamane and Others
Karnataka High Court · (2015) 11 KAR CK 0275
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10
High Courts19 Nov 2015Partly Allowed
Vaijnath Shankar Varape Vs Nimbanna Shivashankar Nimbagav and Others
Karnataka High Court · (2015) 11 KAR CK 0270
High Courts19 Nov 2015
Veeranna Vs Madivalappa
Karnataka High Court · (2015) 11 KAR CK 0180
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 10, 151
High Courts19 Nov 2015Allowed
Sangamesh Vs The State of Karnataka and Others
Karnataka High Court · (2015) 11 KAR CK 0169
Criminal Procedure Code, 1973 (CrPC) - Section 482Karnataka Money Lenders Act, 1961 - Section 28Karnataka Prohibition of Charging Exorbitant Interest Act, 2004 - Section 4, 5
High Courts19 Nov 2015Disposed Off
Sharnappa Vs The State of Karnataka and Others
Karnataka High Court · (2015) 11 KAR CK 0167
Karnataka Education Act, 1983 - Section 94Limitation Act, 1963 - Section 5
High Courts19 Nov 2015Dismissed
Ramaiah and Others Vs The Bengaluru Development Authority
Karnataka High Court · (2016) 1 KarLJ 584
High Courts19 Nov 2015Dismissed
Champabai and Others Vs Mahadev and Others
Karnataka High Court · (2015) 11 KAR CK 0154
High Courts19 Nov 2015Disposed Off
Kashiraya Vs Gangabai and Others
Karnataka High Court · (2015) 11 KAR CK 0110
High Courts19 Nov 2015Allowed
Nabisab Maktumsab Chamanamalik Vs The State of Karnataka and Others
Karnataka High Court · (2016) 1 AKR 165 : (2016) CriLJ 772
Constitution of India, 1950 - Article 21, 22(3)(b), 226Karnataka Police Act, 1963 - Section 78Penal Code, 1860 (IPC) - Section 420
High Courts19 Nov 2015Dismissed
H.B. Dyavaiah Vs Munna and Others
Karnataka High Court · (2015) 11 KAR CK 0076
High Courts19 Nov 2015
Aureen Rodrigues and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 11 KAR CK 0052
High Courts19 Nov 2015Dismissed
The Managing Director Gescom and Others Vs Mallamma and Others
Karnataka High Court · (2015) 11 KAR CK 0028
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts19 Nov 2015Dismissed
Arvind Vs The State of Karnataka
Karnataka High Court · (2015) 11 KAR CK 0027
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 201, 302, 34
High Courts18 Nov 2015Allowed
Pramod Vs The District Executive Magistrate, Belagavi
Karnataka High Court · (2015) 11 KAR CK 0347
Constitution of India, 1950 - Article 14, 19Criminal Procedure Code, 1973 (CrPC) - Section 144, 144(1), 144(2), 144(3)
High Courts18 Nov 2015Allowed
Canary Projects and Others Vs Manjunath Reddy and Others
Karnataka High Court · (2015) 11 KAR CK 0336
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4
High Courts18 Nov 2015Dismissed
Borappa Vs S.M. Maheshwaraiah and Others
Karnataka High Court · (2015) 11 KAR CK 0335
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, 151
High Courts18 Nov 2015Allowed
Harshawardan and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 11 KAR CK 0334
Civil Procedure Code, 1908 (CPC) - Section 24Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Dowry Prohibition Act, 1961 - Section 3, 4
High Courts18 Nov 2015Disposed Off
N.R. Garage and Others Vs Punjab National Bank and Others
Karnataka High Court · (2015) 11 KAR CK 0332
High Courts18 Nov 2015Partly Allowed
Iliyas Vs P. Gopalakrishna Bhat and Others
Karnataka High Court · (2015) 11 KAR CK 0285
Motor Vehicles Act, 1988 - Section 166