High Courts05 Nov 2015Partly Allowed
Savitha and Others Vs Prakash H.S. and Others
Karnataka High Court · (2015) 11 KAR CK 0234
Motor Vehicles Act, 1988 - Section 166
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 408 of 2,398
High Courts05 Nov 2015Dismissed
Pyarejan Vs The State by Indiranagar Police
Karnataka High Court · (2015) 11 KAR CK 0227
Penal Code, 1860 (IPC) - Section 279, 304(A), 304-A
High Courts05 Nov 2015Dismissed
Oriental Insurance Co. Ltd. Vs Mallamma and Others
Karnataka High Court · (2015) 11 KAR CK 0209
Criminal Procedure Code, 1973 (CrPC) - Section 154, 162Motor Vehicles Act, 1988 - Section 147, 147(1)(b)(i)
High Courts05 Nov 2015Partly Allowed
K.B. Appaji Vs K.M. Rajendra and Others
Karnataka High Court · (2015) 11 KAR CK 0205
High Courts05 Nov 2015Allowed
Sharana Basaveshwar Vs Karnataka State Human Right Commission and Others
Karnataka High Court · (2015) 11 KAR CK 0203
Protection of Human Rights Act, 1993 - Section 36
High Courts05 Nov 2015Dismissed
S. Mallikaiah and Others Vs Thimmaiah and Others
Karnataka High Court · (2015) 11 KAR CK 0177
High Courts05 Nov 2015Partly Allowed
Pavani Vs Acchappa B.K. and Others
Karnataka High Court · (2015) 11 KAR CK 0160
Motor Vehicles Act, 1988 - Section 166
High Courts05 Nov 2015Dismissed
Mohanrao Madhavrao Soratur Vs Mangala
Karnataka High Court · (2015) 11 KAR CK 0149
Criminal Procedure Code, 1973 (CrPC) - Section 125, 125(4)
High Courts05 Nov 2015Partly Allowed
Raju Vs Ramakrishnaiah and Others
Karnataka High Court · (2015) 11 KAR CK 0131
Motor Vehicles Act, 1988 - Section 166
High Courts05 Nov 2015Dismissed
Madhu Sharma Vs R.L. Vasudev Rao and Others
Karnataka High Court · (2016) 1 AKR 636
Criminal Procedure Code, 1973 (CrPC) - Section 2(d), 378(2), 479Penal Code, 1860 (IPC) - Section 499
High Courts05 Nov 2015Dismissed
Union of India and Others Vs M. Aswathanarayana
Karnataka High Court · (2015) 11 KAR CK 0065
High Courts05 Nov 2015Disposed Off
Bhavya Builders Vs Super Properties
Karnataka High Court · (2015) 11 KAR CK 0061
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11(d)Partnership Act, 1932 - Section 69, 69(2)
High Courts05 Nov 2015Dismissed
Kamala Vs Shantinath and Others
Karnataka High Court · (2015) 11 KAR CK 0020
High Courts04 Nov 2015Allowed
M.C. Sampath Kumar Vs M.C. Srimathi and Others
Karnataka High Court · (2015) 11 KAR CK 0333
Evidence Act, 1872 - Section 68, 69
High Courts04 Nov 2015Partly Allowed
Sangeetraj and Others Vs Suresh M. and Others
Karnataka High Court · (2015) 11 KAR CK 0327
High Courts04 Nov 2015Dismissed
Pratibha Vs Satish Kumar
Karnataka High Court · (2015) 11 KAR CK 0323
Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 24
High Courts04 Nov 2015Disposed Off
Sharanamma and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 11 KAR CK 0318
Land Acquisition Act, 1894 - Section 16(1), 16(2), 18, 4(1), 6(1)
High Courts04 Nov 2015
S.N. Ladhani Vs The State of Karnataka and Others
Karnataka High Court · (2015) 11 KAR CK 0316
Karnataka Housing Board Act, 1962 - Section 33(2), 4Land Acquisition Act, 1894 - Section 16(2), 48(1)
High Courts04 Nov 2015Allowed
Puttu Mogerthy and Others Vs Kava Hengsu and Others
Karnataka High Court · (2015) 11 KAR CK 0266
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9
High Courts04 Nov 2015Allowed
Bharat Sanchar Nigam Limited and Others Vs G.P. Biradar
Karnataka High Court · (2015) 11 KAR CK 0246
Penal Code, 1860 (IPC) - Section 120-B, 420, 468, 471Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)