High Courts09 Nov 2015Allowed
The State of Karnataka and Others Vs Sathya and Others
Karnataka High Court · (2016) 2 KarLJ 245
Payment of Gratuity Act, 1972 - Section 2(f), 7, 7(4), 7(7)
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 406 of 2,398
High Courts09 Nov 2015Dismissed
Giddappa and Others Vs State of Karnataka
Karnataka High Court · (2016) 1 AKR 242
Criminal Procedure Code, 1973 (CrPC) - Section 161, 227, 378, 397, 401Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 304A, 498A
High Courts09 Nov 2015Dismissed
B. Giridhar Vs The State Bank of Mysore
Karnataka High Court · (2016) 1 KarLJ 564
Penal Code, 1860 (IPC) - Section 323, 504
High Courts07 Nov 2015Allowed
Mallikarjun Vs Nazhat Shaheen and Others
Karnataka High Court · (2015) 11 KAR CK 0320
Limitation Act, 1963 - Section 5
High Courts07 Nov 2015Dismissed
T. Venkatesh Vs S. Krishna Reddy and Others
Karnataka High Court · (2015) 11 KAR CK 0274
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, 151
High Courts07 Nov 2015Disposed Off
Prabhavati Vs The Secretary Finance Department (Administration) and Others
Karnataka High Court · (2015) 11 KAR CK 0233
High Courts07 Nov 2015Disposed Off
Satishkumar Vs Srinivas and Others
Karnataka High Court · (2015) 11 KAR CK 0198
Karnataka Stamp Act, 1957 - Section 33
High Courts07 Nov 2015Dismissed
The State of Karnataka and Others Vs Gayathri S.
Karnataka High Court · (2015) 11 KAR CK 0197
High Courts07 Nov 2015Partly Allowed
C. Jayaram and Others Vs N.V. Mohankumar and Others
Karnataka High Court · (2015) 11 KAR CK 0189
High Courts07 Nov 2015Dismissed
Tahira Begum and Others Vs D.H.M. Iqbal and Others
Karnataka High Court · (2015) 11 KAR CK 0187
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 12
High Courts07 Nov 2015Dismissed
B.G. Neelamma and Others Vs State Bank of Mysore, Byadgi Branch and Others
Karnataka High Court · (2015) 11 KAR CK 0186
High Courts07 Nov 2015Allowed
Marutirao Hosmani Vs Suresh
Karnataka High Court · (2015) 11 KAR CK 0114
Criminal Procedure Code, 1973 (CrPC) - Section 200, 313, 378(4), 397, 482Negotiable Instruments Act, 1881 (NI) - Section 138, 142, 142(b)
High Courts07 Nov 2015Dismissed
Kashinath Vs The Managing Director, KPTCL and Others
Karnataka High Court · (2015) 11 KAR CK 0104
High Courts07 Nov 2015Allowed
Rizwan Sharif Vs The State of Karnataka and Others
Karnataka High Court · (2015) 11 KAR CK 0064
Constitution of India, 1950 - Article 226, 227
High Courts07 Nov 2015Partly Allowed
G. Shivakumar and Others Vs The Manager, United India Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 11 KAR CK 0060
Motor Vehicles Act, 1988 - Section 173(1)
High Courts07 Nov 2015Disposed Off
The Asst. Executive Engineer KBJNL and Others Vs Tayamma
Karnataka High Court · (2015) 11 KAR CK 0021
Industrial Disputes Act, 1947 - Section 10(4-A), 25-F
High Courts06 Nov 2015Partly Allowed
M. Basavarajappa and Others Vs Bovi Rangappa and Others
Karnataka High Court · (2015) 11 KAR CK 0319
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 1, Order 41 Rule 31, 100, 96
High Courts06 Nov 2015Allowed
Varalakshmi and Others Vs Ibrahim and Others
Karnataka High Court · (2015) 11 KAR CK 0314
High Courts06 Nov 2015Allowed
In Re: Global E-Business Operations Private Limited
Karnataka High Court · (2015) 11 KAR CK 0272
High Courts06 Nov 2015Dismissed
Bheemacharya Balacharya Varakhedakar Vs Anil Potdar and Others
Karnataka High Court · (2015) 11 KAR CK 0265
Civil Procedure Code, 1908 (CPC) - Order 19 Rule 2, Order 7 Rule 11