High Courts18 Nov 2015
Husna and Others Vs P. Nagendra and Others
Karnataka High Court · (2015) 11 KAR CK 0046
Motor Vehicles Act, 1988 - Section 166
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 403 of 2,398
High Courts18 Nov 2015Dismissed
E. Chandrashekhar Vs Kannappa Mudaliyar and Others
Karnataka High Court · (2015) 11 KAR CK 0035
High Courts17 Nov 2015Disposed Off
Shri Maha Ganapati Shankara Devasthana and Others Vs State of Karnataka and Others
Karnataka High Court · (2016) 1 AKR 503
Bombay Public Trusts Act, 1950 - Section 78Constitution of India, 1950 - Article 14, 25, 26, 26(b)Karnataka Hindu Religious Institutions and Charitable Endowments (Amendment) Act, 2011 - Section 1, 1(4), 12, 17, 19(1)(h)
High Courts17 Nov 2015Allowed
Karnataka State Financial Corporation Vs R. Srinivas and Others
Karnataka High Court · (2016) 2 KarLJ 262
Constitution of India, 1950 - Article 226, 227Contract Act, 1872 - Section 126, 128, 129Limitation Act, 1963 - Section 19
High Courts17 Nov 2015Allowed
Chaitra Projects Ltd. and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 11 KAR CK 0331
Criminal Procedure Code, 1973 (CrPC) - Section 200Penal Code, 1860 (IPC) - Section 420
High Courts17 Nov 2015Partly Allowed
Ravi Vs The Managing Director, K.S.R.T.C.
Karnataka High Court · (2015) 11 KAR CK 0286
High Courts17 Nov 2015Dismissed
Babu Naik and Others Vs State of Karnataka
Karnataka High Court · (2015) 11 KAR CK 0256
Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 307, 34, 504
High Courts17 Nov 2015Disposed Off
Zakir Hussain and Others Vs Gulbarga Electricity Supply Company Limited and Others
Karnataka High Court · (2015) 11 KAR CK 0181
Industrial Disputes Act, 1947 - Section 2A(2)
High Courts17 Nov 2015Dismissed
Kunhanna Naika Vs Narayana Bhat
Karnataka High Court · (2015) 11 KAR CK 0151
Easements Act, 1882 - Section 60, 60(b)
High Courts17 Nov 2015Partly Allowed
B.N. Shivakumar Vs The United India Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 11 KAR CK 0138
Motor Vehicles Act, 1988 - Section 166
High Courts17 Nov 2015
Rajeshwari Cotton Ginning and Pressing Industries Vs The Asst. Commissioner of Income Tax, Circle-I
Karnataka High Court · (2016) 284 CTR 300
Income Tax Act, 1961 - Section 139(1), 139(3), 139(4), 142(1), 143(1)
High Courts17 Nov 2015Dismissed
Hanmant and Others Vs Siddappa and Others
Karnataka High Court · (2015) 11 KAR CK 0094
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts17 Nov 2015Allowed
Sujan Thimoti Vs J. Shekar and Others
Karnataka High Court · (2015) 11 KAR CK 0092
Civil Procedure Code, 1908 (CPC) - Order 16 Rule 1, Order 16 Rule 2, Order 6 Rule 17
High Courts17 Nov 2015
Ramesh Kavadi R.K. and Others Vs Registrar, Visvesvaraya Technological University and Others
Karnataka High Court · (2015) 11 KAR CK 0062
Constitution of India, 1950 - Article 14
High Courts17 Nov 2015Partly Allowed
Krishnachari and Others Vs R. Rama and Others
Karnataka High Court · (2015) 11 KAR CK 0051
Motor Vehicles Act, 1988 - Section 166
High Courts17 Nov 2015Dismissed
Suresh Dhareppa Mutnal and Others Vs The State of Karnataka
Karnataka High Court · (2015) 11 KAR CK 0045
Arms Act, 1959 - Section 30Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 201, 302, 34
High Courts17 Nov 2015Allowed
B. Ravi Vs The State of Karnataka and Others
Karnataka High Court · (2015) 11 KAR CK 0044
Prevention of Corruption Act, 1988 - Section 13(1)(e), 13(2)
High Courts17 Nov 2015Allowed
Ravikumar Pawar and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 11 KAR CK 0029
Criminal Procedure Code, 1973 (CrPC) - Section 239, 482Dowry Prohibition Act, 1961 - Section 3, 4Hindu Marriage Act, 1955 - Section 13(B)
High Courts17 Nov 2015
Salil Punoose Vs The Income Tax Officer, International Taxation
Karnataka High Court · (2015) 11 KAR CK 0016
Income Tax Act, 1961 - Section 143(1), 143(3), 251, 263, 5