High Courts17 Nov 2015Dismissed
Madhumalini S.R. and Others Vs S.S. Ravindranath and Others
Karnataka High Court · (2015) 11 KAR CK 0015
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 404 of 2,398
High Courts16 Nov 2015Partly Allowed
L. Chinnaswamy and Others Vs Mani N. and Others
Karnataka High Court · (2015) 11 KAR CK 0297
Motor Vehicles Act, 1988 - Section 166
High Courts16 Nov 2015Allowed
The Branch Manager, United India Insurance Company Limited Vs Sureshasrani and Others
Karnataka High Court · (2015) 11 KAR CK 0257
High Courts16 Nov 2015Disposed Off
Abbas Ali Vs The Divisional Controller NWKRTC
Karnataka High Court · (2015) 11 KAR CK 0249
Industrial Disputes Act, 1947 - Section 33(c)(2)
High Courts16 Nov 2015Allowed
Alimurtuza Dadepir Chamanmalik Vs The State of Karnataka
Karnataka High Court · (2015) 11 KAR CK 0247
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 482Karnataka Police Act, 1963 - Section 78(3)
High Courts16 Nov 2015Allowed
Sumanth Vs State of Karnataka
Karnataka High Court · (2015) 11 KAR CK 0239
Penal Code, 1860 (IPC) - Section 308, 392
High Courts16 Nov 2015Allowed
Alhaj N. Noor Basha and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 11 KAR CK 0190
Waqf Act, 1995 - Section 14, 14(1), 14(9), 16, 21
High Courts16 Nov 2015Dismissed
Shivaraj Vs Shamrao and Others
Karnataka High Court · (2015) 11 KAR CK 0178
Civil Procedure Code, 1908 (CPC) - Order 19 Rule 1, Order 19 Rule 2, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Karnataka Land Revenue Act, 1964 - Section 133
High Courts16 Nov 2015Allowed
A.J. Shetty Vs Thorbrau Augsburg and Others
Karnataka High Court · (2015) 11 KAR CK 0165
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 6
High Courts16 Nov 2015Partly Allowed
Archana and Others Vs Sharavana and Others
Karnataka High Court · (2015) 11 KAR CK 0122
Motor Vehicles Act, 1988 - Section 166
High Courts16 Nov 2015Disposed Off
Bedi Menasu Metri and Others Vs The Deputy Commissioner, U.K. District and Others
Karnataka High Court · (2015) 11 KAR CK 0088
Land Acquisition Act, 1894 - Section 17(4), 21
High Courts16 Nov 2015Disposed Off
Manoj Ashok Karigar Vs Siddappa Ramappa Lolasure and Others
Karnataka High Court · (2015) 11 KAR CK 0081
Motor Vehicles Act, 1988 - Section 165, 166, 166(2), 195
High Courts16 Nov 2015Dismissed
Dundappa Veerappa Tavagad and Others Vs Tippanna Kenchappa Gangannavar and Others
Karnataka High Court · (2015) 11 KAR CK 0040
High Courts16 Nov 2015Allowed
Shivanna Naik Vs The State of Karnataka
Karnataka High Court · (2015) 11 KAR CK 0024
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 201, 302, 306, 34
High Courts16 Nov 2015Dismissed
C. Madaiah and Others Vs Puttagecchaiah and Others
Karnataka High Court · (2015) 11 KAR CK 0011
High Courts13 Nov 2015Dismissed
S. Ashok Vs The Regional Manager, United India Insurance Company Ltd. and Others
Karnataka High Court · (2015) 11 KAR CK 0352
High Courts13 Nov 2015Allowed
K. Ratnakar Aithal Vs Krishna B. Patil and Others
Karnataka High Court · (2015) 11 KAR CK 0322
Right to Information Act, 2005 - Section 18, 18(1), 19, 19(1), 7
High Courts13 Nov 2015Allowed
In Re: Southern Hightech Capital Private Limited and Ors.
Karnataka High Court · (2015) 11 KAR CK 0263
High Courts13 Nov 2015Dismissed
Sharadamma and Others Vs Kempamma and Others
Karnataka High Court · (2015) 11 KAR CK 0240
Civil Procedure Code, 1908 (CPC) - Section 100, 96Hindu Succession Act, 1956 - Section 8
High Courts13 Nov 2015Partly Allowed
Devendrappa Vs Rajashekar Goravar and Others
Karnataka High Court · (2015) 11 KAR CK 0196
Motor Vehicles Act, 1988 - Section 166