High Courts18 Nov 2015Disposed Off
The State of Karnataka Vs Jayadevi and Others
Karnataka High Court · (2015) 11 KAR CK 0255
Land Acquisition Act, 1894 - Section 18(1)
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 402 of 2,398
High Courts18 Nov 2015Disposed Off
Sri Vinayaka Seva Samithi Vs The State of Karnataka and Others
Karnataka High Court · (2015) 11 KAR CK 0253
Constitution of India, 1950 - Article 226
High Courts18 Nov 2015Dismissed
Vidhyasagar Vs Gururaj and Others
Karnataka High Court · (2015) 11 KAR CK 0252
High Courts18 Nov 2015Allowed
T.M. Kotraiah and Others Vs State of Karnataka
Karnataka High Court · (2015) 11 KAR CK 0251
Criminal Procedure Code, 1973 (CrPC) - Section 227, 391(1), 401Penal Code, 1860 (IPC) - Section 109, 307, 34
High Courts18 Nov 2015Partly Allowed
Rajashekara Murthy and Others Vs The State of Karnataka
Karnataka High Court · (2015) 11 KAR CK 0250
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 114, 143, 144, 147, 148
High Courts18 Nov 2015Disposed Off
Babusab Vs The State of Karnataka and Others
Karnataka High Court · (2015) 11 KAR CK 0179
High Courts18 Nov 2015Allowed
Moulali and Others Vs The State of Karnataka
Karnataka High Court · (2015) 11 KAR CK 0174
Criminal Procedure Code, 1973 (CrPC) - Section 41(d), 439Penal Code, 1860 (IPC) - Section 376, 392
High Courts18 Nov 2015Dismissed
Ashwak Ahmed and Others Vs State of Karnataka
Karnataka High Court · (2015) 11 KAR CK 0173
Criminal Procedure Code, 1973 (CrPC) - Section 482Karnataka Land Revenue Act, 1964 - Section 192(a), 192(A)(5), 192(B)Penal Code, 1860 (IPC) - Section 420
High Courts18 Nov 2015Dismissed
Ningappa Neelappa Mugali and Others Vs Guru Padayya Gurubasayya Hiremath
Karnataka High Court · (2015) 11 KAR CK 0172
High Courts18 Nov 2015Dismissed
The Gem Sugars Ltd. Vs The State of Karnataka and Others
Karnataka High Court · (2015) 11 KAR CK 0171
High Courts18 Nov 2015Allowed
Abhilash Software Development Centre Vs Government of India, Ministry of Commerce and Industries and Others
Karnataka High Court · (2015) 11 KAR CK 0170
Income Tax Act, 1961 - Section 4(iii), 80IA
High Courts18 Nov 2015Allowed
Ravichandra Vs Sahana
Karnataka High Court · (2015) 11 KAR CK 0166
Criminal Procedure Code, 1973 (CrPC) - Section 125, 482Hindu Marriage Act, 1955 - Section 13(1)(1A)
High Courts18 Nov 2015Allowed
Govind Swamy and Others Vs P.S. Narasimha Murthy and Others
Karnataka High Court · (2015) 11 KAR CK 0146
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 22, 115
High Courts18 Nov 2015Dismissed
Bajaj Allianz General Insurance Co. Ltd. Vs Imamabi and Others
Karnataka High Court · (2015) 11 KAR CK 0137
Workmens Compensation Act, 1923 - Section 3
High Courts18 Nov 2015Dismissed
T.R. Vishwanath Vs Manjukumari and Others
Karnataka High Court · (2015) 11 KAR CK 0123
High Courts18 Nov 2015Allowed
Narendra P. Shah and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 11 KAR CK 0107
Arbitration and Conciliation Act, 1996 - Section 9Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 200, 405, 420, 421Partnership Act, 1932 - Section 14, 15
High Courts18 Nov 2015Dismissed
Alstom India Limited Vs Sidram and Others
Karnataka High Court · (2015) 11 KAR CK 0101
Constitution of India, 1950 - Article 14Industrial Disputes Act, 1947 - Section 2(1), 2(A), 2(k), 2(oo), 2(oo)(bb)
High Courts18 Nov 2015Dismissed
R. Shanthamma and Others Vs Patalappa and Others
Karnataka High Court · (2016) 1 KarLJ 529
Civil Procedure Code, 1908 (CPC) - Section 151Evidence Act, 1872 - Section 35Karnataka Stamp Act, 1957 - Section 33, 35, 58
High Courts18 Nov 2015
G. Nagaraj Vs Padmashree Paper Mart and Others
Karnataka High Court · (2015) 11 KAR CK 0077
High Courts18 Nov 2015Dismissed
Lakshmamma and Others Vs R. Munidasappa
Karnataka High Court · (2015) 11 KAR CK 0047
Evidence Act, 1872 - Section 18